COURT ARCHIVE

Gujarat High Court judgments, 2009

963 judgments · page 49 of 49

High Courts12 Jan 2009Dismissed

Kotak Mahindra Bank Ltd. Vs O.L. of Aps Star Ind. Ltd.

Gujarat High Court · (2009) 3 CompLJ 417 : (2009) 2 GLR 1158

Banking Regulation Act, 1949 — Section 2, 35A, 5, 6, 6(1)Bombay Stamp Act, 1958 — Section 5Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10

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High Courts12 Jan 2009

Indoco Remedies Ltd. Vs O.L. of Kay Packaging P. Ltd. and Another

Gujarat High Court · (2009) 150 CompCas 770 : (2009) 4 CompLJ 156 : (2009) 96 SCL 384

Companies Act, 1956 — Section 433, 441(2), 529, 529(1), 529ASick Industrial Companies (Special Provisions) Act, 1985 — Section 20(1), 20(2), 20(4)State Financial Corporations Act, 1951 — Section 29, 46

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High Courts12 Jan 2009

Ganpatbhai Babulal Patel Vs State of Gujarat and Others

Gujarat High Court · (2009) 01 GUJ CK 0001

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