COURT ARCHIVE

Gujarat High Court judgments, 2009

963 judgments · page 7 of 49

High Courts10 Nov 2009

Rajeshkumar Ramubhai Bhatia Vs State of Gujarat and Another

Gujarat High Court · (2009) 11 GUJ CK 0070

Gujarat Civil Services (Leave) (Second Amendment) Rules, 2006 — Rule 16Gujarat Civil Services (Leave) Rules, 2002 — Rule 16(2)

High Courts10 Nov 2009Dismissed

Parmar Manishbhai Babulal Vs State of Gujarat

Gujarat High Court · (2010) CriLJ 709 : (2010) 2 Crimes 261 : (2010) 1 GLH 44 : (2010) 1 GLR 424

Criminal Procedure Code, 1973 (CrPC) — Section 389Evidence Act, 1872 — Section 113A, 113B, 114APenal Code, 1860 (IPC) — Section 120B, 342, 354, 375, 376

High Courts10 Nov 2009

Bhamarsingh Bhairavsingh Rathod Vs State of Gujarat

Gujarat High Court · (2009) 11 GUJ CK 0024

Motor Vehicles Act, 1988 — Section 177, 184Penal Code, 1860 (IPC) — Section 279, 304, 304A, 324, 337

High Courts10 Nov 2009Dismissed

Prakashrao Bajirao Devre Vs State of Gujarat and Another

Gujarat High Court · (2009) 11 GUJ CK 0016

Bombay Police Manual, 1959 — Rule 454Constitution of India, 1950 — Article 226

High Courts09 Nov 2009

Kalpeshkumar Dinvantrai Rawal Vs Union of India (UOI) and Another

Gujarat High Court · (2009) 11 GUJ CK 0114

High Courts09 Nov 2009

State of Gujarat Vs Bhavansinh Talsinh Rathod and Others

Gujarat High Court · (2009) 11 GUJ CK 0112

Criminal Procedure Code, 1973 (CrPC) — Section 209, 378Penal Code, 1860 (IPC) — Section 114, 306, 498A

High Courts09 Nov 2009

State of Gujarat Vs Kantibhai Sukhabhai Asari

Gujarat High Court · (2009) 11 GUJ CK 0111

Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 161, 378(1)(3)Penal Code, 1860 (IPC) — Section 114, 120B, 201, 302

High Courts09 Nov 2009Dismissed

Adarsh Khadi Gramodyog Trust Vs State of Gujarat and Another

Gujarat High Court · (2009) 11 GUJ CK 0107

Constitution of India, 1950 — Article 14, 19

High Courts09 Nov 2009Allowed

Rakeshkumar Ramanlal Patel Vs Shilpaben Kantibhai Patel and Another

Gujarat High Court · (2009) 11 GUJ CK 0076

High Courts09 Nov 2009Allowed

Divisional Controller Vs Girdharbhai Thakarshibhai Tank

Gujarat High Court · (2010) 125 FLR 128 : (2010) 1 GLH 717

Industrial Disputes Act, 1947 — Section 11A

High Courts09 Nov 2009

State of Gujarat Vs Ratansinh Chandrasinh Baria

Gujarat High Court · (2009) 11 GUJ CK 0040

Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 209, 378(1)(3)Penal Code, 1860 (IPC) — Section 201, 302

High Courts09 Nov 2009Dismissed

Champaklal Jethalal Parmar Vs Government of India and Another

Gujarat High Court · (2009) 11 GUJ CK 0038

High Courts09 Nov 2009Dismissed

Riaz Abdul Razak Zunzunia Vs State of Gujarat

Gujarat High Court · (2010) 51 GLR 1061

Criminal Procedure Code, 1973 (CrPC) — Section 437, 437(1), 437(2), 437(3), 437(4)Penal Code, 1860 (IPC) — Section 408, 419, 420, 467, 468

High Courts09 Nov 2009

Panasonic Energy India Co. Ltd. (Navino) Vs Makarpura GIDC Employees Union and Another

Gujarat High Court · (2010) 1 GLH 180

Constitution of India, 1950 — Article 14

High Courts09 Nov 2009Dismissed

Aasu Plastics Pvt. Ltd. Vs Union of India (UOI)

Gujarat High Court · (2010) 258 ELT 54

High Courts09 Nov 2009Dismissed

Mihir Rakeshkumar Pandya Vs State of Gujarat and Another

Gujarat High Court · (2009) 11 GUJ CK 0013

Criminal Procedure Code, 1973 (CrPC) — Section 357Negotiable Instruments Act, 1881 (NI) — Section 138

High Courts09 Nov 2009

Atulkumar Haribhai Thakkar Vs State of Gujarat and Others

Gujarat High Court · (2009) 11 GUJ CK 0012

High Courts06 Nov 2009Dismissed

State of Gujarat Vs Lakhman Bhimji Patel (Velani) and Others

Gujarat High Court · (2009) 11 GUJ CK 0084

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 114, 323, 324, 326, 504

High Courts06 Nov 2009Dismissed

State of Gujarat Vs Jitendrakumar Keshavlal Mehta

Gujarat High Court · (2009) 11 GUJ CK 0083

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 381, 409

High Courts06 Nov 2009

S.J. Pathak Ex. Addl. Sessions Judge Vs State of Gujarat and Another

Gujarat High Court · (2009) 4 RCR(Civil) 936 : (2009) 7 SLR 380

Arms Act, 1959 — Section 25(1)Bombay Police Act, 1951 — Section 135Central Sales Tax Act, 1956 — Section 10