COURT ARCHIVE

Gujarat High Court judgments, 2023

1,225 judgments · page 62 of 62

High Courts02 Jan 2023Allowed

Aminali Ayubali Saiyad Vs State Of Gujarat

Gujarat High Court · (2023) 01 GUJ CK 0005

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)

High Courts02 Jan 2023Allowed

Gujarat High Court · (2023) 01 GUJ CK 0004

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)

High Courts02 Jan 2023Allowed

Gujarat High Court · (2023) 01 GUJ CK 0003

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)

High Courts02 Jan 2023Allowed

Gujarat High Court · (2023) 01 GUJ CK 0002

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)

High Courts02 Jan 2023Allowed

Gujarat High Court · (2023) 01 GUJ CK 0001

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)