High Courts20 Jan 1982
Union of India Vs Babubahi Ramjibhai Patel
Gujarat High Court · (1983) 14 ELT 2214
Customs Act, 1962 — Section 108, 111, 125, 135, 138A
COURT ARCHIVE
Gujarat High Court judgments, 1982
229 judgments · page 12 of 12
High Courts20 Jan 1982
United India Insurance Vs V. Jayaben
Gujarat High Court · (1982) ACJ 368 : AIR 1982 Guj 151 : (1982) GLH 176 : (1982) 1 GLR 231
Motor Vehicles Act, 1939 — Section 110
High Courts19 Jan 1982
New India Assurance Co. Ltd. and Another Vs Nathiben Chatrabhuj and Others
Gujarat High Court · AIR 1982 Guj 116 : (1984) 55 CompCas 568 : (1982) GLH 124 : (1982) 1 GLR 411
Motor Vehicles Act, 1939 — Section 95(1), 95(2), 96(2)
High Courts15 Jan 1982
The State of Gujarat Vs Sukhram Jagannath
Gujarat High Court · (1982) 2 GLR 332 : (1982) 50 STC 76
Gujarat Sales Tax Act, 1969 — Section 10, 13, 15, 2(16), 2(17)
High Courts15 Jan 1982
Ambica Mata Yarn Mfg. Co., Baroda Vs Superintendent of Central Excise, Range IV, Baroda and Others
Gujarat High Court · (1982) 10 ELT 244 : (1982) GLH 387 : (1982) 2 GLR 155
Central Excises and Salt Act, 1944 — Section 35, 36Constitution of India, 1950 — Article 226, 227
High Courts13 Jan 1982
Gujarat Housing Board Vs C.G. Desai
Gujarat High Court · (1982) 2 GLR 489 : (1983) 1 LLJ 387
Bombay Civil Services Rules, 1959 — Rule 161, 161(1), 161(1)(1)Bombay Housing Board Act, 1948 — Section 67Constitution of India, 1950 — Article 14, 16
High Courts12 Jan 1982
Bhailalbhai Kanjibhal Patel Vs Director of State Lotteries and Another
Gujarat High Court · (1982) 2 GLR 280
Gujarat State Lottery Rules, 1981 — Rule 23, 25
High Courts11 Jan 1982
Patel Jasmat Sangaji Padalia Vs Gujarat Electricity Board, Baroda and Others
Gujarat High Court · AIR 1982 Guj 264 : (1982) GLH 463 : (1982) 2 GLR 104
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, Order 43 Rule 1
High Courts11 Jan 1982
Ahmedabad Steel Craft and Rolling Mills Vs State of Gujarat
Gujarat High Court · (1983) 52 STC 227
Central Sales Tax Act, 1956 — Section 14Gujarat Sales Tax Act, 1969 — Section 2(26), 46, 46(1), 56, 69(1)