High Courts15 Dec 2023Allowed
Imtiyaz @ Lala Firoz Malek Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0052
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 22(C), 29, 37
COURT ARCHIVE
Gujarat High Court judgments, 2023
1,225 judgments · page 3 of 62
High Courts15 Dec 2023Allowed
Zala Narpatsinh @ Rencho Ganpatsinh Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0041
Code Of Criminal Procedure, 1973 — Section 439Arms Act, 1959 — Section 25(1b)(a)Gujarat Police Act, 1951 — Section 135
High Courts15 Dec 2023Allowed
Sagar @ Techiyo Dashrathji Thakore Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0040
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 379(a)(1), 413
High Courts14 Dec 2023Allowed
Jatinkumar Bhikhabhai Sankadchand Patel Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0051
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120(B)Arms Act, 1959 — Section 25(1B)
High Courts14 Dec 2023Allowed
Bipinbhai Ishvarbhai Mistri Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0050
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120(B)Arms Act, 1959 — Section 25(1B)
High Courts14 Dec 2023Allowed
Bharatkumar Kalidas Vankar Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0049
Code Of Criminal Procedure, 1973 — Section 439Prevention Of Corruption Act, 1988 — Section 7(a), 12, 13(2)
High Courts14 Dec 2023Allowed
Chaudhri Dhiraj Motiram Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0048
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120(B)Arms Act, 1959 — Section 25(1B)
High Courts14 Dec 2023Allowed
Gaurav @ Gaurang S/O Mohendrasing Kotval Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0047
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120(B)Arms Act, 1959 — Section 25(1B)
High Courts13 Dec 2023Allowed
Jaydip @ Ajay Rameshbhai Sarvaiya Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0046
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354(A), 376(2)(n), 376(3), 506, 506(2)Protection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 45(L), 6, 8, 12
High Courts13 Dec 2023Allowed
Riyaz Rahimbhai Sama Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0045
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120(B), 409, 465, 467, 468, 471
High Courts13 Dec 2023Allowed
Hajisha Bhachalsha Sheikh Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0044
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(B), 22(B), 29
High Courts13 Dec 2023Allowed
Ravibhai Vinubhai Chavda Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0043
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 363, 366, 376(2J,N)Protection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 6
High Courts13 Dec 2023Allowed
Babubhai Mohanbhai Rathva Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0042
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(B), 20(B), 29
High Courts12 Dec 2023Allowed
Sagar Madhav Pradhan Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0039
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 11(C), 20(B), 29
High Courts12 Dec 2023Allowed
Anil @ Aniyo Champakbhai Naranbhai Koli Patel Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0038
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 98(2), 116BIndian Penal Code, 1860 — Section 465, 468, 471
High Courts12 Dec 2023Allowed
Rameshbhai Gandabhai Dhudabhai Thakor Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0037
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 294(kh), 324, 326, 506(2)Gujarat Police Act, 1951 — Section 135
High Courts12 Dec 2023Allowed
Irfan Habibbhai Shaikh Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0036
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a)(e), 81, 98(2), 1160B
High Courts12 Dec 2023Allowed
Prajapati Ajay S/O Somabhai Mangaldas Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0035
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(N)Protection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 4, 5(L), 6, 8, 12
High Courts11 Dec 2023Allowed
Tofan Pitvas Swain Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0033
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 20(C), 29
High Courts11 Dec 2023Allowed
Dornah Anyango Ojijo Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0032
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 201, 406, 420Information Technology Act, 2000 — Section 66(C), 66(D)