High Courts06 Nov 2009Dismissed
State of Gujarat Vs Gauriben Dhirubhai Dataniya Vaghari and Others
Gujarat High Court · (2009) 11 GUJ CK 0051
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 224, 225(A), 225(B)
COURT ARCHIVE
Gujarat High Court judgments, 2009
963 judgments · page 8 of 49
High Courts06 Nov 2009Dismissed
State of Gujarat Vs Nannubeg Mohmedbeg Musalman Nirza
Gujarat High Court · (2009) 11 GUJ CK 0050
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Motor Vehicles Act, 1988 — Section 134, 177, 184Penal Code, 1860 (IPC) — Section 279, 304A
High Courts06 Nov 2009Dismissed
State of Gujarat Vs Harendra Harilal Raval
Gujarat High Court · (2009) 11 GUJ CK 0030
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 408, 477(A)
High Courts05 Nov 2009Dismissed
J.V. Pandya, Law Officer Vs Subhasari Pigments Pvt. Ltd. and Others
Gujarat High Court · (2009) 11 GUJ CK 0082
Criminal Procedure Code, 1973 (CrPC) — Section 378Water (Prevention and Control of Pollution) Act, 1974 — Section 23, 24, 43, 44, 47
High Courts05 Nov 2009Allowed
Vimalkant Kanchanlal Taylor Food Inspector Vs Ghelabhai Sajanbhai Bharwad and Another
Gujarat High Court · (2009) 11 GUJ CK 0055
Prevention of Food Adulteration Act, 1954 — Section 13(1)
High Courts05 Nov 2009Dismissed
State of Gujarat Vs Jayantilal Badhrmal Shah and Another
Gujarat High Court · (2009) 11 GUJ CK 0054
Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 16(1)(C), 7(3)
High Courts05 Nov 2009Dismissed
R.C. Naiyer Vs Durlabhbhai Laxman Patel and Others
Gujarat High Court · (2009) 11 GUJ CK 0053
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Customs Act, 1962 — Section 135
High Courts05 Nov 2009Dismissed
R.G. Bendbar Vs Maheshkumar Nagindas Shah and Another
Gujarat High Court · (2009) 11 GUJ CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 248(1), 313, 378Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts05 Nov 2009Dismissed
Dharmeshkumar Chandulal Purohit Vs Ghanshyamdas Bachomal Rangwani and Others
Gujarat High Court · (2010) 1 GLH 160
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r), Order 43 Rule 1(r), 151Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 27
High Courts04 Nov 2009Dismissed
State of Gujarat Vs Ghanshyambhai Ambalal Patel and Another
Gujarat High Court · (2009) 11 GUJ CK 0097
Criminal Procedure Code, 1973 (CrPC) — Section 248(1), 313, 378Penal Code, 1860 (IPC) — Section 114, 294, 323, 427, 506(2)
High Courts04 Nov 2009Dismissed
State of Gujarat Vs Haribhai Bhagwandas Vaishya, H.B. Corporation
Gujarat High Court · (2009) 11 GUJ CK 0096
Criminal Procedure Code, 1973 (CrPC) — Section 378
High Courts04 Nov 2009Dismissed
John Hamilton Christian Vs Sham Crimpers and Others
Gujarat High Court · (2009) 11 GUJ CK 0062
Bombay Provincial Municipal Corporations Act, 1949 — Section 398Criminal Procedure Code, 1973 (CrPC) — Section 378
High Courts04 Nov 2009Dismissed
State of Gujarat Vs Somabhai Rupsingbhai Gohel (Vendor) and Another
Gujarat High Court · (2009) 11 GUJ CK 0057
Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 16(A)(1), 2(IA)(A)(B)(C)(I), 7(I)Prevention of Food Adulteration Rules, 1955 — Rule 29, 44(4)
High Courts04 Nov 2009Dismissed
State of Gujarat Vs Kantaben
Gujarat High Court · (2009) 11 GUJ CK 0056
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 306, 498(K)
High Courts04 Nov 2009
Rajendrakumar Chunilal Shah Vs Rajnikant Shankarlal Shah and Another
Gujarat High Court · (2010) 3 BC 75
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts04 Nov 2009
Essar Steel Ltd. Vs Union of India (UOI)
Gujarat High Court · (2010) 1 GLH 52 : (2010) 24 STT 121
Central Excise Rules, 2002 — Rule 18, 19Central Excise Valuation (Determination of Price of Excisable Goods) Rules, 2000 — Rule 2, 6Central Excises and Salt Act, 1944 — Section 4, 4(1)
High Courts04 Nov 2009Dismissed
A'' Bad Municipal Corporation Vs Shankerbhai M. Prajapati and Another
Gujarat High Court · (2009) 11 GUJ CK 0011
Motor Vehicles Act, 1988 — Section 112, 116Penal Code, 1860 (IPC) — Section 279, 337
High Courts03 Nov 2009Dismissed
State of Gujarat Vs Govind Laxmandas Tejwani and Others
Gujarat High Court · (2009) 11 GUJ CK 0095
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 114, 394
High Courts03 Nov 2009Dismissed
Vasantba Buttabhai Parmar Vs Virsang Ramsang Barad and Others
Gujarat High Court · (2009) 11 GUJ CK 0094
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 114, 494, 497
High Courts03 Nov 2009Dismissed
State of Gujarat Vs Jayantilal Dakomal and Others
Gujarat High Court · (2009) 11 GUJ CK 0093
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 114, 325, 504