COURT ARCHIVE

Gujarat High Court judgments, 1985

312 judgments · page 4 of 16

High Courts18 Oct 1985

Mohammedbhikhan Hussainbhai and etc. Vs The Manager, Chandrabhanu Cinema and Others etc.

Gujarat High Court · AIR 1986 Guj 209 : (1986) 1 GLR 1

Bombay Industrial Relations Act, 1946 — Section 10, 3(16), 3(21), 9Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 151Constitution of India, 1950 — Article 133

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High Courts18 Oct 1985

Minor Rehman Suleman represented by His First Friend and Guardian Sulemanbhai Vs Faridmiyan Ashramiyan Pathan and Others

Gujarat High Court · (1985) 2 ACC 568

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High Courts18 Oct 1985

Kaira District Co-operative Milk Producers'' Union Ltd. Vs Commissioner of Income Tax

Gujarat High Court · (1986) 55 CTR 208 : (1986) 162 ITR 496

Income Tax Act, 1961 — Section 32, 32(1), 33, 43, 84

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High Courts18 Oct 1985

The New India Assurance Co. Ltd. Vs The Gujarat State Road Transport Corporation and Others

Gujarat High Court · (1986) 1 ACC 154

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High Courts17 Oct 1985

Gajanand Maganlal Mehta Vs State of Gujarat

Gujarat High Court · (1987) CriLJ 374

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376

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High Courts17 Oct 1985

The New India Assurance Co. Ltd. Vs Rajuben Rambhai and Others

Gujarat High Court · (1986) 2 ACC 40

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High Courts16 Oct 1985

Gujarat State Road Transport Corporation Vs Jagannath Gorakhanath and Others

Gujarat High Court · (1986) 1 ACC 150 : (1987) ACJ 730

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High Courts16 Oct 1985

Gujarat State Road Transport Corporation Vs Dhuljibhai Dhulabhai Patel and Another

Gujarat High Court · (1986) 1 ACC 5

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High Courts15 Oct 1985

Suleman Isa Vs Union of India (UOI) and Others

Gujarat High Court · (1986) 1 GLR 529

Bombay Prevention of Fragmentation and Consolidation of Holdings Act, 1947 — Section 3(1)Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 22(5), 22(5)

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High Courts14 Oct 1985Allowed

United India Insurance Co. Ltd. Vs Jagatsinh Valsinh and Others

Gujarat High Court · (1985) 10 GUJ CK 0034

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High Courts14 Oct 1985

Supdt. of Post Offices and Others Vs Pratap Ghelabhai Maru and Others

Gujarat High Court · (1986) 1 ACC 221 : (1987) ACJ 674

Motor Vehicles Act, 1988 — Section 110, 110

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High Courts14 Oct 1985

Jitubhai Jibhaibhai Solanki Vs District Magistrate and Another

Gujarat High Court · (1986) 2 GLR 995

Constitution of India, 1950 — Article 22(5)Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3, 3, 3(2)

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High Courts14 Oct 1985Dismissed

Vrajlal Laxmidas Ladani Vs Legal Heirs of deceased Abdulhasan Sida

Gujarat High Court · (1985) 10 GUJ CK 0008

Workmens Compensation Act, 1923 — Section 5

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High Courts11 Oct 1985

Mohmad Umar Gulam Rasul Varo Vs District Collector and Others

Gujarat High Court · (1986) 2 GLR 1431

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 107, 110, 438

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High Courts11 Oct 1985

Bank of Baroda, Ahmedabad Vs Rabari Bachubhai Hirabhai and Others

Gujarat High Court · (1986) ACJ 137 : AIR 1987 Guj 1 : (1986) 1 GLR 144

Contract Act, 1872 — Section 172Motor Vehicles Act, 1939 — Section 110

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High Courts10 Oct 1985

Association of Officers G.S.F.C., Baroda and Others Vs Gujarat State Fertilizers Company and Another

Gujarat High Court · (1986) 1 GLR 356 : (1986) 2 LLJ 238

Companies Service Rules, 1982 — Rule 44Constitution of India, 1950 — Article 226

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High Courts09 Oct 1985

Mohmad Rafiq Alias Chino Mohmad Safi Vs State of Gujarat

Gujarat High Court · (1986) 2 GLR 1095

Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 167(2), 397, 397(2)

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High Courts09 Oct 1985

Commissioner of Income Tax Vs Imtiaz U. Digmar

Gujarat High Court · (1986) 51 CTR 175 : (1987) 163 ITR 229

Income Tax Act, 1961 — Section 271(1)

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High Courts08 Oct 1985

Nagindas Tarachand Kothari Vs State of Gujarat

Gujarat High Court · (1986) 1 GLR 577

Criminal Procedure Code, 1973 (CrPC) — Section 219, 219, 464, 464Gujarat Co-operative Societies Act, 1961 — Section 81Penal Code, 1860 (IPC) — Section 201, 201, 408, 408

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High Courts08 Oct 1985

Commissioner of Income Tax, Gujarat-II Vs Ahmedabad Maskati Cloth Dealers Co-operative Warehouses Society Ltd.

Gujarat High Court · (1986) 50 CTR 283 : (1986) 162 ITR 142

Income Tax Act, 1961 — Section 10(29), 23, 80P, 80P(2), 81

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