High Courts25 Feb 1982
Commissioner of Income Tax, Bombay City-II Vs Godhra Electricity Co. Ltd.
Gujarat High Court · (1983) 32 CTR 141 : (1983) 140 ITR 657
Income Tax Act, 1961 — Section 145(1), 4, 5, 57, 57(2)
COURT ARCHIVE
Gujarat High Court judgments, 1982
229 judgments · page 11 of 12
High Courts24 Feb 1982
The State of Gujarat Vs Kolithad Juth Sevadayi Sahakari Mandali Ltd.
Gujarat High Court · (1982) GLH 868 : (1982) 50 STC 375
Bombay Sales Tax Act, 1959 — Section 33, 35, 35(1), 7(2)
High Courts23 Feb 1982
Vadodara Jilla Hybrid Utpadkoni Sahakari Mandali Ltd. Vs The State of Gujarat
Gujarat High Court · (1982) 50 STC 108
Gujarat Sales Tax Act, 1969 — Section 29(1), 67
High Courts23 Feb 1982
Patel Tea Mart Vs The State of Gujarat
Gujarat High Court · (1982) 51 STC 14
Bombay Sales Tax Act, 1959 — Section 36(3), 61Gujarat Sales Tax Act, 1969 — Section 69
High Courts19 Feb 1982
Dayalal Trikamlal Mali Vs Harjivandas Madhavji Mali and Another
Gujarat High Court · (1982) 2 GLR 305
Partnership Act, 1932 — Section 42
High Courts19 Feb 1982
Anup Engineering Ltd. Vs The Controller of Patents Office, New Delhi and Others
Gujarat High Court · AIR 1982 Guj 250 : (1982) 2 GLR 14
Constitution of India, 1950 — Article 226Patents Act, 1970 — Section 25
High Courts17 Feb 1982
Bharat Sales Limited Vs The State of Gujarat
Gujarat High Court · (1982) 49 STC 360
Gujarat Sales Tax Act, 1969 — Section 62
High Courts16 Feb 1982
C.R. Sons and Co. Vs The State of Gujarat
Gujarat High Court · (1982) 50 STC 12
Gujarat Sales Tax Act, 1969 — Section 2(10), 2(4), 31, 45(6)
High Courts10 Feb 1982
Mahendra Shantilal Shah Vs Union of India and Another
Gujarat High Court · (1984) 56 CompCas 70 : (1982) 2 GLR 284
Industries (Development and Regulation) Act, 1951 — Section 18FA, 18FA(1)
High Courts10 Feb 1982
Commissioner of Income Tax, Gujarat-IV Vs Spunpipe and Construction Co. (Baroda) Pvt. Ltd.
Gujarat High Court · (1982) 28 CTR 142 : (1983) 141 ITR 246
Income Tax Act, 1961 — Section 41
High Courts09 Feb 1982
Subhash Iron and Steel Rolling Industries Vs The State of Gujarat
Gujarat High Court · (1982) 50 STC 305
Bombay Sales Tax Act, 1959 — Section 2(17), 2(26), 36(3), 37(1), 46
High Courts05 Feb 1982
Parikh Amratlal Ramanlal and Others Vs Rami Mafatlal Girdharlal and Others
Gujarat High Court · (1982) GLH 711 : (1982) 2 GLR 337
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 29Civil Procedure Code, 1908 (CPC) — Order 3 Rule 2Constitution of India, 1950 — Article 227
High Courts05 Feb 1982
Motilal Madhavlal Chauhan Vs Padmaben
Gujarat High Court · AIR 1982 Guj 254 : (1982) GLH 349 : (1982) 2 GLR 107
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 2(2)Hindu Marriage Act, 1955 — Section 13(1A) , 23(1)
High Courts04 Feb 1982
State of Gujarat Vs Nagin Amara Vasava and Others
Gujarat High Court · (1982) CriLJ 1880 : (1982) GLH 483 : (1982) 1 GLR 661
Criminal Procedure Code, 1973 (CrPC) — Section 242, 350Gujarat Police Act, 1951 — Section 135Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 225
High Courts03 Feb 1982
Lalmohan Confectionery Works Vs The State of Gujarat
Gujarat High Court · (1982) GLH 645 : (1983) 54 STC 376
Gujarat Sales Tax Act, 1969 — Section 69
High Courts01 Feb 1982
Vallabh Glass Works Ltd. Vs The State of Gujarat
Gujarat High Court · (1982) 50 STC 352
Central Sales Tax Act, 1956 — Section 4(2)Gujarat Sales Tax Act, 1969 — Section 16, 2(28), 2(29), 45(1), 45(6)
High Courts28 Jan 1982
Chandravati Fakirchand Zaveri Vs The State of Gujarat and Another
Gujarat High Court · (1982) CriLJ 1543 : (1982) GLH 486 : (1982) 1 GLR 760
Prevention of Black-marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 14, 3, 8
High Courts28 Jan 1982
Mangaldas Mohanlal Patel and Another Vs Union of India and Another
Gujarat High Court · (1982) ACJ 426 : AIR 1982 Guj 257 : (1982) GLH 467 : (1982) 2 GLR 166
Motor Vehicles Act, 1939 — Section 110B
High Courts25 Jan 1982
The State of Gujarat Vs Premier Auto Electricals Ltd.
Gujarat High Court · (1983) 1 GLR 32 : (1982) 51 STC 115
Bombay Sales Tax Act, 1959 — Section 39, 43, 61, 61(1), 61(2)
High Courts25 Jan 1982
The Gujarat State Financial Corporation, Ahmedabad Vs Lotus Hotels Pvt. Ltd.
Gujarat High Court · AIR 1982 Guj 198 : (1982) 2 GLR 49
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 115State Financial Corporations Act, 1951 — Section 24, 25(1), 25(2), 30(1)