COURT ARCHIVE

Gujarat High Court judgments, 2009

963 judgments · page 45 of 49

High Courts10 Feb 2009Dismissed

Employees'' State Insurance Corporation Vs Arvind Mills Ltd.

Gujarat High Court · (2009) 121 FLR 1015 : (2009) 2 GLH 138 : (2009) 1 GLR 834 : (2009) 4 LLJ 198

Employees State Insurance (General) Regulations, 1950 — Regulation 40Employees State Insurance Act, 1948 — Section 2(2), 2(22), 2(9), 45A, 82Limitation Act, 1963 — Section 12, 5

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High Courts09 Feb 2009

Shankarlal Nagji and Co. and Others Vs ITO and Another

Gujarat High Court · (2009) 02 GUJ CK 0105

Income Tax Act, 1961 — Section 131, 147, 148

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High Courts09 Feb 2009Allowed

Shatrushalyasinhji Digvijaysinhji Jadeja Vs Commissioner of Income Tax and Another

Gujarat High Court · (2009) 223 CTR 312 : (2009) 2 GLH 776 : (2010) 329 ITR 316 : (2009) 182 TAXMAN 32

Constitution of India, 1950 — Article 226Income Tax Rules, 1962 — Rule 48 , 49, 50, 51, 52

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High Courts09 Feb 2009Allowed

Shri Sirmad Buddhisagar Suri Jain Samadhi Mandir Vs Assistant Commissioner of Income Tax

Gujarat High Court · (2009) 02 GUJ CK 0080

Income Tax Act, 1961 — Section 143(3), 148, 292B

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High Courts09 Feb 2009

Commissioner of Income Tax Vs Nirajan K. Zaveri

Gujarat High Court · (2009) 02 GUJ CK 0004

Income Tax Act, 1961 — Section 254, 256, 69A

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High Courts06 Feb 2009Allowed

Vishnu Mohan T. Vs Regional Provident Fund Commissioner and Others

Gujarat High Court · (2009) 121 FLR 686 : (2009) 3 LLJ 156

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High Courts06 Feb 2009Allowed

Loknath Bhattacharya, Managing Director, Shalimar Chemical Works Ltd. and Another Vs State of Gujarat and Another

Gujarat High Court · (2009) CriLJ 3577 : (2010) 1 Crimes 340 : (2009) 1 GLH 540 : (2009) 2 GLR 1290 : (2009) 5 RCR(Criminal) 350

Criminal Procedure Code, 1973 (CrPC) — Section 319, 482Drugs and Cosmetics Act, 1940 — Section 34Negotiable Instruments Act, 1881 (NI) — Section 141

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High Courts06 Feb 2009Dismissed

New India Assurance Co. Ltd. Manek Centre Jamnagar Vs Cargo Motors Ltd. and Others

Gujarat High Court · (2009) ACJ 2771 : (2009) 2 GLR 974

Motor Vehicles Act, 1988 — Section 166

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High Courts06 Feb 2009Dismissed

Kalubhai Valjibhai Vahoniya Vs State of Gujarat

Gujarat High Court · (2009) 02 GUJ CK 0048

Criminal Procedure Code, 1973 (CrPC) — Section 161, 169, 197, 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 18, 20, 29, 42Penal Code, 1860 (IPC) — Section 120A, 120B, 195, 419, 465

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High Courts06 Feb 2009Dismissed

Pappu Ramsevak Sharma Vs State of Gujarat

Gujarat High Court · (2009) CriLJ 2059 : (2010) 6 RCR(Criminal) 724

Bombay Police Act, 1951 — Section 135, 135(1)Penal Code, 1860 (IPC) — Section 302, 304, 313(4)

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High Courts06 Feb 2009Allowed

T. Vishnu Mohan Vs Regional Provident Fund Commissioner and others

Gujarat High Court · (2009) 121 FLR 686

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High Courts05 Feb 2009

State of Gujarat Vs Koli Chhanabhai Gandabhai

Gujarat High Court · (2009) 02 GUJ CK 0087

Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Evidence Act, 1872 — Section 27

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High Courts05 Feb 2009Dismissed

Zala Veluji Chhaguji Vs State of Gujarat

Gujarat High Court · (2009) 02 GUJ CK 0070

Penal Code, 1860 (IPC) — Section 302, 452

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High Courts05 Feb 2009Dismissed

Shailendrasinh @ Surubha Rajendrasinh Jadeja Vs State of Gujarat

Gujarat High Court · (2009) 02 GUJ CK 0050

Arms Act, 1959 — Section 25(1)(A)Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 34

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High Courts05 Feb 2009Dismissed

Jayaben Patel and Others Vs Subhashbhai Viththalbhai Patel and Others

Gujarat High Court · (2009) 02 GUJ CK 0021

Motor Vehicles Act, 1988 — Section 140, 166Penal Code, 1860 (IPC) — Section 304A

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High Courts04 Feb 2009

Mohammed Ashif Gulamkadar Shaikh Vs State of Gujarat and Another

Gujarat High Court · (2009) CriLJ 3582 : (2009) 2 DMC 703 : (2009) 3 GLR 2214

Criminal Procedure Code, 1973 (CrPC) — Section 157, 174, 313, 374Evidence Act, 1872 — Section 113A, 27, 8Penal Code, 1860 (IPC) — Section 302, 306, 498A

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High Courts04 Feb 2009Allowed