COURT ARCHIVE

Gujarat High Court judgments, 2021

864 judgments · page 4 of 44

High Courts15 Nov 2021Allowed

Kamleshbhai Abhesingbhai Pujara Vs State Of Gujarat

Gujarat High Court · (2021) 11 GUJ CK 0023

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2N)(3)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6, 8

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High Courts15 Nov 2021Allowed

Pradhanji Balvantji Thakor Vs State Of Gujarat

Gujarat High Court · (2021) 11 GUJ CK 0022

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 363, 366, 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6, 17

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High Courts15 Nov 2021Allowed

Kamleshji Sardarji Vanzara Vs State Of Gujarat

Gujarat High Court · (2021) 11 GUJ CK 0021

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 5(L), 6, 8, 12

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High Courts15 Nov 2021Allowed

Mansuri Hasanbhai Umarbhai Vs State Of Gujarat

Gujarat High Court · (2021) 11 GUJ CK 0020

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 307, 323, 504, 506(2)Gujarat Police Act, 1951 — Section 135

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High Courts15 Nov 2021 Dismissed

Gajraben Karansinh Solanki Vs Additional Development Commissioner

Gujarat High Court · (2021) 11 GUJ CK 0019

Constitution Of India, 1950 — Article 226Gujarat Panchayats Act, 1993 — Section 55, 57, 57(1)

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High Courts15 Nov 2021Allowed

Dhirabhai Ghughabhai Keraliya Vs State Of Gujarat

Gujarat High Court · (2021) 11 GUJ CK 0018

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)

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High Courts15 Nov 2021Allowed

Vestabhai Versingbhai Rathva Vs State Of Gujarat

Gujarat High Court · (2021) 11 GUJ CK 0017

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)

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High Courts12 Nov 2021

Dwarkesh Prakashbhai Vora Through Vora Shobhnaben Girishbhai Vs State Of Gujarat

Gujarat High Court · (2021) 11 GUJ CK 0016

Indian Penal Code, 1860 — Section 143, 144, 149, 302, 452

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High Courts11 Nov 2021Allowed

Irshadbhai Ahemad Husain Ahem (Original Name - Irshadbhai Ahemad Husain Ahemad) Vs State Of Gujarat

Gujarat High Court · (2021) 11 GUJ CK 0014

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120(B), 379, 408, 413

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High Courts11 Nov 2021Allowed

Amarsinh Shankarbhai Malivad Vs State Of Gujarat

Gujarat High Court · (2021) 11 GUJ CK 0013

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 406, 420, 465, 467, 468, 471Gujarat Value Added Tax Act, 2007 — Section 85(1)(J)

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High Courts11 Nov 2021Partly Allowed

Tariksha Abdulsha Shahmadar Vs State Of Gujarat

Gujarat High Court · (2021) 11 GUJ CK 0012

Indian Penal Code, 1860 — Section 302

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High Courts11 Nov 2021Partly Allowed

Harihar Sarju Mahanto Vs State Of Gujarat

Gujarat High Court · (2021) 11 GUJ CK 0011

Indian Penal Code, 1860 — Section 302, 363, 376

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High Courts11 Nov 2021Partly Allowed

Dishant Jagdishbhai Malaviya Vs State Of Gujarat & 1 Other(S)

Gujarat High Court · (2021) 11 GUJ CK 0010

Indian Penal Code, 1860 — Section 120B, 274, 275, 380, 420Essential Commodities Act, 1955 — Section 7(1)(a)(ii)Disaster Management Act, 2005 — Section 53

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High Courts10 Nov 2021Allowed

Ronilbhai Ramsingbhai Khant Vs State Of Gujarat

Gujarat High Court · (2021) 11 GUJ CK 0015

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 170, 384, 468

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High Courts09 Nov 2021Allowed

Mukesh Dilip Mali Vs State Of Gujarat

Gujarat High Court · (2021) 11 GUJ CK 0009

Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 98(2), 99

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High Courts09 Nov 2021Allowed

Ramanbhai Gulabbhai Dho. Patel Ramanbhai Gulabbhai Dho. Patel Vs State Of Gujarat

Gujarat High Court · (2021) 11 GUJ CK 0008

Code Of Criminal Procedure, 1973 — Section 439Gujarat Land Grabbing (Prohibition) Act, 2020 — Section 3, 4(1), 5(c)

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High Courts09 Nov 2021Allowed

Ramanbhai Gulabbhai Dho. Patel Vs State Of Gujarat

Gujarat High Court · (2021) 11 GUJ CK 0007

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114Gujarat Land Grabbing (Prohibition) Act, 2020 — Section 3, 4(1), 5(c)

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High Courts09 Nov 2021Partly Allowed