High Courts20 Jul 1982Partly Allowed

Mukhi Tapoobhai Keshavji Vs Gondal Municipality

Gujarat High Court · AIR 1983 Guj 47 : (1982) GLH 999 : (1983) 1 GLR 340

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2 , Order 2 Rule 2(3)Constitution of India, 1950 — Article 226 , 301Contract Act, 1872 — Section 72
High Courts08 Jul 1982

State of Gujarat Vs Vogue Garments and Others

Gujarat High Court · (1982) GLH 848 : (1982) 2 GLR 449 : (1983) 1 LLJ 255

Contract Labour (Regulation and Abolition) Act, 1970 — Section 12, 13, 2(2)(c), 24Contract Labour (Regulation and Abolition) Central Rules, 1971 — Rule 21