High Courts27 Oct 2023Disposed Of
Raj Maheshbhai Patel Vs State Of Gujarat
Gujarat High Court · (2023) 10 GUJ CK 0077
Code Of Criminal Procedure, 1973 — Section 41A, 438Indian Penal Code, 1860 — Section 362, 365
COURT ARCHIVE
Gujarat High Court judgments, 2023
1,225 judgments · page 9 of 62
High Courts27 Oct 2023Disposed Of
Hemal Bharatbhai Patel Vs State Of Gujarat
Gujarat High Court · (2023) 10 GUJ CK 0076
Code Of Criminal Procedure, 1973 — Section 41A, 438Indian Penal Code, 1860 — Section 114, 419, 420, 507Information Technology Act, 2000 — Section 66(D)
High Courts27 Oct 2023Disposed Of
Manojkumar Virsingbhai Vaghela Vs State Of Gujarat
Gujarat High Court · (2023) 10 GUJ CK 0075
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(e) 81, 98(2), 116(b)
High Courts27 Oct 2023Allowed
Archana Sunilkumar Tripathi Vs State Of Gujarat
Gujarat High Court · (2023) 10 GUJ CK 0074
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts27 Oct 2023Disposed Of
Satyam Khara Vs State Of Gujarat
Gujarat High Court · (2023) 10 GUJ CK 0073
High Courts26 Oct 2023Disposed Of
Ambubhai Bhanabhai Dhodi Vs State Of Gujarat
Gujarat High Court · (2023) 10 GUJ CK 0104
High Courts26 Oct 2023Disposed Of
Chimanbhai Chhaganbhai Patel Vs State Of Gujarat
Gujarat High Court · (2023) 10 GUJ CK 0103
High Courts26 Oct 2023Partly Allowed
Prabhaben Dhanjibhai Chudasama Vs Dulamsinh Ramsundarsinh Rajput
Gujarat High Court · (2023) 10 GUJ CK 0102
High Courts26 Oct 2023Disposed Of
Sadrudin Nuralibhai Kotadiya Vs Ashish @ Bhadabhai Nathabhai Khaniya
Gujarat High Court · (2023) 10 GUJ CK 0101
High Courts26 Oct 2023Dismissed
Chetnaben Jitendrabhai D/O Mathurabhai Akhbari (Will Holder Of Deceased Babubhai Kababhai Radadiya) Vs State Of Gujarat
Gujarat High Court · (2023) 10 GUJ CK 0100
High Courts26 Oct 2023
Umeshkumar Shantilal Shah Vs LH Of Decd. Shivrambhai Dhanirambhai Bhatt
Gujarat High Court · (2023) 10 GUJ CK 0099
Code Of Civil Procedure, 1908 — Section 96, Order 41 Rule 31Bombay Rents Hotel And Lodging House Rates Conrol Act, 1947 — Section 28
High Courts26 Oct 2023Disposed Of
Manilal Kanjibhai Parmar Vs State Of Gujarat
Gujarat High Court · (2023) 10 GUJ CK 0079
High Courts26 Oct 2023Disposed Of/Allowed Of
Girishkumar Sardarsinh Raj Vs State Of Gujarat
Gujarat High Court · (2023) 10 GUJ CK 0078
High Courts25 Oct 2023Allowed
Satishbhai Bhikhabhai Patel Vs Vishnubhai Mafatlal Patel
Gujarat High Court · (2023) 10 GUJ CK 0094
Limitation Act, 1963 — Section 5
High Courts25 Oct 2023Allowed
Oriental Insurance Co Ltd Vs Shamirbhai Siddikbhai Sindhi
Gujarat High Court · (2023) 10 GUJ CK 0093
Limitation Act, 1963 — Section 5
High Courts25 Oct 2023Allowed
Kantilal Valjibhai Parmar Vs Swlakhandass Ahhut Ram
Gujarat High Court · (2023) 10 GUJ CK 0092
Limitation Act, 1963 — Section 5
High Courts25 Oct 2023Allowed
Naynaben Prashantbhai Parmar Vs Isarajali Rahishali Makrani
Gujarat High Court · (2023) 10 GUJ CK 0091
Limitation Act, 1963 — Section 5
High Courts25 Oct 2023
Parulben Nareshbhai Rana W/O Nareshbhai Vs Pravinbhai Babarbhai Vasava
Gujarat High Court · (2023) 10 GUJ CK 0089
Limitation Act, 1963 — Section 5
High Courts25 Oct 2023Disposed Of
Dilipsinh Javansinh Rathod Vs Director General And Inspector General, Gujarat State
Gujarat High Court · (2023) 10 GUJ CK 0072
High Courts23 Oct 2023Allowed
Kantibhai Talshibhai Chavda Vs Pravinbhai Aapabhai Parmar
Gujarat High Court · (2023) 10 GUJ CK 0098
Limitation Act, 1963 — Section 5