High Courts08 Oct 2021
Manyata Avinash Dolani Vs State Of Gujarat & 5 Other(S)
Gujarat High Court · (2021) 10 GUJ CK 0029
Code Of Criminal Procedure, 1973 — Section 125Indian Penal Code, 1860 — Section 498A
COURT ARCHIVE
Gujarat High Court judgments, 2021
864 judgments · page 7 of 44
High Courts07 Oct 2021Allowed
Sunil @ Pahelwan S/O Laxman Mohan Patil Through Dipak Rameshbhai Pati Vs Jail Superintendent
Gujarat High Court · (2021) 10 GUJ CK 0028
Indian Penal Code, 1860 — Section 302
High Courts06 Oct 2021Allowed
Shaileshbhai Rajubhai Parmar Vs State Of Gujarat
Gujarat High Court · (2021) 10 GUJ CK 0027
High Courts06 Oct 2021Allowed
Uttam Gandubhai Vakatar Thro Shraddha Gandubhai Vakatar Vs Jail Superintendent
Gujarat High Court · (2021) 10 GUJ CK 0026
Indian Penal Code, 1860 — Section 302
High Courts05 Oct 2021Allowed
Naresh Rameshwar Kendulkar Vs State Of Gujarat
Gujarat High Court · (2021) 10 GUJ CK 0025
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts05 Oct 2021Allowed
Hiteshkumar Valjibhai Patel Vs State Of Gujarat
Gujarat High Court · (2021) 10 GUJ CK 0024
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts05 Oct 2021Allowed
Anilkumar Narottambhai Gamit Vs State Of Gujarat
Gujarat High Court · (2021) 10 GUJ CK 0023
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts05 Oct 2021Allowed
Vikeshbhai Vinubhai Patel Vs State Of Gujarat
Gujarat High Court · (2021) 10 GUJ CK 0022
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts05 Oct 2021Allowed
Babubhai Shivabhai Patel Vs State Of Gujarat
Gujarat High Court · (2021) 10 GUJ CK 0021
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts05 Oct 2021Allowed
Hardikkumar Arvindbhai Bhandari Vs State Of Gujarat
Gujarat High Court · (2021) 10 GUJ CK 0020
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts05 Oct 2021Allowed
Ronak Pradipbhai Patel Vs State Of Gujarat
Gujarat High Court · (2021) 10 GUJ CK 0019
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts05 Oct 2021Allowed
Kusumben Rajubahi Chaudhari Vs State Of Gujarat
Gujarat High Court · (2021) 10 GUJ CK 0018
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts04 Oct 2021Allowed
Devipujak Vinod Jagdishbhai Vs State Of Gujarat
Gujarat High Court · (2021) 10 GUJ CK 0015
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 302, 307, 323, 326Gujarat Police Act, 1951 — Section 135
High Courts04 Oct 2021Allowed
Govindbhai @ Jadeja Amthuji Thakor Vs State Of Gujarat
Gujarat High Court · (2021) 10 GUJ CK 0014
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 366, 394, 506(2)
High Courts04 Oct 2021Allowed
Aakash @ Dhruvin Suresh Patel Vs State Of Gujarat
Gujarat High Court · (2021) 10 GUJ CK 0013
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 98(2)
High Courts04 Oct 2021Allowed
Prakashbhai @ Allo Dineshbhai Solanki Vs State Of Gujarat
Gujarat High Court · (2021) 10 GUJ CK 0012
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts04 Oct 2021Allowed
Sukhdevbhai Kikabhai Patel Vs State Of Gujarat
Gujarat High Court · (2021) 10 GUJ CK 0011
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts04 Oct 2021Allowed
Shivrambhai Chhaganbhai Mankar Vs State Of Gujarat
Gujarat High Court · (2021) 10 GUJ CK 0010
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts04 Oct 2021Allowed
Pravinbhai Khagarabhai Rabari Vs State Of Gujarat
Gujarat High Court · (2021) 10 GUJ CK 0009
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts04 Oct 2021Allowed
Jigneshbhai Tansinghbhai Rathva Vs State Of Gujarat
Gujarat High Court · (2021) 10 GUJ CK 0008
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)