CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Gujarat High Court/1985

COURT ARCHIVE

Gujarat High Court judgments, 1985

312 judgments · page 12 of 16

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
High Courts29 Apr 1985

Jani Nautamlal Venishankar, Wadhwan Vs Vivekanand Co-operative Housing Society Ltd. and Others

Gujarat High Court · AIR 1986 Guj 162 : (1985) 2 GLR 1264

Contract Act, 1872 — Section 229Evidence Act, 1872 — Section 3Partnership Act, 1932 — Section 32(3)
Read judgment
High Courts19 Apr 1985

Orient Middle East Lines Ltd. and Another Vs Brace Transport Corporation of Monrovia and Others

Gujarat High Court · AIR 1986 Guj 62 : (1986) 1 GLR 77

Arbitration (Protocol and Convention) Act, 1937 — Section 4(1)Civil Procedure Code, 1908 (CPC) — Section 136, 20Foreign Awards (Recognition and Enforcement) Act, 1961 — Section 2, 4(1), 5, 5(1)
Read judgment
High Courts15 Apr 1985

Arunodaya Mills Ltd. and Another Vs Union of India and Another

Gujarat High Court · (1985) 6 ECC 217 : (1985) 5 ECR 1367 : (1985) 21 ELT 390

Central Excises and Salt Act, 1944 — Section 3
Read judgment
High Courts15 Apr 1985

National Dairy Development Board Vs National Dairy Development Board Employees Union, Ahmedabad

Gujarat High Court · (1986) 52 FLR 609 : (1985) 2 GLR 1415 : (1986) 1 LLJ 456

Industrial Disputes Act, 1947 — Section 10, 10(1), 2Industries (Development and Regulation) Act, 1951 — Section 18APayment of Bonus Act, 1965 — Section 32
Read judgment
High Courts12 Apr 1985

Baroda Municipal Corporation and Another Vs Gujarat Electricity Board

Gujarat High Court · (1986) 1 GLR 185

Bombay Provincial Municipal Corporations Act, 1949 — Section 5Electricity (Supply) Act, 1948 — Section 46, 5, 5Electricity Act, 1910 — Section 23
Read judgment
High Courts04 Apr 1985

New India Insurance Co. Ltd. Vs Amratlal Nathalal and Others

Gujarat High Court · (1985) 2 ACC 174

Read judgment
High Courts04 Apr 1985

Dharamji Fataji Head Constable Vs State of Gujarat and Another

Gujarat High Court · (1985) 2 GLR 888

Read judgment
High Courts02 Apr 1985

S.D. Dayal Vs State of Gujarat and Another

Gujarat High Court · (1985) 2 GLR 1043

Read judgment
High Courts29 Mar 1985

Liladharbhai Khodaji Vaghela Vs S. Jagdishan and Others

Gujarat High Court · AIR 1986 Guj 59 : (1985) 2 GLR 1001

Gujarat Panchayats (Amendment) Act, 1962 — Section 15, 15(2), 15(5), 15(5A)
Read judgment
High Courts29 Mar 1985

State of Gujarat Vs R. Basu and Others

Gujarat High Court · (1985) 2 GLR 800

All India Services (Conditions of Service Residuary Matters) Rules, 1960 — Rule 2(b)
Read judgment
High Courts28 Mar 1985

M.P. Ramanandi Vs Gujarat State Warehousing Corporation

Gujarat High Court · (1985) 2 GLR 1040

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25F, 25F
Read judgment
High Courts27 Mar 1985

Machine Products (T) Private Limited Vs Union of India and Another

Gujarat High Court · (1986) 9 ECC 341 : (1986) 23 ELT 426

Central Excise Rules, 1944 — Rule 8(1)
Read judgment
High Courts26 Mar 1985

Oriental Fire and General Insurance Co. Ltd. Vs Yusuf Musa Chandki and Others

Gujarat High Court · (1986) ACJ 500 : (1987) 62 CompCas 837 : (1985) 2 GLR 272

Motor Vehicles Act, 1939 — Section 95
Read judgment
High Courts22 Mar 1985

Bomin P. Ltd. Vs Commissioner of Income Tax

Gujarat High Court · (1986) 160 ITR 477

Income Tax Act, 1961 — Section 256, 68
Read judgment
High Courts22 Mar 1985

Associated Cement Co. Ltd. Vs State of Gujarat and Another

Gujarat High Court · (1985) 2 GLR 1016

Gujarat Panchayats Act, 1961 — Section 179, 179, 179(1), 179(1), 179(2)
Read judgment
High Courts22 Mar 1985

Ahmedabad Advance Mill Co. Vs Chaturbhai Ranchhodbhai

Gujarat High Court · (1985) 2 GLR 818

Bombay Industrial Relations Act, 1946 — Section 78, 78
Read judgment
High Courts20 Mar 1985

Billimora Engineering Mart Vs Commissioner of Income Tax

Gujarat High Court · (1986) 53 CTR 370 : (1985) 156 ITR 153

Income Tax Act, 1961 — Section 184, 184(4), 184(5), 185, 185(2)Income Tax Rules, 1962 — Rule 22(2)
Read judgment
High Courts17 Mar 1985

Commissioner of Income Tax, Gujarat-II Vs Mehta Transport Company

Gujarat High Court · (1986) 50 CTR 242 : (1986) 160 ITR 35

Income Tax Act, 1961 — Section 37(1), 37(2B)
Read judgment
High Courts15 Mar 1985

Central Bank of India Vs P.R. Garments Industries P. Ltd. and Others

Gujarat High Court · AIR 1986 Guj 113 : (1987) 62 CompCas 669 : (1985) 2 GLR 919

Civil Procedure Code, 1908 (CPC) — Section 34
Read judgment
High Courts15 Mar 1985

Central Bank of India, Kutch Vs P.R. Garments Industries Pvt. Ltd., Surendranagar and Others

Gujarat High Court · AIR 1986 Guj 113 : (1987) 62 CompCas 669 : (1985) 2 GLR 919

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11, 34Interest Act, 1978 — Section 3
Read judgment
Previous1…1011121314…16Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions