Commissioner of Income Tax Vs Gordhanbhai Jethabhai
Gujarat High Court · (1982) 31 CTR 244 : (1983) 142 ITR 84
COURT ARCHIVE
229 judgments · page 8 of 12
Gujarat High Court · (1982) 31 CTR 244 : (1983) 142 ITR 84
Gujarat High Court · AIR 1982 Guj 347 : (1982) GLH 719 : (1982) 2 GLR 422
Gujarat High Court · (1983) 142 ITR 503
Gujarat High Court · (1983) 31 CTR 247 : (1983) 143 ITR 166
Gujarat High Court · (1983) 12 TAXMAN 259
Gujarat High Court · (1982) 31 CTR 247
Gujarat High Court · (1982) ACJ 491 : AIR 1982 Guj 332 : (1982) GLH 838 : (1982) 2 GLR 379
Gujarat High Court · AIR 1982 Guj 276 : (1982) GLH 199 : (1982) 1 GLR 157
Gujarat High Court · (1983) 12 TAXMAN 75
Gujarat High Court · (1983) ACJ 464
Gujarat High Court · (1982) 31 CTR 255 : (1983) 141 ITR 875
Gujarat High Court · AIR 1983 Guj 34 : (1983) 1 GLR 292
Gujarat High Court · (1983) 1 GLR 788
Gujarat High Court · AIR 1982 Guj 315 : (1982) GLH 696 : (1982) 2 GLR 676
Gujarat High Court · (1983) 32 CTR 268 : (1982) 138 ITR 437
Gujarat High Court · AIR 1983 Guj 54 : (1983) 1 GLR 475
Gujarat High Court · AIR 1983 Guj 64 : (1982) GLH 935 : (1983) 1 GLR 378
Gujarat High Court · (1983) 32 CTR 156 : (1983) 142 ITR 91
Gujarat High Court · (1982) 11 TAXMAN 69
Gujarat High Court · (1982) GLH 860 : (1983) 1 GLR 467