COURT ARCHIVE

Gujarat High Court judgments, 2009

963 judgments · page 44 of 49

High Courts12 Feb 2009Dismissed

Ajabsinh alias Bhagat Andarsinh Parmar Vs State of Gujarat

Gujarat High Court · (2010) CriLJ 3092 : (2010) 4 Crimes 329 : (2011) 6 RCR(Criminal) 721

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302

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High Courts12 Feb 2009Dismissed

State of Gujarat Vs Upendramani Sriramdulare Tripathi

Gujarat High Court · (2009) 02 GUJ CK 0077

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(1)(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(B)

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High Courts12 Feb 2009Dismissed

State of Gujarat Vs Pratapbhai Narmadashankar

Gujarat High Court · (2009) 02 GUJ CK 0076

Atrocity Act — Section 3(1)(10)Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 323, 332, 504, 506(2)

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High Courts12 Feb 2009

Mohd Aslam Hussain Miya Shaikh Vs State of Gujarat and Another

Gujarat High Court · (2009) 02 GUJ CK 0061

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20(B), 29, 67

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High Courts12 Feb 2009

Sardarji Maganji Waghela Vs Union of India (UOI) and Others

Gujarat High Court · (2009) CriLJ 3238 : (2009) 2 GLR 1399 : (2010) 6 RCR(Criminal) 2857

Constitution of India, 1950 — Article 141, 226Criminal Procedure Code, 1973 (CrPC) — Section 164, 190, 226, 227, 228Penal Code, 1860 (IPC) — Section 120B

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High Courts12 Feb 2009Dismissed

State of Gujarat Vs Rambalak Kumarshri Dhobi Mahanto

Gujarat High Court · (2009) 02 GUJ CK 0027

Criminal Procedure Code, 1973 (CrPC) — Section 313

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High Courts12 Feb 2009Dismissed

Rahul Gupta and Others Vs State of Rajasthan

Gujarat High Court · (2009) CriLJ 3154 : (2009) 3 GLR 2148

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 482Penal Code, 1860 (IPC) — Section 406, 498A

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High Courts11 Feb 2009

Mehsana Dist. Central Co.op Bank Ltd. Vs Commissioner of Income Tax

Gujarat High Court · (2009) 02 GUJ CK 0090

Income Tax Act, 1961 — Section 80P(2)

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High Courts11 Feb 2009Dismissed

Harubha Jilubha Jhala and Others Vs State of Gujarat

Gujarat High Court · (2009) 02 GUJ CK 0074

Dowry Prohibition Act, 1961 — Section 3, 7Penal Code, 1860 (IPC) — Section 114, 302, 304B, 34, 498A

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High Courts11 Feb 2009Dismissed

Sabar Kheti Udyog Sahakari Mandli Ltd. and Another Vs State of Gujarat and Others

Gujarat High Court · (2009) 1 GLH 726 : (2009) 2 GLR 1093

Constitution of India, 1950 — Article 119, 14, 19(1)(3), 226Gujarat Co-operative Societies Act, 1961 — Section 107, 107, 107(1)

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High Courts11 Feb 2009Dismissed

State of Gujarat Vs Chhatrasinh Chandubhai Patanvadia

Gujarat High Court · (2009) 02 GUJ CK 0059

Criminal Procedure Code, 1973 (CrPC) — Section 209, 313, 378Electricity Act, 2003 — Section 135

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High Courts11 Feb 2009Dismissed

State of Gujarat Vs Rameshchandra M. Mehta

Gujarat High Court · (2009) 02 GUJ CK 0058

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 5(1), 5(2), 6

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High Courts11 Feb 2009

The Commissioner of Income Tax Vs Sonal Gum Industries

Gujarat High Court · (2010) 233 CTR 516 : (2010) 322 ITR 542

Income Tax Act, 1961 — Section 256(2)

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High Courts11 Feb 2009

Harisiddh Specific Family Trust Vs Commissioner of Income Tax

Gujarat High Court · (2009) 02 GUJ CK 0042

Income Tax Act, 1961 — Section 32AB, 80I

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High Courts11 Feb 2009Dismissed

State of Gujarat Vs Chodhari Shankerbhai Karamshi and Others

Gujarat High Court · (2009) 02 GUJ CK 0016

Criminal Procedure Code, 1973 (CrPC) — Section 209, 313, 378

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High Courts11 Feb 2009Dismissed

Karadia Haribhai Sidibhai Barad Vs State of Gujarat

Gujarat High Court · (2009) 2 GLR 1732

Bombay Police Act, 1951 — Section 135, 37(1)Criminal Procedure Code, 1973 (CrPC) — Section 165, 313Evidence Act, 1872 — Section 114

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High Courts10 Feb 2009Dismissed

Bhurabhai Jinabhai Chauhan Vs State of Gujarat and Another

Gujarat High Court · (2009) 1 GLH 764

Criminal Procedure Code, 1973 (CrPC) — Section 174, 313Penal Code, 1860 (IPC) — Section 203, 302

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High Courts10 Feb 2009Allowed

State of Gujarat Vs Govindbhai Revachand Dulani

Gujarat High Court · (2009) 02 GUJ CK 0071

Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 13(1), 16, 7

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High Courts10 Feb 2009Dismissed

State of Gujarat Vs Ishwarbhai Shankarbhai Gohil

Gujarat High Court · (2009) 02 GUJ CK 0062

Criminal Procedure Code, 1973 (CrPC) — Section 233(2), 313, 378Electricity Act, 2003 — Section 152(2)

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High Courts10 Feb 2009Dismissed

State of Gujarat Vs Karsan Vihabhai Raval and Others

Gujarat High Court · (2009) 02 GUJ CK 0057

Atrocity Act — Section 3(1)(10)Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(1)(3)

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