COURT ARCHIVE

Gujarat High Court judgments, 2009

963 judgments · page 9 of 49

High Courts03 Nov 2009Dismissed

Mukund H. Trivedi, Insurance Inspector Vs State of Gujarat and Others

Gujarat High Court · (2009) 11 GUJ CK 0092

Criminal Procedure Code, 1973 (CrPC) — Section 373(4)(6)Employees State Insurance Act, 1948 — Section 44(2), 85(g)Penal Code, 1860 (IPC) — Section 499

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High Courts03 Nov 2009Dismissed

Kanatilal M. Limbachia Vs Kanubhai S. Barot and Another

Gujarat High Court · (2009) 11 GUJ CK 0090

Criminal Procedure Code, 1973 (CrPC) — Section 248, 378Prevention of Food Adulteration Act, 1954 — Section 16, 7(1)

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High Courts03 Nov 2009Dismissed

State of Gujarat Vs Gujarat Paper Mills Ltd. and Others

Gujarat High Court · (2009) 11 GUJ CK 0085

Criminal Procedure Code, 1973 (CrPC) — Section 378

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High Courts03 Nov 2009Dismissed

Jashvant Muljibhai Patel Vs Ramjibhai Bhimjibhai Panchal and Another

Gujarat High Court · (2009) 11 GUJ CK 0067

Criminal Procedure Code, 1973 (CrPC) — Section 248, 378Prevention of Food Adulteration Act, 1954 — Section 16, 2(1)(A), 7

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High Courts03 Nov 2009Dismissed

State of Gujarat Vs Vanechand Popatlal and Others

Gujarat High Court · (2009) 11 GUJ CK 0058

Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 16(1)(A), 7(1)

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High Courts03 Nov 2009

State of Gujarat Vs Bhushankumar Prahladbhai Naik and Others

Gujarat High Court · (2009) 11 GUJ CK 0047

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 114, 323, 324, 498(A)

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High Courts03 Nov 2009

Prakashkumar Vitthalbhai Vankar Vs State of Gujarat and Another

Gujarat High Court · (2009) 11 GUJ CK 0046

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High Courts03 Nov 2009Dismissed

State of Gujarat Vs Shah Rameshchandra Nagraj and Another

Gujarat High Court · (2009) 11 GUJ CK 0045

Criminal Procedure Code, 1973 (CrPC) — Section 255(1), 378Prevention of Food Adulteration Act, 1954 — Section 16, 2(I)(A), 7(1), 7(5)

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High Courts03 Nov 2009

C.B. Tharwani Vs Babubhai Raviabhai Prabhakar and Another

Gujarat High Court · (2009) 11 GUJ CK 0035

Criminal Procedure Code, 1973 (CrPC) — Section 248(1)Customs Act, 1962 — Section 135

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High Courts03 Nov 2009Dismissed

Prakashbhai Prataprai Dave Vs A.R. Vohra Inspector of Motor Vehicles and Another

Gujarat High Court · (2009) 11 GUJ CK 0031

Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 207, 86, 86(5)

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High Courts02 Nov 2009

Thakore Narendrakumar Juhaji Vs State of Gujarat and Others

Gujarat High Court · (2009) 11 GUJ CK 0091

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High Courts02 Nov 2009Dismissed

State of Gujarat Vs Rughnathbhai Virsangbhai Chaudhari

Gujarat High Court · (2009) 11 GUJ CK 0089

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 408, 477A

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High Courts02 Nov 2009Dismissed

State of Gujarat on behalf of A.K. Jani Vs A.C. Shroff, Excell Industries Ltd.

Gujarat High Court · (2009) 11 GUJ CK 0088

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Gujarat Factories Act, 1963 — Section 68J(I)(A)(I), 92

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High Courts02 Nov 2009Dismissed

Babubhai Ramjibhai Patel Vs Kanubhai Kantibhai Patel and Others

Gujarat High Court · (2009) 11 GUJ CK 0087

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 114, 323, 504, 506(1)

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High Courts02 Nov 2009Dismissed

State of Gujarat Vs Jyotishchandra Mohanlal Trivedi and Another

Gujarat High Court · (2009) 11 GUJ CK 0060

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 201, 34, 408, 409, 420

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High Courts02 Nov 2009Dismissed

State of Gujarat Vs Lalji Maganji Ko. Tha and Another

Gujarat High Court · (2009) 11 GUJ CK 0059

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 114, 380, 454

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High Courts02 Nov 2009Dismissed

Bhagabhai Merakhbhai (Decd.) through heirs Kanjibhai Bhagabhai Bharwad Vs Prabodh Prahladbhai Patel and Others

Gujarat High Court · (2010) 51 GLR 542

Bombay Public Trusts Act, 1950 — Section 36Bombay Tenancy and Agricultural Lands Act, 1948 — Section 32(1), 4, 70, 76ACivil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, Order 43 Rule 1

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High Courts02 Nov 2009