High Courts31 Aug 1982
Anil Ice Factory and Another Vs Union of India and Others
Gujarat High Court · (1991) 33 ECR 337 : (1984) 15 ELT 316 : (1982) GLH 1113 : (1982) 2 GLR 714
Constitution of India, 1950 — Article 227
COURT ARCHIVE
Gujarat High Court judgments, 1982
229 judgments · page 5 of 12
High Courts31 Aug 1982
Mukundrai Jivram Pandit Vs State and Others
Gujarat High Court · (1983) 1 GLR 106
Bombay Provincial Municipal Corporations Act, 1949 — Section 30(2), 451Civil Procedure Code, 1908 (CPC) — Section 30(2)
High Courts25 Aug 1982
Kalavad Vanik Sangh and Others Vs Kalavad Nagar Panchayat
Gujarat High Court · (1982) GLH 1084 : (1983) 1 GLR 78
Constitution of India, 1950 — Article 226Gujarat Gram and Nagar Panchayats (Taxes and Fees) Rules, 1964 — Rule 13, 13(2)Gujarat Panchayats Act, 1961 — Section 178, 178(6)
High Courts24 Aug 1982Allowed
Bhupendra Rasiklal Kapadia Vs Jayantilal Vrajlal Shah
Gujarat High Court · AIR 1983 Guj 52 : (1982) GLH 1055 : (1982) 2 GLR 805
Bombay Public Trusts Act, 1950 — Section 17, 19, 20, 21, 22Civil Procedure Code, 1908 (CPC) — Section 9
High Courts22 Aug 1982
Anarkali Sarabhai Vs Commissioner of Income Tax
Gujarat High Court · (1983) 12 TAXMAN 120
Companies Act, 1956 — Section 100, 100, 100(1)(c), 101, 101Income Tax Act, 1961 — Section 2(14), 2(47), 2(47), 256(1), 45
High Courts20 Aug 1982
Fakirbhai Chhaganlal Vs Ranjit Ratilal and Another
Gujarat High Court · (1982) CriLJ 2261 : (1982) GLH 1022 : (1982) 2 GLR 718
Criminal Procedure Code, 1973 (CrPC) — Section 376, 399, 401, 452, 453Penal Code, 1860 (IPC) — Section 341, 426, 451
High Courts20 Aug 1982
Tejubai and Others Vs General Manager, Western Railway and Others
Gujarat High Court · (1984) 2 ACC 233 : (1983) ACJ 661 : (1982) GLH 1107 : (1982) 2 GLR 787
Workmens Compensation Act, 1923 — Section 3, 3
High Courts20 Aug 1982
Bai Dahiben, Karsanbhai Raghabhai and Others Vs Jesingbhai Bijalbhai and Others
Gujarat High Court · (1984) 56 CompCas 257 : (1983) 1 GLR 208
Motor Vehicles Act, 1939 — Section 95, 96
High Courts20 Aug 1982Dismissed
Pareshkumar Mahendrabhai Shah and Another Vs State of Gujarat and Others
Gujarat High Court · AIR 1983 Guj 173
Constitution of India, 1950 — Article 14, 226
High Courts20 Aug 1982
Bai Dahiben Vs Jesingbhai Bijalbhai and Others
Gujarat High Court · (1984) 2 ACC 74
Motor Vehicles Act, 1988 — Section 95(2) , 96(2)(b)(i)(a)
High Courts20 Aug 1982
N.H. Dave, Inspector of Customs Vs Mohmed Akhtar Hussain Ibrahim Iqbal Kadar Amad Wagher (Bhatti) Ors.
Gujarat High Court · (1984) 15 ELT 353 : (1982) 2 GLR 792
Criminal Procedure Code, 1973 (CrPC) — Section 167Customs Act, 1962 — Section 104, 104(1), 104(2), 104(3), 123
High Courts19 Aug 1982
Shantibhai Somabhai Raval Vs Madhukani T. Shukla and Another
Gujarat High Court · (1983) CriLJ 62 : (1982) GLH 1029 : (1982) 2 GLR 711
Criminal Procedure Code, 1973 (CrPC) — Section 173, 210
High Courts19 Aug 1982
Savitaben Lagharbhai Vs Manji Ramji Chavda and Another
Gujarat High Court · (1983) CriLJ 598 : (1982) GLH 1066 : (1982) 2 GLR 682
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 125Guardians and Wards Act, 1890 — Section 25
High Courts17 Aug 1982
Gujarat State Textile Corporation Ltd., Manubhai Chimanlal Shah and Indulal and Co., Ahemedabad and Others Vs New Jehangir Vakil Mills Company Ltd.
Gujarat High Court · (1985) 58 CompCas 768 : (1983) 1 GLR 205
Companies Act, 1956 — Section 391Industries (Development and Regulation) Act, 1951 — Section 15, 15A, 15A(1), 15A(2), 16
High Courts17 Aug 1982Dismissed
Bharat Chemical Works and Others Vs Gujarat State Financial Corporation, Ahmedabad
Gujarat High Court · AIR 1983 Guj 104 : (1982) 2 GLR 550
Bombay Court Fees Act, 1959 — Article 1 , 7Gujarat Public Moneys (Recovery of Dues) Act, 1979 — Section 3(1), 3(4), 7Limitation Act, 1963 — Section 6(1)
High Courts17 Aug 1982
Smt. Charulataben M. Gohil Vs Surendranagar Joint Municipality and Another
Gujarat High Court · (1982) GLH 1090 : (1983) 1 GLR 93
Constitution of India, 1950 — Article 311(2), 311(2)
High Courts16 Aug 1982
Kamlaben and Others Vs Patel Gopaldas Venidas
Gujarat High Court · (1982) GLH 967 : (1982) 2 GLR 760
Civil Procedure Code, 1908 (CPC) — Section 100, 100
High Courts16 Aug 1982
Taramati and etc. Vs Mody Bachubhai Sankalchand
Gujarat High Court · AIR 1982 Guj 350 : (1982) GLH 912 : (1982) 2 GLR 731
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, 146
High Courts16 Aug 1982
Patel Naranbhai Jhinabhai, Lrs. Kamalaben and Others Vs Patel Gopaldas Venidas
Gujarat High Court · AIR 1982 Guj 340
Civil Procedure Code, 1908 (CPC) — Section 100, 11Evidence Act, 1872 — Section 114, 115Specific Relief Act, 1963 — Section 39
High Courts11 Aug 1982
Abdul Hamidkhan and Amirkhan Pathan Vs Manmohansing, Commissioner of Police and Another
Gujarat High Court · (1982) CriLJ 2274 : (1982) GLH 1075 : (1982) 2 GLR 615
National Security Act, 1980 — Section 3Penal Code, 1860 (IPC) — Section 114, 143, 147, 148, 149