High Courts06 Nov 2023Allowed
Legal Heir Of Deceased Makwana Punjaji Maluji Vs Taili Tulsiram Ruplal
Gujarat High Court · (2023) 11 GUJ CK 0035
COURT ARCHIVE
Gujarat High Court judgments, 2023
1,225 judgments · page 8 of 62
High Courts06 Nov 2023Allowed
Baldevbhai Varvabhai Rabari Vs State Of Gujarat
Gujarat High Court · (2023) 11 GUJ CK 0033
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120(B), 406, 420, 465, 467, 468, 471, 474
High Courts03 Nov 2023
Salimbhai Gulabbhai Katar Vs State Of Gujarat
Gujarat High Court · (2023) 11 GUJ CK 0005
High Courts03 Nov 2023Dismissed
Ajayraj @ Vijendrasinh Kirodilal Meena Vs State Of Gujarat
Gujarat High Court · (2023) 11 GUJ CK 0004
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 419, 420, 465, 467, 468, 471
High Courts03 Nov 2023Disposed Of
Harshkumar Narendra Patel Vs State Of Gujarat
Gujarat High Court · (2023) 11 GUJ CK 0003
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(A)(E), 116(B), 81, 83, 98(2)
High Courts03 Nov 2023Disposed Of
Damodar Ramlu Dasari Vs State Of Gujarat
Gujarat High Court · (2023) 11 GUJ CK 0002
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 409, 420, 465, 467, 468, 471Gujarat Land Revenue Code, 1879 — Section 73AA
High Courts03 Nov 2023Disposed Of
Amratbhai Pochabhai Rabari Vs State Of Gujarat
Gujarat High Court · (2023) 11 GUJ CK 0001
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 409, 420, 465, 467, 468, 471Gujarat Land Revenue Code, 1879 — Section 73AA
High Courts02 Nov 2023Disposed Of
Dineshbhai Mafabhai Desai Vs Vinubhai Keshavlal Patel
Gujarat High Court · (2023) 11 GUJ CK 0011
High Courts02 Nov 2023Allowed
Aalap Upendrabhai Patel Vs State Of Gujarat
Gujarat High Court · (2023) 11 GUJ CK 0010
High Courts02 Nov 2023Allowed
Amiben Shelat Wd/O Late Hariyantbhai Champaklal Shelat Vs Heirs Of Late Kanabhai Sukhabhai Bharvad
Gujarat High Court · (2023) 11 GUJ CK 0009
Code Of Civil Procedure, 1908 — Order 2 Rule (2), Order 23 Rule (1)(3), Order 23 Rule (1)(4)Bombay Tenancy And Agricultural Land Rules, 1956 — Rule 25C(3)Income Tax Act, 1961 — Section 44AB
High Courts02 Nov 2023Disposed Of
Ramsi Parbatbhai Kandoriya Vs State Of Gujarat
Gujarat High Court · (2023) 11 GUJ CK 0008
Constitution Of India, 1950 — Article 226Central Goods And Services Tax Act, 2017 — Section 69, 69(1)Code Of Criminal Procedure, 1973 — Section 438
High Courts02 Nov 2023Disposed Of
Barot Rajeshkumar @ Raju Jagannathbhai Vs State Of Gujarat
Gujarat High Court · (2023) 11 GUJ CK 0007
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(2)(v), 14ACode Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 306, 406, 420, 506(2)
High Courts02 Nov 2023
Mayursinh Bharatsinh Jadja Vs State Of Gujarat
Gujarat High Court · (2023) 11 GUJ CK 0006
High Courts27 Oct 2023Disposed Of
Kiritkumar Naranbhai Mevada Vs State Of Gujarat
Gujarat High Court · (2023) 10 GUJ CK 0087
High Courts27 Oct 2023Disposed Of
Chauhan Rupsinh Motisinh Vs State Of Gujarat
Gujarat High Court · (2023) 10 GUJ CK 0086
High Courts27 Oct 2023Disposed Of
Prajapati Sachinkumar Chhaganbhai Vs State Of Gujarat
Gujarat High Court · (2023) 10 GUJ CK 0085
High Courts27 Oct 2023Disposed Of
Hope And Care Education Charitable Trust Vs State Of Gujarat
Gujarat High Court · (2023) 10 GUJ CK 0084
High Courts27 Oct 2023Disposed Of/Allowed Of
Yuvrajsinh Jayvirsinh Jhala Vs State Of Gujarat
Gujarat High Court · (2023) 10 GUJ CK 0083
High Courts27 Oct 2023Disposed Of
S. Raghunathan S/O P Sundararajan Vs State Of Gujarat
Gujarat High Court · (2023) 10 GUJ CK 0082
High Courts27 Oct 2023Allowed
Arkhiben Wd/O Lalusinh Alias Lalaji Babsinh Chauhan Vs Lohiya Farukbhai Kalubhai
Gujarat High Court · (2023) 10 GUJ CK 0080
Limitation Act, 1963 — Section 5