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Gujarat High Court judgments, 1982

229 judgments · page 2 of 12

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High Courts15 Dec 1982

Ratilal B. Shah and Co. Vs Pari Prafullchandra Kantilal and Another

Gujarat High Court · (1983) 1 GLR 700

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High Courts14 Dec 1982

Bai Mirat and Another Vs Vyas Prahladji Mohanlal and Another

Gujarat High Court · (1983) 1 GLR 528

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 2
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High Courts14 Dec 1982

Deendayal Kishanchand and Others Vs State of Gujarat

Gujarat High Court · (1983) CriLJ 1583 : (1983) 1 GLR 324

Criminal Procedure Code, 1973 (CrPC) — Section 468
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High Courts14 Dec 1982

Rahulbhai M. Godadhara Vs Vijay Mafatlal Shah and Others

Gujarat High Court · (1984) ACJ 457 : (1983) 1 GLR 602

Bombay Motor Vehicles Taxation Rules, 1959 — Rule 307
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High Courts13 Dec 1982

Vishnuprasad Dahyabhai Brahmbhatt Vs State and Others

Gujarat High Court · (1983) 1 GLR 270

Penal Code, 1860 (IPC) — Section 202, 302, 302, 307, 307
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High Courts10 Dec 1982

S.T. Dasadia Vs Commissioner, Surat Municipal Corporation

Gujarat High Court · (1983) 1 GLR 770

Bombay Provincial Municipal Corporations Act, 1949 — Section 56(1), 56(2)(c), 56(2)(c), 56(2)(h)Constitution of India, 1950 — Article 311
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High Courts10 Dec 1982

Manibhai Babubhai Patel and Others Vs Somabhai Chhanabhai Patel and Others

Gujarat High Court · (1983) 1 GLR 491

Constitution of India, 1950 — Article 227Mamlatdars Court Act, 1906 — Section 18(3), 3, 5
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High Courts10 Dec 1982

Khristi Rajivbhai Fulabhal Vs Khristi Zaverbhai Mithabhai

Gujarat High Court · (1983) 1 GLR 530

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High Courts09 Dec 1982

Damodar Boghabhai Prajapati Vs Lalsa Amar and Another

Gujarat High Court · (1983) 1 GLR 266

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)(ee), 13(1)(ee)
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High Courts08 Dec 1982

Natverlal Govanbhai Gajjar Vs Director of Technical Education and Another

Gujarat High Court · (1983) 1 GLR 430

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High Courts08 Dec 1982

N.J. Mankad Vs State and Others

Gujarat High Court · (1983) 2 GLR 897

Constitution of India, 1950 — Article 233, 233(1), 235, 235States Reorganisation Act, 1956 — Section 55
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High Courts08 Dec 1982

Anandilal Kashiprasad Vs Union of India (UOI) and Another

Gujarat High Court · (1983) 1 GLR 704

Evidence Act, 1872 — Section 114Railways Act, 1890 — Section 78BRailways Act, 1989 — Section 78B
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High Courts07 Dec 1982

State Bank of India Vs Gujarat Oil Engines Pvt. Ltd. and Others

Gujarat High Court · (1983) 2 GLR 1019

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11, Order 34 Rule 11, Order 34 Rule 11(a)(i), 34
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High Courts06 Dec 1982

The Anil Starch Products Ltd. Vs The Gujarat Labour Welfare Board and Another

Gujarat High Court · (1983) 2 GLR 1082

Bombay Labour Welfare Fund Act, 1953 — Article 7, 2(10), 2(10)State Financial Corporations Act, 1951 — Section 31, 32
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High Courts06 Dec 1982

Jayantilal Naranbhai Shah and Others Vs Dholka Municipality and Others

Gujarat High Court · (1983) 1 GLR 597

Gujarat Municipalities Act, 1963 — Section 101, 101(c), 101(c), 102
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High Courts02 Dec 1982Allowed

Kantilal Chunilal and Others Vs Modasa Nagar Panchayat, Modasa and Others

Gujarat High Court · AIR 1983 Guj 109 : (1983) 1 GLR 537

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 144Gujarat Gram and Nagar Panchayats (Procedure) Rules, 1963 — Rule 47, 51, 52, 53, 55
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High Courts02 Dec 1982

Manager, Automotive Mfgr. Ltd. Vs Bharat Kumar Mohanlal Shah and Another

Gujarat High Court · (1983) 1 GLR 706

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2(ii), Order 14 Rule 2(ii)
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High Courts01 Dec 1982

Amritlal V. Raichura Vs Pattani Sidiq Ismail and Others

Gujarat High Court · (1983) 2 GLR 1305

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High Courts30 Nov 1982Allowed

Bhupendra Muljibhai Shah Vs Khan Transport Co. and Others

Gujarat High Court · (1983) ACJ 798 : AIR 1983 Guj 190 : (1983) 2 GLR 1011

Motor Vehicles Act, 1939 — Section 110B
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High Courts30 Nov 1982

Physical Research Laboratory Vs Bhat Gopalak and Ganotiyas Sahkari Khoti Mandali Ltd.

Gujarat High Court · (1983) 1 GLR 661

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