High Courts13 Nov 2009
Airport Authority of India Vs Ashok D. Agrawal and Others
Gujarat High Court · (2010) 51 GLR 486
Carriage by Air Act, 1972 — Section 8(2)Carriage by Air Rules — Rule 17, 22, 25
COURT ARCHIVE
Gujarat High Court judgments, 2009
963 judgments · page 6 of 49
High Courts12 Nov 2009
Anilaben Vinayakbhai Solanki Vs State of Gujarat and Others
Gujarat High Court · (2009) 11 GUJ CK 0068
Constitution of India, 1950 — Article 226
High Courts12 Nov 2009
Shashikant Natvarlal Patel and Another Vs Arvindbhai Bhupatbhai Gohil and Others
Gujarat High Court · (2010) 1 GLH 302 : (2010) 1 GLR 670 : (2010) 5 RCR(Civil) 647
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1Registration Act, 1908 — Section 17(1), 17(2), 53
High Courts12 Nov 2009Dismissed
Jayantibhai Mathurbhai Patel and Others Vs State of Gujarat
Gujarat High Court · (2010) CriLJ 1245
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 227Penal Code, 1860 (IPC) — Section 114, 227, 239, 245, 299
High Courts12 Nov 2009Allowed
Zarifkhan J. Pathan and Another Vs ICICI Bank Limited
Gujarat High Court · (2010) 1 GLH 90
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4), 17Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Rules, 2004 — Rule 8, 8(1), 8(3), 8(4), 8(5)
High Courts12 Nov 2009Dismissed
Gujarat Water Supply and Sewerage Board Vs Kamalia Brothers and Co.
Gujarat High Court · (2009) 11 GUJ CK 0019
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 226, 227Gujarat Water Supply and Sewerage Board Act, 1978 — Section 18, 18(3), 19, 343
High Courts11 Nov 2009Allowed
Dhruvkumar M. Smart Vs New India Ass. Co. Ltd. and Others
Gujarat High Court · (2009) 3 GLH 765
High Courts11 Nov 2009
Vijay Bahadoor Shitaldeen Kori Vs State of Gujarat
Gujarat High Court · (2009) 11 GUJ CK 0113
Penal Code, 1860 (IPC) — Section 204, 381
High Courts11 Nov 2009Dismissed
Harsora Gitaben Parshottambhai and Another Vs State of Gujarat and Others
Gujarat High Court · (2009) 11 GUJ CK 0071
High Courts11 Nov 2009Dismissed
Jagdishbhai Girdharlal Soni Vs State of Gujarat
Gujarat High Court · (2009) 11 GUJ CK 0066
Criminal Procedure Code, 1973 (CrPC) — Section 41
High Courts11 Nov 2009
Ashokbhai D. Naik Vs Reserve Bank of India and Others
Gujarat High Court · (2010) 1 GLH 563 : (2010) 1 GLR 872
Banking Regulation Act, 1949 — Section 11(1), 14(A), 18, 20, 20(A)Constitution of India, 1950 — Article 226Deposit Insurance and Credit Guarantee Corporation Act, 1961 — Section 13D, 2
High Courts11 Nov 2009Allowed
Jan Balaz Vs Anand Municipality and Others
Gujarat High Court · AIR 2010 Guj 21 : (2010) 3 RCR(Civil) 635 : (2010) 3 RCR(Criminal) 610
Citizenship Act, 1955 — Section 3, 3(1)Constitution of India, 1950 — Article 21Passports Act, 1967 — Section 4(2), 6, 6(2)
High Courts11 Nov 2009
Amrutlal Vasubhai Patel Vs State of Gujarat and Another
Gujarat High Court · (2009) 11 GUJ CK 0039
Customs Act, 1962 — Section 108, 111, 123, 135Evidence Act, 1872 — Section 10, 30Penal Code, 1860 (IPC) — Section 120B
High Courts11 Nov 2009Dismissed
Mahendrabhai Ambalal Rathod Vs State of Gujarat and Others
Gujarat High Court · (2009) 11 GUJ CK 0029
Constitution of India, 1950 — Article 226Gujarat Boiler Attendants Rules, 1966 — Rule 53, 53(3), 54, 54(4)
High Courts11 Nov 2009
Gujarat Water Supply and Swerage Board Vs Vadilal Naranbhai Patel and Others
Gujarat High Court · (2010) 1 GLH 502
Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 11, 12, 18, 23, 25
High Courts10 Nov 2009
Agricultural Produce Market Committee Vs Director of Agricultural Marketing and Rural Finance and Others
Gujarat High Court · (2009) 11 GUJ CK 0108
Constitution of India, 1950 — Article 226Right to Information Act, 2005 — Section 2
High Courts10 Nov 2009Dismissed
Chandrakantbhai Jalnapurkar Vs State of Gujarat and Another
Gujarat High Court · (2009) 11 GUJ CK 0102
Constitution of India, 1950 — Article 14, 16
High Courts10 Nov 2009Dismissed
Aquafil Polymers Company Pvt. Ltd. Vs ICICI Bank Limited and Another
Gujarat High Court · (2009) 3 GLH 774
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1
High Courts10 Nov 2009Allowed
Liquidator Appointed by The Registrar, Co-op Society Vs Shantaben Nanjibhai Mistry and Another
Gujarat High Court · (2009) 11 GUJ CK 0077
Constitution of India, 1950 — Article 227
High Courts10 Nov 2009
State of Gujarat Vs Jethabhai Dhudhabhai Bharwad
Gujarat High Court · (2009) 11 GUJ CK 0073
Criminal Procedure Code, 1973 (CrPC) — Section 378, 378(1)(3)Penal Code, 1860 (IPC) — Section 323, 504Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)