COURT ARCHIVE

Gujarat High Court judgments, 2021

864 judgments · page 6 of 44

High Courts20 Oct 2021Allowed

Traya Musa Osman Gani @ Gani Vs State Of Gujarat

Gujarat High Court · (2021) 10 GUJ CK 0052

Central Motor Vehicles (Eleventh Amendment) Rules, 2015 — Rule 125ECode Of Criminal Procedure, 1973 — Section 439Prevention Of Cruelty To Animals Act, 1960 — Section 11(1)(d), 11(e)(f), 11(h)

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High Courts20 Oct 2021Allowed

Solanki Dhirendrasinh Daysinh Vs State Of Gujarat

Gujarat High Court · (2021) 10 GUJ CK 0051

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 294(B), 323, 325

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High Courts20 Oct 2021Allowed

Jayeshbhai Jashubhai Solanki Vs State Of Gujarat

Gujarat High Court · (2021) 10 GUJ CK 0050

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6, 18

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High Courts20 Oct 2021Allowed

Dadubhai Lakhabhai Gohil (Darbar) Vs State Of Gujarat

Gujarat High Court · (2021) 10 GUJ CK 0049

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(n), 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 3(a), 4, 5(L), 6, 18

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High Courts18 Oct 2021Allowed

Vishnudatt Gangasahay Gupta Vs State Of Gujarat

Gujarat High Court · (2021) 10 GUJ CK 0046

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 114, 307, 406, 420, 465, 467, 468, 471

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High Courts18 Oct 2021Allowed

Rajubhai @ Budho Hamirbhai Bharwad Vs State Of Gujarat

Gujarat High Court · (2021) 10 GUJ CK 0045

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120(B), 406, 420, 465, 467, 468, 471Gujarat Land Grabbing (Prohibition) Act, 2020 — Section 4(1)(3), 5(b)(c)

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High Courts18 Oct 2021Allowed

Patel Dineshbhai Shankarbhai Vs State Of Gujarat

Gujarat High Court · (2021) 10 GUJ CK 0044

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120B, 379, 408, 413

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High Courts18 Oct 2021Allowed

Prakashbhai Bharatbhai Bhil Vs State Of Gujarat

Gujarat High Court · (2021) 10 GUJ CK 0043

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 307, 323, 324, 504Gujarat Police Act, 1951 — Section 135

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High Courts11 Oct 2021Allowed

Hina @ Aabeda W/O Allarakha @ Chapa Mohammad Rafiq Mansuri Vs State Of Gujarat

Gujarat High Court · (2021) 10 GUJ CK 0042

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 323Gujarat Police Act, 1951 — Section 135

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High Courts11 Oct 2021Allowed

Vimal Haribhai Ganatra Vs State Of Gujarat

Gujarat High Court · (2021) 10 GUJ CK 0041

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 406, 409, 420

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High Courts11 Oct 2021Allowed

Swarupsinh Sawaisinh Sodha Vs State Of Gujarat

Gujarat High Court · (2021) 10 GUJ CK 0040

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 188, 294(b), 323, 395, 506(2)

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High Courts11 Oct 2021Allowed

Mukeshbhai Vinubhai Baldhiya Vs State Of Gujarat

Gujarat High Court · (2021) 10 GUJ CK 0039

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(J)(N), 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6, 18

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High Courts11 Oct 2021Allowed

Gobarbhai Nanjibhai Sakhat Vs State Of Gujarat

Gujarat High Court · (2021) 10 GUJ CK 0038

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 325, 326Gujarat Police Act, 1951 — Section 135

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High Courts11 Oct 2021Allowed

Jigneshbhai S/O Ranchhodbhai Vasava Vs State Of Gujarat

Gujarat High Court · (2021) 10 GUJ CK 0037

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B)341, 365, 387, 394, 395, 504, 506(2)

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High Courts11 Oct 2021Allowed

Kumbhabhai Devabhai Rabari Vs State Of Gujarat

Gujarat High Court · (2021) 10 GUJ CK 0036

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 294(b), 392

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High Courts11 Oct 2021Disposed Of

Gohil Jagdishbhai Ranchodbhai Vs Competent Authority, National Highway Authority Of India And Special Land Acquisition Officer

Gujarat High Court · (2021) 10 GUJ CK 0035

Constitution Of India, 1950 — Article 226Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 26(1), 3G(1)

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High Courts11 Oct 2021Allowed