High Courts16 Jun 1982
Maganlal Sukhdevbhai Katara Vs Commissioner of Police, Ahmedabad
Gujarat High Court · (1982) GLH 677 : (1982) 2 GLR 680 : (1983) 2 LLJ 223
Bombay Civil Services Rules, 1959 — Rule 641, 674
COURT ARCHIVE
Gujarat High Court judgments, 1982
229 judgments · page 9 of 12
High Courts16 Jun 1982
J.D. Pathak Vs V.B. Barot and Another
Gujarat High Court · AIR 1982 Guj 317 : (1982) GLH 797 : (1982) 2 GLR 633
Registration Act, 1908 — Section 20(1), 71(2)Urban Land (Ceiling and Regulation) Act, 1976 — Section 26, 28
High Courts16 Jun 1982
Kasturbhai Mayabhai (HUF) Vs Commissioner of Income Tax
Gujarat High Court · (1982) 11 TAXMAN 69
Income Tax Act, 1961 — Section 256(2), 64(1)
High Courts15 Jun 1982Allowed
New Shorock Mills Division of Mafatlal Industries Ltd. Vs Somabhai Mathurbhai Patel
Gujarat High Court · AIR 1983 Guj 21 : (1982) GLH 885 : (1983) 1 GLR 172
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1), 28Bombay Tenancy and Agricultural Lands Act, 1948 — Section 32G, 70, 71Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7
High Courts14 Jun 1982
N.L. Ramani Vs Indian Farmers Fertilizer Co. Op. Ltd.
Gujarat High Court · (1982) GLH 872 : (1982) 2 GLR 1
Industrial Disputes Act, 1947 — Section 33(1)(b), 33(1)(b)Payment of Wages Act, 1936 — Section 15(3)
High Courts14 Jun 1982
Union of India Vs Manekchowk and Ahmedabad Manufacturing Co. Ltd.
Gujarat High Court · (1985) 58 CompCas 729 : (1983) 1 GLR 445
Companies Act, 1956 — Section 39(2), 391, 391(2)Industries (Development and Regulation) Act, 1951 — Section 15A, 18FA, 18FA(1), 18FA(2)
High Courts07 May 1982Dismissed
Asiatic Labour Corporation Vs Union of India (UOI) and Others
Gujarat High Court · AIR 1983 Guj 86
Civil Procedure Code, 1908 (CPC) — Section 21, 9Constitution of India, 1950 — Article 14, 19(1), 19(6), 226Railway Code — Rule 323, 324, 331, 332
High Courts03 May 1982
Court Committee, Divya Vasundhara Financiers Pvt. Ltd. Vs Kamlakar Narayan Samant and Another
Gujarat High Court · (1984) 56 CompCas 487 : (1983) 1 GLR 44
Companies Act, 1956 — Section 392
High Courts30 Apr 1982
H.T. Gursahaney Vs State and Another
Gujarat High Court · (1982) 2 GLR 526
Central Provinces and Berar Entertainments Duty Act, 1936 — Section 3(1)Constitution of India, 1950 — Article 226Gujarat Entertainment Tax Act, 1977 — Section 2(a), 2(e), 2(g), 3, 3
High Courts27 Apr 1982
Jagannath Keshavlal Barot Vs Rasiklal Somalal Pandya
Gujarat High Court · (1982) GLH 729 : (1982) 2 GLR 120
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 3Evidence Act, 1872 — Section 116, 116
High Courts21 Apr 1982
Muljibhai and Another Vs United India Insurance Co. Ltd. and Others
Gujarat High Court · (1984) 1 ACC 172 : (1983) ACJ 57 : (1984) GLH 354 : (1982) 1 GLR 756
High Courts21 Apr 1982
Ajarambhai and Muljibhai Another Vs United India Insurance Co. Ltd. and Others
Gujarat High Court · AIR 1984 Guj 7
Motor Vehicles Act, 1939 — Section 110
High Courts21 Apr 1982
State Vs Surabhai Mafatbhai
Gujarat High Court · (1982) 2 GLR 596
Bombay Land Revenue Code, 1879 — Section 202, 202Civil Procedure Code, 1908 (CPC) — Section 30Gujarat Public Premises (Eviction of Unauthorised Occupants) Act, 1972 — Section 19, 19, 4, 79A
High Courts13 Apr 1982
Ramkant Tripathi Vs Central Bank of India
Gujarat High Court · (1982) GLH 738 : (1982) 2 GLR 644 : (1983) 1 LLJ 452
Central Bank of India Officer Employees (Discipline and Appeal) Regulations, 1976 — Regulation 4(C), 8
High Courts11 Apr 1982
Anilkumar D. Laskari Vs Commissioner of Income Tax
Gujarat High Court · (1983) 12 TAXMAN 213
Income Tax Act, 1961 — Section 256(1)
High Courts09 Apr 1982
Naranbhai Nathabhai Koli Vs Modhia Panalal Maganlal
Gujarat High Court · (1982) GLH 723 : (1982) 2 GLR 98
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(3)(a), 12(3)(b), 29(2), 29(2)Evidence Act, 1872 — Section 114
High Courts09 Apr 1982
Sinha Watches (India) P. Ltd. Vs Gujarat State Financial Corporation
Gujarat High Court · (1985) 58 CompCas 489 : (1982) 2 GLR 561
Companies Act, 1956 — Section 2(30), 445, 445(3), 446, 466
High Courts07 Apr 1982
State Vs Dhirajlal Chhotalal Thhakar
Gujarat High Court · (1982) GLH 682 : (1982) 2 GLR 376
High Courts07 Apr 1982
Jhala Mansangji Kalyansangji and Others Vs Mahobatsang Madarsang Jhala and Another
Gujarat High Court · AIR 1983 Guj 75 : (1982) GLH 592 : (1982) 2 GLR 171
Bombay Land Revenue Code, 1879 — Section 195, 196Constitution of India, 1950 — Article 227Gujarat Rural Debtors Relief Act, 1976 — Section 13, 13(1), 13(2), 13(3), 14(2)