High Courts06 Mar 2009Dismissed
Special Land Acquisition Officer and Others Vs Shankarbhai Gordhanbhai
Gujarat High Court · (2009) 2 GLR 1263
Land Acquisition Act, 1894 — Section 11, 18, 4, 6, 9(3)(4)
COURT ARCHIVE
Gujarat High Court judgments, 2009
963 judgments · page 40 of 49
High Courts05 Mar 2009
Nilesh Keshavlal Parmar and Others Vs State of Gujarat
Gujarat High Court · (2009) 03 GUJ CK 0047
Bombay Police Act, 1951 — Section 135(1)Penal Code, 1860 (IPC) — Section 114, 143, 147, 148, 149
High Courts04 Mar 2009
P. Chandrasekharan Vs O.L. of Ahmedabad Mfg. and Calico Ptg. Co. Ltd. and Others
Gujarat High Court · (2009) 150 CompCas 829 : (2010) 98 SCL 188
Companies Act, 1956 — Section 529, 529A, 530Industrial Disputes Act, 1947 — Section 33C(2)
High Courts04 Mar 2009Allowed
In Re: Sintex Industries Ltd.
Gujarat High Court · (2011) 105 SCL 572
Companies Act, 1913 — Section 17(2), 18, 86Companies Act, 1956 — Section 100, 101, 102, 103, 180
High Courts04 Mar 2009Dismissed
State of Gujarat Vs Harun Rasid Daud Suleman
Gujarat High Court · (2009) 03 GUJ CK 0074
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 302, 324
High Courts04 Mar 2009Dismissed
The Dy. Commi. of Income Tax Vs Unimed Technologies P. Limited
Gujarat High Court · (2009) 03 GUJ CK 0067
Income Tax Act, 1961 — Section 143(3)
High Courts04 Mar 2009Dismissed
Gopibai Vs State of Gujarat and Others
Gujarat High Court · AIR 2009 Guj 91 : (2009) 2 GLH 238 : (2009) 2 GLR 1219 : (2010) 8 RCR(Civil) 2533
Bombay Court Fees Act, 1959 — Section 12, 14, 5Constitution of India, 1950 — Article 227
High Courts04 Mar 2009
Kalubhai Lalabhai Mavi Vs The State of Gujarat
Gujarat High Court · (2009) 03 GUJ CK 0044
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 17, 18, 2, 29
High Courts04 Mar 2009Dismissed
Survinbhai Kavarjibhai Vs State of Gujarat
Gujarat High Court · (2009) 03 GUJ CK 0043
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302
High Courts04 Mar 2009Dismissed
The Income Tax Officer Vs Sachinam Trust
Gujarat High Court · (2009) 223 CTR 152 : (2010) 320 ITR 445
Income Tax Act, 1961 — Section 271B, 273B, 44AB
High Courts04 Mar 2009Allowed
Navjivan Roller Flour and Pulse Mills Limited Vs The Deputy Commissioner of Income Tax (Asstt.)
Gujarat High Court · (2009) 224 CTR 55 : (2009) 315 ITR 190
Income Tax Act, 1961 — Section 143(3), 263
High Courts04 Mar 2009Dismissed
Coronation Flour Mills Vs Asstt. Commissioner of Income Tax
Gujarat High Court · (2009) 314 ITR 1 : (2010) 188 TAXMAN 257
Income Tax Act, 1961 — Section 143(3), 40A, 40A(12), 40A(2)
High Courts03 Mar 2009
Dy. Commissioner of Income Tax (Assessment) Vs Gujarat State Fertilizers Co. Ltd.
Gujarat High Court · (2009) 03 GUJ CK 0077
Income Tax Act, 1961 — Section 37(4), 37(5)
High Courts03 Mar 2009
LMP Precision Engg. Co. Ltd. Vs Deputy Commissioner of Income Tax
Gujarat High Court · (2009) 223 CTR 301 : (2011) 330 ITR 93 : (2009) 183 TAXMAN 12
Income Tax Act, 1961 — Section 143(3), 148, 256(1), 271(1), 273A
High Courts03 Mar 2009Dismissed
Oriental Insurance Co. Ltd. Vs Ashaben and Others
Gujarat High Court · (2009) 03 GUJ CK 0032
Motor Vehicles Act, 1988 — Section 168
High Courts03 Mar 2009Dismissed
Becharbhai Naranbhai Vs Executive Engineer
Gujarat High Court · (2009) 122 FLR 84 : (2009) 3 LLJ 158
Industrial Disputes Act, 1947 — Section 25F, 25G, 25H
High Courts02 Mar 2009Dismissed
Amratbhai Kanjibhai Vs State of Gujarat
Gujarat High Court · (2009) 03 GUJ CK 0062
Penal Code, 1860 (IPC) — Section 302, 85
High Courts02 Mar 2009
Commissioner of Income Tax Vs Santram C. Sheth
Gujarat High Court · (2009) 03 GUJ CK 0056
Income Tax Act, 1961 — Section 256(1)
High Courts02 Mar 2009Allowed
Chandubhai Naranbhai Makwana Vs The State of Gujarat and Another
Gujarat High Court · (2009) 03 GUJ CK 0041
Bombay Police Act, 1951 — Section 135, 135(1)Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts02 Mar 2009
Oriental Insurance Company Limited Vs Galbiben Dosajibhai Manjibhai and Others
Gujarat High Court · (2009) 03 GUJ CK 0040
Motor Vehicles Act, 1988 — Section 147, 147(1), 166