High Courts24 Feb 1988
Ramanial P. Shah and Another Vs State of Gujarat and Others
Gujarat High Court · AIR 1989 Guj 61 : (1988) 2 GLR 1154
Gujarat University Act, 1949 — Section 10(2)
COURT ARCHIVE
Gujarat High Court judgments, 1988
205 judgments · page 10 of 11
High Courts23 Feb 1988
Vaidya Harishankar Laxmiram Rajyaguru Vs Pratapray Harishankar Rajyaguru
Gujarat High Court · (1988) 2 GLR 986
Arbitration Act, 1940 — Section 16(5), 16(5), 17Civil Procedure Code, 1908 (CPC) — Section 9, 9
High Courts23 Feb 1988
Girdharsinh Ramsinh Parmar Vs Deputy Inspector General of Police
Gujarat High Court · (1988) 2 GLR 1095
High Courts22 Feb 1988
Tata Chemicals Ltd. and Another Vs State of Gujarat
Gujarat High Court · (1988) 1 GLR 589
Gujarat Mineral Rights Tax Act, 1985 — Section 3, 3 , 99, 99
High Courts22 Feb 1988
Patel Lilabhai Ambalal and etc. Vs Patel Kanubhai Mafatlal and Others
Gujarat High Court · (1989) CriLJ 1898 : (1988) 2 GLR 1175
Constitution of India, 1950 — Article 228Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 439, 482Penal Code, 1860 (IPC) — Section 114, 201, 202, 302, 498A
High Courts20 Feb 1988
Patel Nanji Devji and Others Vs Patel Jivraj Manji and Others
Gujarat High Court · AIR 1988 Guj 182 : (1988) 2 GLR 830
Bombay Public Trusts Act, 1950 — Section 2(10), 50, 51
High Courts18 Feb 1988
Bhogilal Manilal Parmar Vs Commissioner of Police and Others
Gujarat High Court · (1988) CriLJ 1254 : (1988) 2 GLR 929 : (1988) 2 RCR(Criminal) 449
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3, 5, 8Constitution of India, 1950 — Article 14, 141, 19, 21, 22National Security Act, 1980 — Section 10, 11
High Courts18 Feb 1988
Arab Ahemadhia Abdulla and etc. Vs Arab Bail Mohmuna Saiyadbhai and Others etc.
Gujarat High Court · AIR 1988 Guj 141 : (1988) 1 GLR 452
Criminal Procedure Code, 1973 (CrPC) — Section 125 , 126, 127, 128Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3, 4, 5
High Courts11 Feb 1988Allowed
Gujarat State Fertilizers Co. Ltd. and Another Vs Union of India (UOI) and Others
Gujarat High Court · (1989) 20 ECC 129 : (1988) 1 GLR 516
Central Excises and Salt Act, 1944 — Section 11A
High Courts10 Feb 1988
Bhikhabhai Rambhai and Others Vs State of Gujarat and Others
Gujarat High Court · AIR 1988 Guj 268 : (1988) 1 GLR 510
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 3, 35, 36, 5A
High Courts08 Feb 1988
Ishwarbhai Mulchanddas Modi Vs Vadnagar Nagrik Coop. Bank Ltd.
Gujarat High Court · (1989) 58 FLR 136 : (1988) 1 GLR 507 : (1988) 2 LLJ 367
Bombay Industrial Relations (Gujarat) Rules, 1961 — Rule 53, 53(1), 53(2)Bombay Industrial Relations Act, 1946 — Section 42(4), 78(1), 79(3)Constitution of India, 1950 — Article 227
High Courts06 Feb 1988
Somabhai Mangalbhai Dabhi Vs State of Gujarat
Gujarat High Court · (1989) ACJ 7 : (1989) CriLJ 1945 : (1988) 2 GLR 199
Criminal Procedure Code, 1973 (CrPC) — Section 360, 367, 377Penal Code, 1860 (IPC) — Section 304A
High Courts06 Feb 1988
Somabhai Mangalbhai Dabhi Vs State of Gujrat
Gujarat High Court · (1989) 1 ACC 383 : (1988) 2 GLR 995
Criminal Procedure Code, 1973 (CrPC) — Section 367, 377Penal Code, 1860 (IPC) — Section 304A, 304A
High Courts03 Feb 1988
Gujarat Electricity Board, Vadodara Vs Kantilal Rajabhai Patel
Gujarat High Court · AIR 1988 Guj 261 : (1988) CivCC 429 : (1988) 2 GLR 1500
Electricity (Supply) Act, 1948 — Section 19
High Courts01 Feb 1988
Gujarat Re-Rolling Mills'' Association and Vs State of Gujarat and Others
Gujarat High Court · AIR 1989 Guj 51 : (1988) 1 GLR 344
Bombay Electricity Duty Act, 1958 — Section 2
High Courts29 Jan 1988
V.I. Khalifa Vs Satubha Tanubhai Vaghela
Gujarat High Court · (1988) 1 GLR 679
Constitution of India, 1950 — Article 12, 12, 226, 226Industrial Disputes Act, 1947 — Section 2(n)(iv)
High Courts29 Jan 1988
Hitesh Bhanuprasad Soni and Chatursinh Halubha Jadeja Vs Union of India and Others
Gujarat High Court · (1989) 66 CompCas 744 : (1988) 1 GLR 756 : (1988) 1 GLR 525
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 3(3)Constitution of India, 1950 — Article 22, 22(4), 22(5), 22(5)Customs Act, 1962 — Section 108
High Courts28 Jan 1988
Purshottambhai Ramdas Patel Vs Appellate Officer and District Registrar (Co-Operative Societies) Rural Debt and Others
Gujarat High Court · (1988) 2 GLR 1001
Bombay Land Revenue Code, 1879 — Section 73AConstitution of India, 1950 — Article 227Gujarat Rural Debtors Relief Act, 1976 — Section 8(2)
High Courts25 Jan 1988
Shivlalbhai Vallabhbhai Vs The Oil and Natural Gas Commission, Ankleshwar and Others
Gujarat High Court · AIR 1988 Guj 263 : (1988) 1 GLR 329
Constitution of India, 1950 — Article 300ALand Acquisition Act, 1894 — Section 35
High Courts21 Jan 1988
Motibhai Ranchhodbhai Patel and Another Vs Jethabhai Chhelabhai Heirs of Decd. Chhelabhai Ranchhodbhai and Others
Gujarat High Court · (1988) 2 GLR 1489
Bombay Tenancy Act, 1939 — Section 2(18), 2A, 3, 4