High Courts29 Jan 2021Disposed Of
Deepak Nitrite Limited Vs Oriental Enterprise Pvt. Ltd
Gujarat High Court · (2021) 01 GUJ CK 0020
COURT ARCHIVE
Gujarat High Court judgments, 2021
864 judgments · page 43 of 44
High Courts27 Jan 2021Allowed
Parth Jayantibhai Tejani Vs State Of Gujarat
Gujarat High Court · (2021) 01 GUJ CK 0019
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C), 29
High Courts27 Jan 2021Allowed
Khimjibhai Jamanbhai Vaghona Vs State Of Gujarat
Gujarat High Court · (2021) 01 GUJ CK 0017
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376
High Courts27 Jan 2021Disposed Of
Vinubhai Haribhai Patel (Malavia) Vs Assistant Commissioner Of Income Tax & 7 Other(S)
Gujarat High Court · (2021) 01 GUJ CK 0008
Foreign Exchange Regulation Act, 1947 — Section 2(d)Right To Information Act, 2005 — Section 6, 6(2), 7, 8, 8(1)(e), 8(1)(h), 8(1)(j), 18, 19, 20, 138Income Tax Act, 1961 — Section 138
High Courts27 Jan 2021
Patel Mafatbhai Tribhovandas Vs Barot Dipakbhai Ganpatbhai
Gujarat High Court · (2021) 01 GUJ CK 0007
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 2(2), 96, Order 7 Rule 10, Order 7 Rule 11
High Courts27 Jan 2021Dismissed
Kotadiya Rajeshbhai Kalabhai Vs State Of Gujarat
Gujarat High Court · (2021) 01 GUJ CK 0006
Constitution Of India, 1950 — Article 226, 227Industrial Disputes (Central) Rules, 1957 — Rule 81Industrial Disputes Act, 1947 — Section 25(F), 25(G), 25(H)
High Courts27 Jan 2021Allowed
Jograna Bhargavbhai Arjanbhai Vs State Of Gujarat
Gujarat High Court · (2021) 01 GUJ CK 0005
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451Gujarat Prohibition Act, 1949 — Section 98, 100, 129, 132
High Courts27 Jan 2021Allowed
Bhimabhai Panchabhai Karamata Vs State Of Gujarat
Gujarat High Court · (2021) 01 GUJ CK 0004
Constitution Of India, 1950 — Article 14, 19(1)(g), 21, 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 66(1)B, 81, 83, 98, 98(2), 99, 116B
High Courts27 Jan 2021Allowed
Vikrambhai Laxmanbhai Bhuriya Vs State Of Gujarat
Gujarat High Court · (2021) 01 GUJ CK 0003
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451Gujarat Prohibition Act, 1949 — Section 65(A)(E), 81, 83, 98, 98(2), 99, 116B
High Courts27 Jan 2021Allowed
Ahmadali Sokatali Pathan Vs State Of Gujarat
Gujarat High Court · (2021) 01 GUJ CK 0002
Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 65(E), 81, 98, 98(2), 99, 116BCode Of Criminal Procedure, 1973 — Section 451
High Courts27 Jan 2021Allowed
Maheshbhai Dayashankar Teraiya Vs State Of Gujarat
Gujarat High Court · (2021) 01 GUJ CK 0001
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 114, 186, 379
High Courts25 Jan 2021Allowed
Kailash Bhupatbhai Manvar Vs State Of Gujarat
Gujarat High Court · (2021) 01 GUJ CK 0018
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 6
High Courts25 Jan 2021Disposed Of
Ashishkumar Babulal Vasava Vs State Of Gujarat
Gujarat High Court · (2021) 01 GUJ CK 0016
Gujarat Prohibition Act, 1949 — Section 65(E)Code Of Criminal Procedure, 1973 — Section 438
High Courts25 Jan 2021Disposed Of
Mukesh Rameshchandra Purbia @ Purviya Vs State Of Gujarat
Gujarat High Court · (2021) 01 GUJ CK 0015
Gujarat Prohibition Act, 1949 — Section 65(E), 83, 98(2), 116(B)Code Of Criminal Procedure, 1973 — Section 438
High Courts25 Jan 2021Disposed Of
Prakashbhai S/O Ramniklal Trivedi Vs State Of Gujarat
Gujarat High Court · (2021) 01 GUJ CK 0014
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 285, 379Essential Commodities Act, 1955 — Section 3, 7
High Courts25 Jan 2021Disposed Of
Pirdan S/O Javerdan Gadhavi Vs State Of Gujarat
Gujarat High Court · (2021) 01 GUJ CK 0013
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 285, 379Essential Commodities Act, 1955 — Section 3, 7
High Courts25 Jan 2021Disposed Of
Mukesh Mohanlal Dangi Vs State Of Gujarat
Gujarat High Court · (2021) 01 GUJ CK 0012
Code Of Criminal Procedure, 1973 — Section 438Dowry Prohibition Act, 1961 — Section 65(a)(e), 98(2), 116B
High Courts25 Jan 2021Allowed
Ramsnehi @ Sunnykumar Juriya Lakoda Kevat(Nishad) Vs State Of Gujarat
Gujarat High Court · (2021) 01 GUJ CK 0011
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376, 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4
High Courts25 Jan 2021Allowed
Budhabhai Arjunbhai Bharwad Vs State Of Gujarat
Gujarat High Court · (2021) 01 GUJ CK 0010
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 201, 302, 323, 384, 504Gujarat Police Act, 1951 — Section 135(1)
High Courts25 Jan 2021Allowed
Twinkle Rameshbhai Patel Vs State Of Gujarat
Gujarat High Court · (2021) 01 GUJ CK 0009
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 380, 408, 457