COURT ARCHIVE

Gujarat High Court judgments, 2009

963 judgments · page 43 of 49

High Courts17 Feb 2009

State of Gujarat Vs Laxmansinhji Dansinhji Gohil and Another

Gujarat High Court · (2009) 3 GLR 1919 : (2009) 4 RCR(Criminal) 706

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Evidence Act, 1872 — Section 8Penal Code, 1860 (IPC) — Section 107, 108, 161, 163, 165

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High Courts17 Feb 2009Dismissed

Pravin Premchand Shah Vs State of Gujarat and Another

Gujarat High Court · (2009) 2 GLR 1774

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 482Penal Code, 1860 (IPC) — Section 406, 465, 467, 468, 471

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High Courts17 Feb 2009Dismissed

Ganeshbhai Virji Rabari Vs State of Gujarat

Gujarat High Court · (2009) CriLJ 2775 : (2009) 1 GLH 791 : (2009) 2 GLR 1513 : (2010) 6 RCR(Criminal) 253

Constitution of India, 1950 — Article 39A, 51ACriminal Procedure Code, 1973 (CrPC) — Section 389, 82, 83, 84, 85Penal Code, 1860 (IPC) — Section 302

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High Courts17 Feb 2009Dismissed

Income Tax Officer Vs Neo Trust

Gujarat High Court · (2010) 321 ITR 313

Income Tax Act, 1922 — Section 12B(2)Income Tax Act, 1961 — Section 41(2), 45, 52, 52(1)

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High Courts17 Feb 2009Dismissed

ACIT Vs Patel Specific Family Trust

Gujarat High Court · (2009) 02 GUJ CK 0093

Income Tax Act, 1961 — Section 260A(3), 260A(4), 41(2)

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High Courts17 Feb 2009Dismissed

The State of Gujarat Vs H.S. Balani Executive Engineer and Others

Gujarat High Court · (2009) 02 GUJ CK 0035

Criminal Procedure Code, 1973 (CrPC) — Section 196(2), 197(1), 313, 378Evidence Act, 1872 — Section 10Penal Code, 1860 (IPC) — Section 114, 120A, 120B, 165A, 34

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High Courts17 Feb 2009Dismissed

State of Gujarat Vs Kiritkumar Ramanlal Kantawala and Others

Gujarat High Court · (2009) 02 GUJ CK 0019

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 114, 120B, 363, 366

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High Courts17 Feb 2009Dismissed

Deputy Commissioner of Income Tax Vs G.I.I.C. Limited

Gujarat High Court · (2010) 325 ITR 597

Income Tax Act, 1961 — Section 256(1), 28, 36, 36(1), 80M

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High Courts17 Feb 2009Allowed

Nanduben Vs State of Gujrat

Gujarat High Court · (2009) 02 GUJ CK 0009

Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302

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High Courts17 Feb 2009Dismissed

State of Gujarat Vs Shailesh Jasubha Jadeja

Gujarat High Court · (2009) 02 GUJ CK 0003

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 323, 324, 452, 509Probation of Offenders Act, 1958 — Section 4, 6

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High Courts16 Feb 2009