COURT ARCHIVE

Gujarat High Court judgments, 2021

864 judgments · page 8 of 44

High Courts04 Oct 2021Allowed

Nitinbhai Anandram Baroliya Vs State Of Gujarat

Gujarat High Court · (2021) 10 GUJ CK 0007

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)

High Courts01 Oct 2021Allowed

Ashwinbhai @ Raj Ranchhodbhai Poyala Vs State Of Gujarat

Gujarat High Court · (2021) 10 GUJ CK 0031

Indian Penal Code, 1860 — Section 376Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6, 8

High Courts01 Oct 2021Allowed

Defence Estate Officer (Deesa Air Field) Vs State Of Gujarat

Gujarat High Court · (2021) 10 GUJ CK 0017

Limitation Act, 1963 — Section 5

High Courts01 Oct 2021Allowed

Vasim Alias Shahil S/O Nizamuddin Gori Vs State Of Gujarat

Gujarat High Court · (2021) 10 GUJ CK 0016

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 114, 302, 394, 397Gujarat Police Act, 1951 — Section 135

High Courts01 Oct 2021Allowed

Lasu @ Lakhman Mehtalbhai Mohaniya Vs State Of Gujarat

Gujarat High Court · (2021) 10 GUJ CK 0006

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 395, 396, 397Arms Act, 1959 — Section 25(1)(ba), 27(1)

High Courts01 Oct 2021Allowed

Sadhnaben Jayeshgiri Goswami Vs State Of Gujarat

Gujarat High Court · (2021) 10 GUJ CK 0005

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 120(B), 201, 406, 409, 420, 477(1)

High Courts01 Oct 2021Allowed

Mehul @ Lalo Kantibhai @ Bhikhabhai Varubhai Parmar Vs State Of Gujarat

Gujarat High Court · (2021) 10 GUJ CK 0004

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 294(b), 323, 326, 506(2)Gujarat Police Act, 1951 — Section 135(1)

High Courts01 Oct 2021Allowed

Nisar @ Bapudi Sadikmiya Kadari Vs State Of Gujarat

Gujarat High Court · (2021) 10 GUJ CK 0003

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 504, 506(2)

High Courts01 Oct 2021Allowed

Ranmal @Ramlo Devabhai Goraniya Vs State Of Gujarat

Gujarat High Court · (2021) 10 GUJ CK 0002

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 380, 413, 454

High Courts01 Oct 2021Allowed

Narendra Babubhai Tamboli Vs State Of Gujarat

Gujarat High Court · (2021) 10 GUJ CK 0001

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376

High Courts30 Sept 2021 Dismissed

Manojbhai Gordhanbhai Mori Vs State Of Gujarat

Gujarat High Court · (2021) 09 GUJ CK 0101

Code Of Criminal Procedure, 1973 — Section 202

High Courts29 Sept 2021Allowed

Jinal @ Janvi D/O Anandsinh Samantsinh Padhiyar Vs State Of Gujarat

Gujarat High Court · (2021) 09 GUJ CK 0104

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 170, 384, 388, 389, 506(1)Information Technology Act, 2000 — Section 66(C), 66(D)

High Courts29 Sept 2021Allowed

Yuvrajbhai Dadubhai Khachar Vs State Of Gujarat

Gujarat High Court · (2021) 09 GUJ CK 0103

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 307, 323, 325, 504Gujarat Police Act, 1951 — Section 135

High Courts29 Sept 2021Allowed

Ajaybhai Dineshbhai Vasava Vs State Of Gujarat

Gujarat High Court · (2021) 09 GUJ CK 0102

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(n)(3)Protection Of Children From Sexual Offences Act, 2012 — Section 5(J)(2)(l), 6

High Courts29 Sept 2021Allowed

Luljibhai Ratubhai Rathva Vs State Of Gujarat

Gujarat High Court · (2021) 09 GUJ CK 0100

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)

High Courts29 Sept 2021Allowed

Chandubhai Babubhai Rathod Vs State Of Gujarat

Gujarat High Court · (2021) 09 GUJ CK 0099

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)

High Courts28 Sept 2021Allowed

Kinnar Hasmukhbhai Shah Vs Shankarbhai Dharmaji Damor

Gujarat High Court · (2021) 09 GUJ CK 0098

Limitation Act, 1963 — Section 5

High Courts28 Sept 2021Allowed

United India Insurance Company Ltd Vs Dhulabhai Amrabhai Damor

Gujarat High Court · (2021) 09 GUJ CK 0097

Limitation Act, 1963 — Section 5

High Courts28 Sept 2021Allowed

Babubhai Matai Josheph Vs Sukhasing Tulasising Labana

Gujarat High Court · (2021) 09 GUJ CK 0096

Limitation Act, 1963 — Section 5

High Courts28 Sept 2021Allowed

United India Insurance Co Ltd Vs Thakor Virsangji Sonaji & 1 Other(S)

Gujarat High Court · (2021) 09 GUJ CK 0095

Limitation Act, 1963 — Section 5