Code Of Criminal Procedure, 1973 — Section 439Gujarat Control Of Terrorism And Organized Crime Act, 2015 — Section 3(1)(i), 3(1)(ii), 3(2), 3(3), 3(4), 3(5)

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High Courts09 Nov 2023Allowed

Vipul Sureshbhai Vaghari Vs State Of Gujarat

Gujarat High Court · (2023) 11 GUJ CK 0016

Indian Penal Code, 1860 — Section 114, 366, 376, 506(2)

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High Courts08 Nov 2023Allowed

Rameshbhai Babubhai Malaji Prajapati Vs State Of Gujarat

Gujarat High Court · (2023) 11 GUJ CK 0027

Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(E), 81, 83, 98(2)

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High Courts08 Nov 2023Allowed

Kalpesh @ Lalo Hardasbhai Lagariya Vs State Of Gujarat

Gujarat High Court · (2023) 11 GUJ CK 0026

Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a), 65(E), 81, 83, 98(2), 116

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High Courts08 Nov 2023Allowed

Lakhmanbhai Bhikhubhai Karavadra Vs State Of Gujarat

Gujarat High Court · (2023) 11 GUJ CK 0025

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 409, 465, 467, 471, 477(a)Essential Commodities Act, 1955 — Section 3, 7

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High Courts08 Nov 2023Allowed

Pappu Saktabhai Bharvad Vs State Of Gujarat

Gujarat High Court · (2023) 11 GUJ CK 0024

Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 98(2), 116B

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High Courts08 Nov 2023Allowed

Motibhai Keshabhai Thakor Vs State Of Gujarat

Gujarat High Court · (2023) 11 GUJ CK 0023

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High Courts08 Nov 2023Allowed

Thakor Pravinji @ Jenaji Divanji Bhalaji Vs State Of Gujarat

Gujarat High Court · (2023) 11 GUJ CK 0022

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High Courts07 Nov 2023Allowed

Hirenkumar Labhshankarbhai Mehta Vs State Of Gujarat

Gujarat High Court · (2023) 11 GUJ CK 0032

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 143, 147, 148, 149, 364A, 387, 506(2)Arms Act, 1959 — Section 25(1b)(a)

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High Courts07 Nov 2023Allowed

Shree Vrajnathji Shree Vrajray Maharajshree Vs Pratapbhai Babulal Vyas

Gujarat High Court · (2023) 11 GUJ CK 0031

Code Of Civil Procedure, 1908 — Section 151, Order 1 Rule 10, Order 1 Rule 10(2)Gujarat Rent, Hotel And Lodging House Rates Control, Act, 1947 — Section 5(11)(c)

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High Courts07 Nov 2023Dismissed/Disposed Of

Somabhai Ranchodbhai Rabari Vs Sureshbhai Krushnakant Thakkar

Gujarat High Court · (2023) 11 GUJ CK 0030

Code Of Civil Procedure, 1908 — Section 100

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High Courts07 Nov 2023Disposed Of

Kantilal Motilal Shah Vs Shantilal Motilal Shah

Gujarat High Court · (2023) 11 GUJ CK 0029

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High Courts07 Nov 2023Allowed

Ramesh Kesharbhai Shiyariya Vs State Of Gujarat

Gujarat High Court · (2023) 11 GUJ CK 0028

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354, 354(B), 366, 506(2)Information Technology Act, 2000 — Section 67(A)

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High Courts06 Nov 2023Allowed

Bheraram S/O Bhakhraram Hiraji Bishnoi Vs State Of Gujarat

Gujarat High Court · (2023) 11 GUJ CK 0038

Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 83, 98(2), 116BIndian Penal Code, 1860 — Section 465, 467, 468, 471

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High Courts06 Nov 2023Allowed

Bharatbhai Shanabhai Pagi Vs State Of Gujarat

Gujarat High Court · (2023) 11 GUJ CK 0037

Indian Penal Code, 1860 — Section 114, 465, 468, 471

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High Courts06 Nov 2023Disposed Of

Dilipbhai Bhudarbhai Patel & 3 Other(S) Vs LH Of Manaji Dalaji Thakor & 11 Other(S)

Gujarat High Court · (2023) 11 GUJ CK 0036

Code Of Civil Procedure, 1908 — Section Order 1 Rule (10)

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