High Courts30 Mar 1982
Pradyuman Sinh Indrasinh Vs State
Gujarat High Court · (1982) GLH 603 : (1982) 2 GLR 309
Bombay Prohibition Act, 1949 — Section 65(a), 66(b)Constitution of India, 1950 — Article 14, 14, 16, 16
COURT ARCHIVE
Gujarat High Court judgments, 1982
229 judgments · page 10 of 12
High Courts30 Mar 1982
National Insurance Co. Vs Minor Ramanbhai Fulabhai Bhoi and Others Minor Ramanbhai Fulabhai Bhoi Vs Babubhai alias Abdulbhai and Others
Gujarat High Court · (1985) 58 CompCas 297 : (1982) 2 GLR 458
Motor Vehicles Act, 1939 — Section 95(1), 95(1)Workmens Compensation Act, 1923 — Section 2
High Courts29 Mar 1982
Kantilal Mansukhram Thakkar and Another Vs J.M. Patel, Registrar, Co. Op. Societies and Others
Gujarat High Court · (1982) 2 GLR 537
Bombay General Clauses Act, 1904 — Section 21, 21Gujarat Agricultural Produce Markets Act, 1963 — Section 10(1)Gujarat Agricultural Produce Markets Rules, 1965 — Rule 7(1)
High Courts25 Mar 1982
Gujarat Electricity Board, Gandhinagar Vs Maheshkumar and Co., Ahmedabad
Gujarat High Court · AIR 1982 Guj 289 : (1982) 2 GLR 479
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2, 115Specific Relief Act, 1963 — Section 14, 20, 37, 38(3), 41
High Courts25 Mar 1982
Bhimsing Sardarsing Vs District Supdt. of Police and Others
Gujarat High Court · (1982) GLH 610 : (1982) 2 GLR 410
Industrial Disputes Act, 1947 — Section 11A, 11APenal Code, 1860 (IPC) — Section 380, 457
High Courts24 Mar 1982
Laxmichand Jethalal Bhalakia and Another Vs State and Others
Gujarat High Court · (1983) 1 GLR 237
Gujarat Panchayat Services (Promotion to Cadre in State Service) Rules, 1974 — Rule 2Gujarat Panchayats Act, 1961 — Section 203(4)(a)
High Courts23 Mar 1982
Navuba Gokaiji Chavda and Others Vs Returning Officer and Others
Gujarat High Court · AIR 1982 Guj 281 : (1982) GLH 617 : (1982) 2 GLR 397
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 115Gujarat Gram and Nagar Panchayats Election Rules, 1962 — Rule 10, 14(2), 8
High Courts15 Mar 1982
Fuljibhai Motibhai Govabhai Dela Vs Fakirmohmad Saiyadali Saiyed and Others
Gujarat High Court · (1983) ACJ 197 : AIR 1982 Guj 241 : (1982) 2 GLR 302
Motor Vehicles Act, 1939 — Section 110
High Courts12 Mar 1982
Premlata Nilamchand Sharma and Others Vs Hirabhai Ranchhodbhai Patel and Others
Gujarat High Court · (1983) ACJ 290 : AIR 1982 Guj 243 : (1982) GLH 582 : (1982) 2 GLR 203
Bombay Motor Vehicles Taxation Rules, 1959 — Rule 146, 213, 246Motor Vehicles Act, 1939 — Section 110B, 81
High Courts11 Mar 1982
Harbhajansingh Dunasingh Sarary Vs Suryakant Mulshanker Kaka
Gujarat High Court · AIR 1982 Guj 296 : (1983) 1 GLR 182
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 11(4), 29(3)
High Courts09 Mar 1982
Prabhat Cotton and Silk Mills Ltd. Vs Union of India
Gujarat High Court · (1982) 10 ELT 203
Customs Act, 1962 — Section 12, 12(1), 14, 14(1), 15(1)
High Courts09 Mar 1982
Prabhat Silk and Cotton Mills Co. Ltd. Vs Union of India (UOI) and Others
Gujarat High Court · (1982) GLH 353 : (1982) 1 GLR 557
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 12, 12(1), 12(1), 14, 14(1)(a)
High Courts09 Mar 1982
State of Gujarat Vs Hiralal Motilal Advani and Others
Gujarat High Court · (1982) CriLJ 1541 : (1982) GLH 318 : (1982) 2 GLR 88
Penal Code, 1860 (IPC) — Section 120B, 302, 34, 341, 395
High Courts06 Mar 1982
Commissioner of Income Tax Gujarat-IV Vs Sindhu Vidya Mandal Trust
Gujarat High Court · (1982) 32 CTR 263 : (1983) 142 ITR 633
Income Tax Act, 1961 — Section 10, 10(22), 11, 11(1), 12(2)
High Courts05 Mar 1982
The State of Gujarat Vs Wood Polymer Ltd.
Gujarat High Court · (1982) 50 STC 229
Central Sales Tax Act, 1956 — Section 4(2)Gujarat Sales Tax Act, 1969 — Section 10, 12, 13, 13(B), 15
High Courts05 Mar 1982
State of Gujarat Vs Vijapur Taluka Reti-Kankre Udyog Kamdar Sahakari Mandali Ltd.
Gujarat High Court · (1982) 51 STC 218
Bombay Sales Tax Act, 1959 — Section 2(11), 33, 35, 35(1), 61
High Courts03 Mar 1982
The State of Gujarat Vs Gujarat Small Industries Corporation Ltd.
Gujarat High Court · (1982) GLH 832 : (1983) 53 STC 187
Bombay Sales Tax Act, 1959 — Section 7(1)Gujarat Sales Tax Act, 1969 — Section 9(4)
High Courts03 Mar 1982
Mahesh Harilal Khamar Vs B.N. Narasimhan and Another
Gujarat High Court · AIR 1982 Guj 298 : (1982) GLH 700 : (1982) 2 GLR 124
Constitution of India, 1950 — Article 226, 227Gujarat Agricultural Produce Markets Act, 1963 — Section 27(5)Limitation Act, 1963 — Section 29, 5
High Courts02 Mar 1982
Ishwarlal and Brothers Vs Commissioner of Income Tax, Gujarat
Gujarat High Court · (1983) 143 ITR 517
Income Tax Act, 1961 — Section 148, 185
High Courts25 Feb 1982
Commissioner of Income Tax Vs Godhra Electricity Co. Ltd.
Gujarat High Court · (1983) 12 TAXMAN 145
Constitution of India, 1950 — Article 133(1)Electricity Act, 1910 — Section 5, 6(1)Income Tax Act, 1961 — Section 145(1), 256(1)