High Courts01 Dec 2009
Enercon (India) Limited Vs Nana Panch Devda Gram Panchayat
Gujarat High Court · (2009) 12 GUJ CK 0044
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
COURT ARCHIVE
Gujarat High Court judgments, 2009
963 judgments · page 4 of 49
High Courts01 Dec 2009
Agriculture Produce Market Committee and Another Vs Mathurbhai Karshanbhai Shekhat and Others
Gujarat High Court · (2009) 12 GUJ CK 0028
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts01 Dec 2009Dismissed
Surjusing Ganpatsing Vs State of Gujarat
Gujarat High Court · (2009) 12 GUJ CK 0013
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20B(2), 42, 43, 54
High Courts30 Nov 2009
Union of India (UOI) and Others Vs Ninamas Adiyabhai Titabhai thro. Jitendra K. Vaidya
Gujarat High Court · (2010) 1 GLR 586 : (2010) 4 SLR 178
Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 25Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47
High Courts30 Nov 2009
Somiben @ Chimiben and Another Vs Ukabhai Naranbhai Patel Karta of Huf and Others
Gujarat High Court · (2010) 2 GLH 663 : (2010) 1 GLR 852
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2, Order 39 Rule 2ARegistration Act, 1908 — Section 17, 17(1), 49Transfer of Property Act, 1882 — Section 122, 123
High Courts26 Nov 2009Allowed
Shaikh Kalubhai Ibrahimbhai Vs M.J. Shukla and Another
Gujarat High Court · (2009) 11 GUJ CK 0104
Bombay Court Fees Act, 1959 — Section 12(3)Constitution of India, 1950 — Article 227Gujarat Court Fees Act, 2004 — Section 6
High Courts26 Nov 2009
Dakshin Gujarat Vij Company Limited Vs Paramount Textile and Others
Gujarat High Court · (2009) 11 GUJ CK 0081
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10Electricity Act, 2003 — Section 126, 127, 135, 136, 137
High Courts26 Nov 2009Dismissed
Dhanwantlal Vasantlal Gandhi Vs Arunaben and Others
Gujarat High Court · (2009) 11 GUJ CK 0064
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1), 29(2)
High Courts26 Nov 2009Dismissed
S.S. Patra Vs Union of India (UOI) and Another
Gujarat High Court · (2009) 11 GUJ CK 0041
Constitution of India, 1950 — Article 309
High Courts26 Nov 2009Dismissed
National Insurance Co. Ltd. Vs Banu Bibi and Others
Gujarat High Court · (2009) 11 GUJ CK 0026
High Courts26 Nov 2009
Modern Threads (India) Ltd. Vs IFCI Ltd. and Another
Gujarat High Court · (2009) 11 GUJ CK 0001
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(3A), 13(4)
High Courts25 Nov 2009
Nirmalaben Mahendrabhai Shah as Owning Vrushabh Dairy Farm Vs Union of India (UOI) and Others
Gujarat High Court · (2009) 11 GUJ CK 0072
Constitution of India, 1950 — Article 12, 226
High Courts25 Nov 2009
Jalaram Developers Vs Nilaben Mahendrakumar Vaidya and Others
Gujarat High Court · (2010) 1 GLH 354
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Contract Act, 1872 — Section 202Hindu Succession Act, 1956 — Section 6
High Courts25 Nov 2009Dismissed
Commissioner of Central Excise and Customs Vs Harish Maganbhai Patel
Gujarat High Court · (2010) 255 ELT 71
Central Excise Rules, 1944 — Rule 209ACentral Excise Rules, 2002 — Rule 26Central Excises and Salt Act, 1944 — Section 35(G)
High Courts24 Nov 2009
Prabhat Solvent Extraction Industries Pvt. Ltd. and Another Vs Union of India (UOI), Secretary to Government of India and Another
Gujarat High Court · (2010) 34 VST 430
Central Sales Tax Act, 1956 — Section 6AConstitution of India, 1950 — Article 14, 19(1), 226
High Courts24 Nov 2009
Oriental Insurance Co. Ltd. Vs Gangaben Salambhai Nayak and Others
Gujarat High Court · (2011) ACJ 288 : (2010) 1 GLR 312
Motor Vehicles Act, 1988 — Section 147
High Courts23 Nov 2009Dismissed
Commissioner of Customs Vs D.T. Mehta
Gujarat High Court · (2010) 258 ELT 176
Central Motor Vehicles Rules, 1989 — Rule 53Customs Act, 1962 — Section 114, 130, 144Motor Vehicles Act, 1988 — Section 44, 45
High Courts23 Nov 2009
Vithalbhai R. Limbachaia General Managar Vs Poly-Pipes Packing Pvt. Ltd. and Others
Gujarat High Court · (2009) 11 GUJ CK 0080
Constitution of India, 1950 — Article 227Gujarat Co-operative Societies Act, 1961 — Section 45, 96, 96(1)
High Courts23 Nov 2009Dismissed
Chandulal Devjibhai Darji Vs State of Gujarat
Gujarat High Court · (2009) 11 GUJ CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 439(1)Penal Code, 1860 (IPC) — Section 114, 120, 34
High Courts20 Nov 2009
Bharat Mohanlal Trivedi Vs Union of India (UOI) and Others
Gujarat High Court · (2009) 11 GUJ CK 0109
Constitution of India, 1950 — Article 12, 14, 226, 298, 301