High Courts22 Nov 1985
Girishbhai Babubhai Raja Vs Hansaben Girishchandra and Another
Gujarat High Court · (1986) 1 GLR 630
Constitution of India, 1950 — Article 141, 141
COURT ARCHIVE
Gujarat High Court judgments, 1985
312 judgments · page 3 of 16
High Courts20 Nov 1985
Narendra G. Bhatt and Another Vs P.N. Roychaudhary and Others
Gujarat High Court · (1986) 2 GLR 763
Gujarat Gram and Nagar Panchayats Election Rules, 1962 — Rule 4, 43, 43Gujarat Panchayats Act, 1961 — Section 21
High Courts19 Nov 1985
R.G. Makwana Vs Gujarat State Road Transport Corporation and Another
Gujarat High Court · (1986) 1 GLR 392 : (1987) 1 LLJ 172
Industrial Disputes Act, 1947 — Section 2, 4
High Courts08 Nov 1985
Mansukhlal A. Doshi Vs State of Gujarat
Gujarat High Court · (1986) 2 GLR 1090
Bombay Civil Services Rules, 1959 — Rule 161, 161(1)(aa)(i)
High Courts08 Nov 1985
Ajit K. Shahani and Another Vs Gujarat Public Service Commission and Another
Gujarat High Court · (1986) 1 GLR 347
Gujarat Civil Services Classification and Recruitment (General) Rules, 1967 — Rule 8(5)
High Courts07 Nov 1985
Commissioner of Income Tax Vs Saurashtra Cement and Chemicals Industries Ltd. Saurashtra Cement and Chemicals Industries Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (1986) 56 CTR 172 : (1987) 163 ITR 258
Income Tax Act, 1961 — Section 80G
High Courts07 Nov 1985
Commissioner of Income Tax Vs Saurashtra Cement and Chemicals Industries Ltd.
Gujarat High Court · (1986) 27 TAXMAN 419
Income Tax Act, 1961 — Section 256(1), 80G
High Courts06 Nov 1985
Ayubkhan Vs State of Gujarat and Others
Gujarat High Court · (1987) CriLJ 1 : (1986) 1 GLR 543
Constitution of India, 1950 — Article 226
High Courts05 Nov 1985
Commissioner of Wealth-tax Vs Kasturbhai Mayabhai
Gujarat High Court · (1986) 51 CTR 309 : (1987) 164 ITR 107
Wealth Tax Act, 1957 — Section 14, 16, 16A, 16A(1), 16A(5)Wealth Tax Rules, 1957 — Rule 1BB
High Courts01 Nov 1985
Jayesh Hemchandra Belsare Vs Registrar, Bhavnagar University and Others
Gujarat High Court · (1986) 1 GLR 604
Bar Council of India Rules, 1975 — Rule 1Bhannagar University Act, 1978 — Section 35(4)Constitution of India, 1950 — Article 246
High Courts31 Oct 1985
Urmilaben Champaklal Jaiswal Vs Commissioner of Police and Another
Gujarat High Court · (1986) 2 GLR 1101
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 5ACriminal Procedure Code, 1973 (CrPC) — Section 161Gujarat Prevention of Anti-social Activities Act, 1985 — Section 6
High Courts31 Oct 1985
Govindbhai Mujljibhai Parmar and Others Vs J. Mahapatra Dy. Police Commissioner and Another
Gujarat High Court · (1986) 1 GLR 277
Bombay Prohibition Act, 1949 — Section 66(1)(b), 66(1)(b) , 85(1)Constitution of India, 1950 — Article 311(2)Penal Code, 1860 (IPC) — Section 114, 394
High Courts31 Oct 1985
Ramesh Chandra Gupta Vs Union of India (UOI) and Another
Gujarat High Court · (1986) 1 GLR 485
Constitution of India, 1950 — Article 14, 14
High Courts28 Oct 1985
Chotumal Sugansingh Rajput Vs State of Gujarat and Another
Gujarat High Court · (1986) 1 GLR 688
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 9(1)Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(1), 3(4)
High Courts25 Oct 1985
Commissioner of Income Tax Vs M.K. Brothers
Gujarat High Court · (1986) 52 CTR 228 : (1987) 163 ITR 249 : (1987) 30 TAXMAN 547
Income Tax Act, 1961 — Section 155(5), 2(47), 271(1), 34(3)
High Courts23 Oct 1985
Commissioner of Income Tax Vs Baroda Industrial Development Corpn. Ltd.
Gujarat High Court · (1986) 24 TAXMAN 36
Income Tax Act, 1961 — Section 11(1), 11(1)(a), 14, 145(1), 60
High Courts23 Oct 1985
Commissioner of Income Tax Vs Ganga Charity Trust Fund
Gujarat High Court · (1986) 53 CTR 365 : (1986) 162 ITR 612
Income Tax Act, 1961 — Section 11(1), 14, 145, 145(1), 60
High Courts23 Oct 1985
Commissioner of Income Tax Vs Shantilal Rugnathji Desai
Gujarat High Court · (1987) 163 ITR 245
Income Tax Act, 1961 — Section 155, 155(5), 2(47), 33, 34
High Courts21 Oct 1985
Commissioner of Income Tax Vs Kutch Oil and Allied Industries Pvt. Ltd.
Gujarat High Court · (1986) 50 CTR 37 : (1987) 163 ITR 237
Finance Act, 1974 — Section 2(8)
High Courts21 Oct 1985
Laxmichand Vardhaji Vs Collector of Banaskantha and Another
Gujarat High Court · (1986) 1 GLR 476
Constitution of India, 1950 — Article 227, 227