High Courts30 Nov 1982
Nadirsha Hirji Baria and Others Vs Niranjankumar @ Nireshkumar Dharamchand Shah and Others
Gujarat High Court · (1983) 1 GLR 774
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 115, 115
COURT ARCHIVE
Gujarat High Court judgments, 1982
229 judgments · page 3 of 12
High Courts29 Nov 1982
Special Recovery Officer, Land Development Bank Ltd. Vs Koli Ramshi Bhikha
Gujarat High Court · (1983) 1 GLR 621
Gujarat Co-operative Societies Act, 1961 — Section 48, 48(2), 48(3)
High Courts29 Nov 1982
Koli Jagjivan Raja Makwana and Others Vs State
Gujarat High Court · (1983) 1 GLR 609
Bombay Court Fees Act, 1959 — Section 12, 12(3)
High Courts24 Nov 1982
Dr. Anandlal B. Kothari Vs Niranjan S. Kothari and Others
Gujarat High Court · (1983) 1 GLR 618
Bombay Public Trusts Act, 1950 — Section 50, 50
High Courts24 Nov 1982Allowed
Ali Amad represented by L. Rs. Vs Sindhi Ebrahim Kasam and Others
Gujarat High Court · AIR 1983 Guj 156 : (1983) 1 GLR 337
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 10(2)
High Courts24 Nov 1982
Chaudhari Ghemerbhai Punjabhai Vs Chaudhari Babubhai Hemtabhai and Others
Gujarat High Court · (1983) 1 GLR 605
High Courts23 Nov 1982Allowed
Bharvad Deva Sukha and Others Vs The Government of Gujarat and Others
Gujarat High Court · AIR 1983 Guj 165 : (1983) 1 GLR 335
Gujarta Panchayats Act, 1961 — Section 168Gujarta Panchayats Act, 1962 — Section 168, 168(1)
High Courts23 Nov 1982
Babubhai Ratnabhai Chavda and Others Vs State and Others
Gujarat High Court · (1983) 1 GLR 697
Gujarat Panchayats Act, 1961 — Section 155, 155, 155(1)(a)
High Courts22 Nov 1982
Patel Kodarbhai Jivabhai and Others Vs State and Others
Gujarat High Court · (1983) 1 GLR 325
Essential Commodities Act, 1955 — Section 3Gujarat Co-operative Societies Act, 1961 — Section 80, 80(1), 80(1), 80(2)
High Courts22 Nov 1982
Gujarat State Road Transport Corporation and Another Vs Bhagvanji Vashram
Gujarat High Court · (1983) 1 GLR 60 : (1983) 2 LLJ 65
Limitation Act, 1908 — Article 102Limitation Act, 1963 — Article 56, 57, 58, 7
High Courts05 Nov 1982
Harshadkumar Sundarlal Dalal and Others Vs Hasmukhben and Others
Gujarat High Court · (1983) 1 GLR 383
Specific Relief Act, 1963 — Section 6, 6
High Courts02 Nov 1982
The State of Gujarat Vs Bombay Metal Alloys and Mfg. Co. Pvt. Ltd.
Gujarat High Court · (1983) 54 STC 45
Central Sales Tax Act, 1956 — Section 3Gujarat Sales Tax Act, 1969 — Section 15, 2(10), 2(4), 29(1), 3(2)
High Courts29 Oct 1982
Himat Popatlal Raval Vs State of Gujarat
Gujarat High Court · (1983) 1 GLR 268
Penal Code, 1860 (IPC) — Section 366, 366, 376, 376
High Courts29 Oct 1982
The Ahmedabad Manufacturing and Calico Printing Co. Ltd. Vs The Union of India (UOI) and Others
Gujarat High Court · (1983) ECR 1D
Central Excises and Salt Act, 1944 — Section 4, 4(4)(d)(i), 4(4)(d)(i)Constitution of India, 1950 — Article 226
High Courts29 Oct 1982Dismissed
The Officer on Special Duty, Land Acquisition, Ahmedabad Vs Gordhanbhai Bhalabhai Patel
Gujarat High Court · AIR 1983 Guj 185 : (1983) 1 GLR 607
Land Acquisition Act, 1894 — Section 18, 23, 4
High Courts26 Oct 1982
Ahmedabad Mfg. and Calico Prtg. Ltd. and Others Vs Union of India
Gujarat High Court · (1984) 2 ECC 63 : (1982) 10 ELT 821 : (1983) 1 GLR 1
Central Excises and Salt Act, 1944 — Section 3, 4, 4(1), 4(4), 4(4)(1)
High Courts21 Oct 1982Allowed
Chaturbhai Jivabhai Vasava and Others Vs Dayabhai Lallubhai Patel and Another
Gujarat High Court · (1984) ACJ 233
Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 176
High Courts18 Oct 1982Dismissed
Sushilabehn and Others Vs Anandilal Bapalal and Others
Gujarat High Court · AIR 1983 Guj 126 : (1983) 1 GLR 278
Constitution of India, 1950 — Article 133Transfer of Property Act, 1882 — Section 5, 53
High Courts15 Oct 1982
Yusufbhai Mahamud Hafezi Vs State and Others
Gujarat High Court · (1983) 1 GLR 433
Essential Commodities Act, 1955 — Section 7(3)Prevention of Black-marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 3(2), 3(2)
High Courts14 Oct 1982Dismissed
Linkan Jivanji Vaghela Vs Keshavbhai Nanabhai Patel and Others
Gujarat High Court · (1984) ACJ 446