COURT ARCHIVE

Gujarat High Court judgments, 2021

864 judgments · page 41 of 44

High Courts08 Feb 2021Allowed

Inayat S/O Anwarbhai Daudbhai Bhagad Vs State Of Gujarat

Gujarat High Court · (2021) 02 GUJ CK 0053

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354(A)(1), 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4, 8, 12

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High Courts08 Feb 2021Allowed

Dharmesh @ Dhamo Babubhai @ Balabhai Aambaliya Vs State Of Gujarat

Gujarat High Court · (2021) 02 GUJ CK 0041

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4, 12

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High Courts08 Feb 2021Allowed

Babubhai Ganeshbhai Thakor (Original Name-Babubhai Ganeshbhai Rathod (Thakor)) Vs State Of Gujarat

Gujarat High Court · (2021) 02 GUJ CK 0040

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 363, 366, 376, 506(2)Protection Of Children From Sexual Offences Act, 2012 — Section 7, 8

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High Courts08 Feb 2021Allowed

Vaibhavbhai @ Shani Dilipbhai Damor Vs State Of Gujarat

Gujarat High Court · (2021) 02 GUJ CK 0039

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 363, 366, 376(N)Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 12, 17

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High Courts08 Feb 2021Allowed

Sumit Kamalprsad Gupta Vs State Of Gujarat

Gujarat High Court · (2021) 02 GUJ CK 0032

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 144, 147, 148, 149, 294(b), 302, 307, 323, 324, 427, 504, 506(2)Gujarat Police Act, 1951 — Section 135

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High Courts08 Feb 2021Disposed Of

Swamy Vivekanand Education Trust Vs MP Shah Education Society, & 3 Other(s)

Gujarat High Court · (2021) 02 GUJ CK 0028

Constitution Of India, 1950 — Article 14, 21, 21A, 226Hemchandracharya North Gujarat University Act, 1986 — Section 16(1), 16(1)(B), 20, 22, 32(2), 35Rice Milling Industry (Regulation) Act, 1958 — Section 8(3)(c)

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High Courts05 Feb 2021Allowed

Yusufbhai Ismailbhai Motiwala Vs State Of Gujarat

Gujarat High Court · (2021) 02 GUJ CK 0020

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High Courts04 Feb 2021Allowed

Jagdishbhai Gopalbhai Makwana Vs State Of Gujarat

Gujarat High Court · (2021) 02 GUJ CK 0019

Code Of Criminal Procedure, 1973 — Section 439Prevention Of Corruption (Amendment) Act, 2018 — Section 7(A)(B)(C), 13(2)

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High Courts04 Feb 2021Allowed

Sukhadevbhai Kadvabhai Mer Vs State Of Gujarat

Gujarat High Court · (2021) 02 GUJ CK 0018

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98, 100, 129, 132

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High Courts04 Feb 2021Allowed

Habeebkhan Gulam Sarvar Vs State Of Gujarat

Gujarat High Court · (2021) 02 GUJ CK 0016

Constitution Of India, 1950 — Article 14, 19(1)(g), 21, 226Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98, 100, 129, 132

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High Courts04 Feb 2021Allowed

Ahadkhan S/O Anwarkhan Ajijkhan Pathan Thro Anvarkhan Ajijkhan Pathan Vs State Of Gujarat

Gujarat High Court · (2021) 02 GUJ CK 0015

Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12, 102Indian Penal Code, 1860 — Section 294(b), 302, 323Gujarat Police Act, 1951 — Section 135(1)

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High Courts04 Feb 2021Allowed

Ajmalkhan Safadarkhan Pathan Vs State Of Gujarat

Gujarat High Court · (2021) 02 GUJ CK 0012

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451Gujarat Prohibition Act, 1949 — Section 98, 100, 129, 132

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High Courts04 Feb 2021Allowed

Vanrajbhai Dhanjibhai Parmar Vs State Of Gujarat

Gujarat High Court · (2021) 02 GUJ CK 0011

Constitution Of India, 1950 — Article 14, 19(1)(g), 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98, 100, 129, 132

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High Courts03 Feb 2021

Bhayabhai Sadabhai Sohla Vs Jail Superintendent

Gujarat High Court · (2021) 02 GUJ CK 0059

Indian Penal Code, 1860 — Section 302

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High Courts03 Feb 2021

Sardarsinh Fulsinh Chauhan & 4 Other(s) VsState Of Gujarat & 4 Other(s)

Gujarat High Court · (2021) 02 GUJ CK 0026

Urban Land (Ceiling And Regulation) Act, 1976 — Section 10(3)

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High Courts02 Feb 2021Allowed

Dargaram Danaram (In Fir Daanaram Chhelaram) Vs State Of Gujarat

Gujarat High Court · (2021) 02 GUJ CK 0056

Code Of Criminal Procedure, 1973 — Section 439Immoral Traffic (Prevention). Act, 1956 — Section 3, 4, 5, 6

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High Courts02 Feb 2021Allowed

Surajbhai Alias Suresh Haribhai Chauhan Vs State Of Gujarat

Gujarat High Court · (2021) 02 GUJ CK 0055

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(N)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 5(L)

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High Courts02 Feb 2021Allowed

Ashokbhai Pravinbhai Parmar Vs State Of Gujarat

Gujarat High Court · (2021) 02 GUJ CK 0052

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120B, 406, 420, 465, 467, 468, 471

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High Courts02 Feb 2021Allowed

Vikrant Ghanshyambhai Shakpal Vs State Of Gujarat

Gujarat High Court · (2021) 02 GUJ CK 0051

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120B, 406, 420, 465, 467, 468, 471

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High Courts02 Feb 2021

Nathugar Khimgar Meghnathi Vs State Of Gujarat

Gujarat High Court · (2021) 02 GUJ CK 0036

Indian Penal Code, 1860 — Section 323, 504, 506(2)Scheduled Castes And Schedule Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(va)

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