Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 143, 147, 148, 149, 186, 189, 294(b), 332, 353, 386, 505 506(2)

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High Courts04 Dec 2023Allowed

Devendrakumar @ Devu Karmanbhai Rabari Vs State Of Gujarat

Gujarat High Court · (2023) 12 GUJ CK 0018

Code Of Criminal Procedure, 1973 — Section 439Gujarat Control Of Terrorism And Organised Crime Act, 2015 — Section 3(1)(ii), 3(2), 3(3), 3(4)Indian Penal Code, 1860 — Section 114, 294(b), 323, 324, 427, 506(2)

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High Courts01 Dec 2023Allowed

Mansi Jitendra Panchal Vs State Of Gujarat

Gujarat High Court · (2023) 12 GUJ CK 0005

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 420, 465, 468, 471

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High Courts01 Dec 2023Allowed

Mohammed Hanif Abdul Rehman Ahmed Kureshi (Mohammed Hanif Abdul Rehman Kureshi) Vs State Of Gujarat

Gujarat High Court · (2023) 12 GUJ CK 0004

Code Of Criminal Procedure, 1973 — Section 439Prevention Of Cruelty To Animals Act, 1960 — Section 5, 6(B), 8(2), 8(4), 10Indian Penal Code, 1860 — Section 429

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High Courts01 Dec 2023Allowed

Dilipbhai Chimanlal Shah Vs State Of Gujarat

Gujarat High Court · (2023) 12 GUJ CK 0003

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 409, 411

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High Courts01 Dec 2023Allowed

Akshay @ Giri Suryakant Dudrejiya Vs State Of Gujarat

Gujarat High Court · (2023) 12 GUJ CK 0002

Code Of Criminal Procedure, 1973 — Section 439Gujarat Control Of Terrorism And Organised Crime Act, 2015 — Section 2(1)(c), 2(1)(d), 2(e), 2(f), 3(1), 3(2), 3(4), 3(5), 4

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High Courts01 Dec 2023Allowed

Piyushbhai Girdharbhai Kotadiya Vs State Of Gujarat

Gujarat High Court · (2023) 12 GUJ CK 0001

Code Of Criminal Procedure, 1973 — Section 439Gujarat Control Of Terrorism And Organised Crime Act, 2015 — Section 2(c), 2(f), 3(1), 3(2), 3(4), 3(5), 4Indian Penal Code, 1860 — Section 114, 188, 201, 218, 269, 447, 466

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High Courts30 Nov 2023Allowed

Vijay Vasudev Balai Vs State Of Gujarat

Gujarat High Court · (2023) 11 GUJ CK 0065

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(n)(j)Protection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 4, 5(L), 6

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High Courts30 Nov 2023Allowed

Maheshkumar Maganbhai Bhatabhai Salat (Chamtha) Vs State Of Gujarat

Gujarat High Court · (2023) 11 GUJ CK 0064

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 379, 411

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High Courts30 Nov 2023Allowed

Bilal (Mahammadbilal Kadarhussai Sandhi) Vs State Of Gujarat

Gujarat High Court · (2023) 11 GUJ CK 0063

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 376(1)Protection Of Children From Sexual Offences Act, 2012 — Section 3(a), 4, 17

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High Courts30 Nov 2023Allowed

Bhim Dipak Ahuji Vs State Of Gujarat

Gujarat High Court · (2023) 11 GUJ CK 0062

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 22(c), 29

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High Courts30 Nov 2023Allowed

Hansarajbhai @ Chhotu Bhanubhai Ghanodiya Vs State Of Gujarat

Gujarat High Court · (2023) 11 GUJ CK 0061

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(j)(n)(3)Protection Of Children From Sexual Offences Act, 2012 — Section 5(J)(2)(L), 6, 12

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High Courts29 Nov 2023Allowed