High Courts13 Oct 1982
Nandlal Dahyalal Shah and Others Vs Lalchand Motichandbhai and Another
Gujarat High Court · (1983) 2 GLR 1231
Criminal Procedure Code, 1973 (CrPC) — Section 256, 300Penal Code, 1860 (IPC) — Section 114, 114, 341, 341, 452
COURT ARCHIVE
Gujarat High Court judgments, 1982
229 judgments · page 4 of 12
High Courts12 Oct 1982
Madhinabhai Nimatbhai and Others Vs Gujarat Electricity Board
Gujarat High Court · (1984) 2 ACC 97 : (1984) ACJ 173 : (1983) 1 GLR 243
Electricity Rules, 1956 — Rule 29(1), 50(1)(f)
High Courts12 Oct 1982
Jai Hind Printing Press Vs The State of Gujarat
Gujarat High Court · (1983) 52 STC 135
Bombay Sales Tax Act, 1959 — Section 2, 2(10), 2(11), 2(4), 22Central Sales Tax Act, 1956 — Section 10, 10A, 8(4)Gujarat Sales Tax Act, 1969 — Section 2, 2(10), 2(20), 2(4), 20
High Courts11 Oct 1982
Smt. Jiviben Chana and Others Vs Shah Karsan Lakha
Gujarat High Court · (1983) 1 GLR 134
Workmens Compensation Act, 1923 — Section 4(A)(3), 4A(3)
High Courts04 Oct 1982
Jethalal Mulchand Vs The State of Gujarat
Gujarat High Court · (1983) 52 STC 420
Bombay Sales Tax Act, 1959 — Section 36(3)Gujarat Sales Tax Act, 1969 — Section 40, 40(1), 41, 44, 45
High Courts01 Oct 1982
Govind Karsan and Co. Vs State and Another
Gujarat High Court · (1983) 1 GLR 145
Essential Commodities Act, 1955 — Section 6A, 6A(2), 6A(2)
High Courts01 Oct 1982
C Vs Bar Council
Gujarat High Court · (1982) 2 GLR 706
Advocates Act, 1961 — Section 24AConstitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 110, 120B, 34, 34
High Courts30 Sept 1982
Vadilal Dairy Frozen Food Industries, Ahmedabad Vs Union of India and Others
Gujarat High Court · (1984) 3 ECC 210 : (1983) 3 ECR 33D : (1983) 12 ELT 672 : (1983) 1 GLR 154
High Courts29 Sept 1982
State Vs Chandraprakash Shethia
Gujarat High Court · (1983) 1 GLR 142
Factories Act, 1948 — Section 63, 63, 92, 92
High Courts27 Sept 1982
R.P. Jani Vs Union of India (UOI) and Another
Gujarat High Court · (1982) GLH 1102 : (1983) 1 GLR 85
Constitution of India, 1950 — Article 226, 226
High Courts24 Sept 1982
Vardhabhai Gordhanbhai Vs Gangaben and Another
Gujarat High Court · (1982) GLH 1006 : (1983) 1 GLR 359
Civil Procedure Code, 1908 (CPC) — Section 54Evidence Act, 1872 — Section 107, 107, 108, 108
High Courts24 Sept 1982Allowed
Chimanbhai R. Patel and etc. Vs Anand Municipality, Anand and Others
Gujarat High Court · AIR 1983 Guj 136 : (1983) 1 GLR 67
Constitution of India, 1950 — Article 133(1), 136Gujarat Municipalities Act, 1963 — Section 11(1), 259, 271, 31, 37Gujarat Panchayats Act, 1961 — Section 49, 49(1)
High Courts24 Sept 1982
Mangaldas Nenumal Vs Hasumati Jashwantrai
Gujarat High Court · (1983) 2 GLR 1364
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 11(3), 12Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8, Order 9 Rule 9, Order 9 Rule 9Provincial Small Cause Courts Act, 1887 — Section 17
High Courts22 Sept 1982
R.A. Maskati and Others Vs Fakirchand Maganlal
Gujarat High Court · (1982) 2 GLR 702
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)(hh), 13(3A), 13(3B), 13(3B), 17B(a)
High Courts20 Sept 1982Dismissed
Rambhai Jhenidas Panchal Vs Lalitaben
Gujarat High Court · AIR 1983 Guj 27 : (1982) GLH 1120 : (1982) 2 GLR 545
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12, 12(1), 12(2), 29(2)Transfer of Property Act, 1882 — Section 106
High Courts15 Sept 1982Allowed
Suthar Kanubhai Mohanbhai Vs Mahendrabhai Dahyabhai Desai and Others
Gujarat High Court · AIR 1983 Guj 142 : (1983) 1 GLR 198
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1), 15, 6, 6(1)
High Courts14 Sept 1982Dismissed
Ramanlal Nagindas Jariwala and etc. Vs State Bank of India and Others
Gujarat High Court · AIR 1983 Guj 82 : (1982) GLH 989 : (1983) 1 GLR 313
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72, Order 21 Rule 85, Order 21 Rule 86, Order 21 Rule 90, 115Limitation Act, 1963 — Section 14
High Courts07 Sept 1982
Laxmiben Vs Magjibha Bijiyabhai and Others
Gujarat High Court · (1982) GLH 1117 : (1982) 2 GLR 724
Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 114, 114, 147, 148, 149
High Courts03 Sept 1982
Lilade Sitade Pavaiya and Others Vs State of Gujarat and Others
Gujarat High Court · (1983) CriLJ 934 : (1982) 2 GLR 734
Constitution of India, 1950 — Article 21, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 150, 155, 156, 177, 184Penal Code, 1860 (IPC) — Section 114, 326, 364, 506
High Courts02 Sept 1982Dismissed
Babubhai Jashbhai Patel and Others Vs Union of India (UOI) and Others
Gujarat High Court · AIR 1983 Guj 1 : (1982) 2 GLR 690
Constitution of India, 1950 — Article 131, 143, 226Government of India Act, 1935 — Section 299Oilfields (Regulation and Development) Act, 1948 — Section 3, 4, 5, 6, 6A