High Courts08 Dec 2009Dismissed
Gautambhai Devshankerbhai Dave Vs State of Gujarat and Others
Gujarat High Court · (2009) 12 GUJ CK 0008
COURT ARCHIVE
Gujarat High Court judgments, 2009
963 judgments · page 3 of 49
High Courts08 Dec 2009
Shivali (Vejalpur) Co-op. Hosg. Society Ltd. and Another Vs State of Gujarat and Another
Gujarat High Court · AIR 2010 Guj 41 : (2010) 1 GLH 372
Bombay Stamp Act, 1958 — Section 2Constitution of India, 1950 — Article 226, 300ATransfer of Property Act, 1882 — Section 10
High Courts07 Dec 2009
Bharti J. Gandhi Vs Union of India (UOI)
Gujarat High Court · (2010) 257 ELT 168
Customs Act, 1962 — Section 14Special Economic Zones Act, 2005 — Section 2, 20, 21, 22, 23Special Economic Zones Rules, 2006 — Rule 53
High Courts07 Dec 2009
Haji Yusufbhai Siddiqbhai Vs New Stars Developers Organizer and Others
Gujarat High Court · (2010) 1 GLH 429
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1Registration Act, 1908 — Section 17, 49Specific Relief Act, 1963 — Section 14 , 16, 41
High Courts07 Dec 2009Dismissed
Kamleshbhai Ambalal Contractor and Others Vs Jakshibhai Sajanbhai Bharvad and Others
Gujarat High Court · (2009) 12 GUJ CK 0011
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 22 Rule 11, Order 23 Rule 3, Order 43 Rule 1, Order 43 Rule 1A(2)
High Courts04 Dec 2009
Minor Prerak Rakeshbhai Desai thro Pragatiben Rakeshbhai and Another Vs State of Gujarat and Others
Gujarat High Court · (2009) 12 GUJ CK 0049
Constitution of India, 1950 — Article 14, 19, 21, 226, 227Land Acquisition Act, 1894 — Section 11, 30, 31, 31(2)
High Courts04 Dec 2009
Navagadh Gram Panchayat Now Jetpur Navagadh Nagarpalika Vs Jagganath Hemchand and Others
Gujarat High Court · (2009) 12 GUJ CK 0048
Limitation Act, 1963 — Section 5
High Courts04 Dec 2009Dismissed
Commissioner of Customs Vs Mahalaxmi Exports
Gujarat High Court · (2010) 258 ELT 217
Customs Act, 1962 — Section 130, 28
High Courts04 Dec 2009Dismissed
Mohamad Sayed Ismailbhai Khidkiwala Vs State of Gujarat and Others
Gujarat High Court · (2009) 12 GUJ CK 0031
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 47, 6
High Courts03 Dec 2009
New India Assurance Co. Ltd. Vs Ramaben Babubhai Parmar and Others
Gujarat High Court · (2009) 12 GUJ CK 0056
Bombay Motor Vehicles Taxation Rules, 1959 — Rule 118Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 157
High Courts03 Dec 2009
Dr. Sugnesh Jayantilal Parmar Vs Bhavnagar University and Others
Gujarat High Court · (2009) 12 GUJ CK 0053
Constitution of India, 1950 — Article 226
High Courts03 Dec 2009
Virenbhai Jayantibhai Jani Vs B.Ed. Centralized Admission Committee 2009-10 and Others
Gujarat High Court · (2010) 2 GLR 911 : (2010) 5 SLR 432
High Courts03 Dec 2009
Guj State Road Transport Corpn. Vs Minor Hemrajsinh Manoharsinh Chudasma and Others
Gujarat High Court · (2009) 12 GUJ CK 0018
High Courts03 Dec 2009Dismissed
United India Insurance Co. Ltd. Vs Pemi and Others
Gujarat High Court · (2009) 12 GUJ CK 0001
Motor Vehicles Act, 1988 — Section 148Workmens Compensation Act, 1923 — Section 3, 30, 4, 4A, 4A(1)
High Courts02 Dec 2009
Kailashben Gunvantlal Thakker and Others Vs Deepak Oil Mills and Others
Gujarat High Court · (2010) 1 GLH 387 : (2010) 43 PTC 293
Companies Act, 1956 — Section 22Partnership Act, 1932 — Section 14, 53
High Courts02 Dec 2009
Dhimant Hasmukhlal Hojiwala and Others Vs Babubhai Bhalabhai Patel
Gujarat High Court · (2009) 12 GUJ CK 0042
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Constitution of India, 1950 — Article 226, 227
High Courts02 Dec 2009
Iqbal I. Jamindar Vs Syndicate Bank
Gujarat High Court · (2009) 12 GUJ CK 0030
Constitution of India, 1950 — Article 12, 226, 227Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(4), 17, 18, 19
High Courts02 Dec 2009Dismissed
Commissioner of Central Excise and Customs Vs Nish Fibres
Gujarat High Court · (2009) 12 GUJ CK 0020
Central Excise Rules, 1944 — Rule 57R(8), 57T, 57U(2)Central Excises and Salt Act, 1944 — Section 35GIncome Tax Act, 1961 — Section 32
High Courts02 Dec 2009
Inductotherm (India) Pvt. Ltd. and Another Vs Union of India (UOI) and Others
Gujarat High Court · (2010) 251 ELT 494
Constitution of India, 1950 — Article 14, 226
High Courts01 Dec 2009
Maharashtra General Kamgar Union Vs O.L. of Ahmedabad Manufacturing and Calico Printing Mills Co. Ltd. and Others
Gujarat High Court · (2010) 1 GLH 667
Companies Act, 1956 — Section 293(1), 483