CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Gujarat High Court/2009

COURT ARCHIVE

Gujarat High Court judgments, 2009

963 judgments · page 47 of 49

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
High Courts28 Jan 2009Dismissed

Creative Infocity Ltd. Vs Gujarat Informatics Ltd.

Gujarat High Court · (2009) 3 GLR 1877

Arbitration and Conciliation Act, 1996 — Section 11, 16, 5, 8Constitution of India, 1950 — Article 12, 227Evidence Act, 1872 — Section 91, 92
Read judgment
High Courts28 Jan 2009Allowed

Bhurabhai Kamabhai Bharvad Vs State of Gujarat

Gujarat High Court · (2009) 01 GUJ CK 0020

Penal Code, 1860 (IPC) — Section 354, 376
Read judgment
High Courts28 Jan 2009

Gujarat Informatics Ltd. Vs Creative Infocity Ltd.

Gujarat High Court · (2009) 1 GLH 464 : (2009) 2 GLR 1281

Arbitration Act, 1940 — Section 2, 36, 8, 9Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 226, 227
Read judgment
High Courts28 Jan 2009Dismissed

Commissioner of Central Excise Vs Hanif Hingora

Gujarat High Court · (2010) 258 ELT 35

Customs Act, 1962 — Section 111, 112
Read judgment
High Courts28 Jan 2009Dismissed

Commissioner of Central Excise and Customs Vs Resham Petrotech Ltd.

Gujarat High Court · (2010) 258 ELT 60

Central Excise Rules, 2002 — Rule 25(1)
Read judgment
High Courts27 Jan 2009Allowed

Ahmedabad Municipal Corporation Vs Kapilbhai Mukundrai Bhatt

Gujarat High Court · (2009) 2 GLR 1210

Bombay Provincial Municipal Corporations Act, 1949 — Section 411
Read judgment
High Courts27 Jan 2009

Nathabhai Maganbhai Raval and Another Vs State of Gujarat

Gujarat High Court · (2010) 1 DMC 134

Criminal Procedure Code, 1973 (CrPC) — Section 157, 313, 374, 386Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 114, 300, 302, 304, 498A
Read judgment
High Courts27 Jan 2009Dismissed

National Insurance Co. Ltd. Vs Revabhai Punjabhai Vaghela and Others

Gujarat High Court · (2009) 01 GUJ CK 0033

Motor Vehicles Act, 1988 — Section 168
Read judgment
High Courts27 Jan 2009Dismissed

Tirthbhai Vasudevbhai Trivedi Vs The Manager (Cons.)

Gujarat High Court · (2009) 01 GUJ CK 0007

Read judgment
High Courts27 Jan 2009

Jagdishkumar R. Patel Vs GSFC and Others

Gujarat High Court · (2009) 1 GLH 651

State Financial Corporations Act, 1951 — Section 29
Read judgment
High Courts23 Jan 2009

Gujarat Agricultural University Vs Rudabhai Gigabhai and Others

Gujarat High Court · (2010) 126 FLR 195 : (2009) 2 GLH 165 : (2009) 4 LLJ 213

Constitution of India, 1950 — Article 14
Read judgment
High Courts23 Jan 2009Dismissed

Laljibhai Ramjibhai Hamirani Vs Lavjibhai Haribhai Mandanka and Others

Gujarat High Court · (2009) 2 GLH 11 : (2009) 11 GLH 2 : (2009) 1 GLR 879

Arbitration Act, 1940 — Section 8Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1, Order 7 Rule 11Partnership Act, 1932 — Section 69, 69(1) , 69(3)
Read judgment
High Courts23 Jan 2009

Pradeepbhai Parshottambhai Sojitra and Others Vs State of Gujarat and Others

Gujarat High Court · (2009) 01 GUJ CK 0024

Gujarat Agricultural Produce Markets Act, 1963 — Section 11(4), 11(4AA), 11(5)(A1), 44, 46
Read judgment
High Courts23 Jan 2009Allowed

Mohammed Yasin Ahmedbhai Sheikh Vs The State of Gujarat

Gujarat High Court · (2009) 01 GUJ CK 0022

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 22, 8(C)
Read judgment
High Courts22 Jan 2009Dismissed

Commissioner of Central Excise Vs Jai Prakash Motwani

Gujarat High Court · (2010) 258 ELT 204

Customs Act, 1962 — Section 112
Read judgment
High Courts22 Jan 2009

Jitendrasing Jogendarsing Rajput Vs The State of Gujarat

Gujarat High Court · (2009) 01 GUJ CK 0037

Arms Act, 1959 — Section 25(1)(A)Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 120B, 392, 395, 397, 398
Read judgment
High Courts22 Jan 2009

Udabhai Ramabhai Parmar Vs Sabdarali Abbasali Saiyed and Others

Gujarat High Court · (2009) 01 GUJ CK 0032

Motor Vehicles Act, 1939 — Section 103A, 96, 96(2)Motor Vehicles Act, 1988 — Section 157
Read judgment
High Courts22 Jan 2009Dismissed

Commr. of C. Ex. and Cus. Vs Schott Glass India Pvt. Ltd.

Gujarat High Court · (2009) 223 CTR 502 : (2009) 14 STR 146 : (2009) 21 STT 111 : (2009) 25 VST 319

Finance Act, 1994 — Section 64(3), 65(105)Service Tax Rules, 1994 — Rule 2, 2(1)
Read judgment
High Courts22 Jan 2009Allowed

Jawaharnagar Jhoopda Samittee Mandal Vs Union of India (UOI) and Others

Gujarat High Court · (2009) 01 GUJ CK 0011

Constitution of India, 1950 — Article 14, 226
Read judgment
High Courts21 Jan 2009Dismissed

Commissioner of Central Excise Vs Amin Chandrakant Bhailalbhai

Gujarat High Court · (2010) 258 ELT 36

Customs Act, 1962 — Section 111, 112, 114A, 72
Read judgment
Previous1…4546474849Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions