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Gujarat High Court judgments, 2009

963 judgments · page 42 of 49

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High Courts20 Feb 2009

Sanjay D. Patel Vs State of Gujarat and Others

Gujarat High Court · (2009) 1 GLH 746

Constitution of India, 1950 — Article 14, 16, 309
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High Courts20 Feb 2009Dismissed

Patel Bharatkumar Naranbhai Vs Gujarat Steel Tubes Limited

Gujarat High Court · (2009) 3 LLJ 155

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High Courts20 Feb 2009Dismissed

Rahematibanu Nazirmohammad Qureshi Vs State of Gujarat

Gujarat High Court · (2009) CriLJ 2018 : (2010) 6 RCR(Criminal) 711

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 32, 60Penal Code, 1860 (IPC) — Section 302, 323, 34, 452
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High Courts20 Feb 2009Allowed

Mahendrasinh Shanabhai Chauhan and Others Vs State of Gujarat and Another

Gujarat High Court · (2009) 2 GLR 1647

Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 202, 202(1), 202(2)Penal Code, 1860 (IPC) — Section 114, 120B, 201, 302, 376
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High Courts20 Feb 2009Allowed

Amarsinhji Stationery Ind. Ltd. and Another Vs State of Gujarat and Another

Gujarat High Court · (2009) 02 GUJ CK 0083

Bombay Stamp Act, 1958 — Section 13, 14, 31(1), 31(3), 32
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High Courts20 Feb 2009

Anupam N. Chaudhary Vs State of Gujarat and Another

Gujarat High Court · (2009) 1 GLH 610 : (2009) 2 GLR 1496

Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 203, 204, 482Penal Code, 1860 (IPC) — Section 418, 504, 506(2)
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High Courts20 Feb 2009Dismissed

Dineshbhai Shivabhai Bhoi Vs State of Gujarat

Gujarat High Court · (2009) 02 GUJ CK 0017

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High Courts19 Feb 2009Dismissed

Commr. of C. Ex. and Cus. Vs Rajkamal Textile Traders

Gujarat High Court · (2010) 258 ELT 189

CENVAT (Credit) Rules, 2002 — Rule 2, 9(A)
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High Courts19 Feb 2009Dismissed

Fatabhai Chhaganbhai Parmar Vs State of Gujarat

Gujarat High Court · (2009) 02 GUJ CK 0082

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 504
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High Courts19 Feb 2009Dismissed

Meena Anil Jagtap-Executive Secretary-Dastak Vs T. Series Super Cassettes Industries Ltd. and Others

Gujarat High Court · AIR 2009 Guj 94 : (2009) 1 GLH 576 : (2009) 2 GLR 1121 : (2010) 8 RCR(Civil) 2536

Cinematograph Act, 1952 — Section 3, 4, 5, 5A, 5BCinematograph Certification Rules, 1983 — Rule 11Constitution of India, 1950 — Article 19(1), 19(2)
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High Courts19 Feb 2009

National Insurance Company Vs Gitaben Saitansinh Rajput and Others

Gujarat High Court · (2009) 2 GLR 1348 : (2009) 3 RCR(Civil) 504

Civil Procedure Code, 1908 (CPC) — Section 9Motor Vehicles Act, 1939 — Section 100, 101, 102, 103, 104Motor Vehicles Act, 1988 — Section 140, 141, 163A, 165, 166
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High Courts19 Feb 2009

Guj. Mineral Development Corpn. Ltd. Vs Income Tax Appellate Tribunal and Another

Gujarat High Court · (2009) 224 CTR 554 : (2009) 314 ITR 14 : (2009) 183 TAXMAN 317

Constitution of India, 1950 — Article 131Income Tax (Appellate Tribunal) Rules, 1963 — Rule 12, 23, 24, 25, 4Income Tax Act, 1961 — Section 252(1), 253, 253(1), 253(2), 253(3)
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High Courts19 Feb 2009Dismissed

Bharatsinh Nathusinh Chauhan Vs State of Gujarat and Another

Gujarat High Court · (2009) 02 GUJ CK 0040

Arms Act, 1959 — Section 25(1B), 27Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302
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High Courts19 Feb 2009

Kirandevi Bansal Vs D.G.M., Small Industries Development Bank of India

Gujarat High Court · AIR 2009 Guj 100

Companies Act, 1956 — Section 529(1), 529AConstitution of India, 1950 — Article 14Consumer Protection Act, 1986 — Section 13(2)
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High Courts19 Feb 2009Dismissed

The State of Gujarat Vs Shriram Alias Sheriya Dada and Another

Gujarat High Court · (2009) 02 GUJ CK 0024

Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Evidence Act, 1872 — Section 27
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High Courts18 Feb 2009

(The) Oriental Insurance Co. Ltd. Vs Narendrakumar Bhikhabhai Patel and Others

Gujarat High Court · (2009) 1 GLH 632

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High Courts18 Feb 2009Allowed

Jesingbhai Shankarbhai Vasava Vs State of Gujarat

Gujarat High Court · (2009) 02 GUJ CK 0086

Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 114, 120(B), 201, 302
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High Courts18 Feb 2009Allowed

Chief Officer, Savarkundla Nagar Palika, Amreli Vs Vipulbhai Balwantrai Dave

Gujarat High Court · (2009) 123 FLR 958

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High Courts18 Feb 2009

Patel Kashuben Narottambhai and Another Vs Special Land Acquisition Officer and Another

Gujarat High Court · (2009) 2 GLR 1421

Limitation Act, 1963 — Section 18
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High Courts18 Feb 2009Dismissed

Dy. Commissioner of Income Tax (Asstt.) Vs The Garden Silk Mills Ltd.

Gujarat High Court · (2010) 320 ITR 720

Income Tax Act, 1961 — Section 143(3), 148, 2(47), 263, 28
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