COURT ARCHIVE

Gujarat High Court judgments, 2021

864 judgments · page 5 of 44

High Courts08 Nov 2021Partly Allowed

Dishant Jagdishbhai Malaviya Vs State Of Gujarat & 1 Other(S)

Gujarat High Court · (2021) 11 GUJ CK 0003

Disaster Management Act, 2005 — Section 53Indian Penal Code, 1860 — Section 114, 120(B), 274, 275, 276, 308, 420Essential Commodities Act, 1955 — Section 3, 7, 11

High Courts02 Nov 2021

Vijayben Vedprakash Sharma Vs Urmilaben Ramanbhai Patel

Gujarat High Court · (2021) 11 GUJ CK 0002

Gujarat Town Planning And Urban Development Act, 1976 — Section 48A

High Courts02 Nov 2021Disposed Of

Sahil Rajnikant Patel Vs Union Of India

Gujarat High Court · (2021) 11 GUJ CK 0001

Companies Act, 2013 — Section 164(2)

High Courts25 Oct 2021Disposed Of

Patel Pankajkumar Prahladbhai Vs State Of Gujarat & 1 Other(S)

Gujarat High Court · (2021) 10 GUJ CK 0067

Code Of Criminal Procedure, 1973 — Section 378, 394(1)Negotiable Instruments Act, 1881 — Section 138

High Courts25 Oct 2021

Kalpeshbhai Navinbhai Chaudhari Vs Jail Superintendent

Gujarat High Court · (2021) 10 GUJ CK 0066

Indian Penal Code, 1860 — Section 302

High Courts25 Oct 2021

Shitalben W/O Prakashbhai Bhimjibhai Baraiya Vs Jail Superintendent

Gujarat High Court · (2021) 10 GUJ CK 0065

Indian Penal Code, 1860 — Section 302

High Courts25 Oct 2021

Maheshbhai Mohanbhai Dave Thro Madhuriben Maheshbhai Dave Vs Jail Superintendent

Gujarat High Court · (2021) 10 GUJ CK 0064

Indian Penal Code, 1860 — Section 302

High Courts25 Oct 2021

Jashubhai Rupabhai Makwana Vs Jail Superintendent

Gujarat High Court · (2021) 10 GUJ CK 0063

Indian Penal Code, 1860 — Section 302

High Courts25 Oct 2021

Mahesh Raghunath Vasava Vs Jail Superintendent

Gujarat High Court · (2021) 10 GUJ CK 0062

Indian Penal Code, 1860 — Section 302

High Courts25 Oct 2021Allowed

Bhagwan Gopal Patil Vs State Of Gujarat

Gujarat High Court · (2021) 10 GUJ CK 0061

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120B, 201, 392, 397Gujarat Police Act, 1951 — Section 135(1)

High Courts25 Oct 2021Allowed

Gopalsinh Hirasinh Rajput Vs State Of Gujarat

Gujarat High Court · (2021) 10 GUJ CK 0060

Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 98(2), 116B

High Courts25 Oct 2021

Reliance General Ins Co Ltd Vs Jayantibhai Jivabhai Patel

Gujarat High Court · (2021) 10 GUJ CK 0059

Order 3 Rule 4, Order 3 Rule 4(1), Order 3 Rule 4(2), Order 3 Rule 5Motor Vehicles Act, 1988 — Section 140

High Courts25 Oct 2021 Dismissed

Rashidabanu Nazir Shaikh Vs Central Railways

Gujarat High Court · (2021) 10 GUJ CK 0058

Constitution Of India, 1950 — Article 226

High Courts22 Oct 2021

Raghubhai Becharbhai Bharwad Vs State Of Gujarat & 1 Other(S)

Gujarat High Court · (2021) 10 GUJ CK 0057

Indian Penal Code, 1860 — Section 120B, 465, 467, 468, 471

High Courts21 Oct 2021

Harsukh Muljibhai Kathad Vs Additional Principle Secretary

Gujarat High Court · (2021) 10 GUJ CK 0048

High Courts21 Oct 2021Disposed Of

Kanchanben Jagdishbhai Parmar W/O Jagdishbhai Bhupatbhai Parmar Vs State Of Gujarat

Gujarat High Court · (2021) 10 GUJ CK 0047

High Courts20 Oct 2021Allowed

Hanisingh S/O Bindersingh Mujbisikh Vs State Of Gujarat

Gujarat High Court · (2021) 10 GUJ CK 0056

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 201, 302, 392Arms Act, 1959 — Section 25(1B)A, 27(3)

High Courts20 Oct 2021Allowed

Ratibhai Chhababhai Rathod Vs State Of Gujarat

Gujarat High Court · (2021) 10 GUJ CK 0055

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302

High Courts20 Oct 2021Allowed

Hirubhai Jagdishbhai Dhanka Vs State Of Gujarat

Gujarat High Court · (2021) 10 GUJ CK 0054

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 12, 18

High Courts20 Oct 2021Allowed

Habibbhai Saburbhai Malek Vs State Of Gujarat

Gujarat High Court · (2021) 10 GUJ CK 0053

Code Of Criminal Procedure, 1973 — Section 439Prevention Of Corruption Act, 1988 — Section 7, 13(1)(a), 13(2)