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Gujarat High Court judgments, 2023

1,225 judgments · page 6 of 62

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High Courts29 Nov 2023Dismissed

Umarshi Kayabhai Chande Vs Vanitaben Umarshi Chande

Gujarat High Court · (2023) 11 GUJ CK 0051

Code Of Civil Procedure, 1908 — Section 2(2), 100Hindu Marriage Act, 1955 — Section 9, 10, 11, 12, 13, 23(A), 24, 25, 26, 28Hindu Adoptions And Maintenance Act, 1956 — Section 18
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High Courts28 Nov 2023Allowed

Kiritbhai Dahyabhai Kharadi Vs State Of Gujarat

Gujarat High Court · (2023) 11 GUJ CK 0060

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High Courts28 Nov 2023Allowed

Shanabhai @ Kaliyo Rayjibhai Parmar Vs State Of Gujarat & 2 Other(S)

Gujarat High Court · (2023) 11 GUJ CK 0059

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High Courts28 Nov 2023Allowed

Mepabhai Maiyyabhai Bharwad Vs State Of Gujarat

Gujarat High Court · (2023) 11 GUJ CK 0058

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High Courts28 Nov 2023Allowed

Vishalbhai Valjibhai Gatorbhai Vaghela Vs State Of Gujarat & 2 Other(S)

Gujarat High Court · (2023) 11 GUJ CK 0057

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High Courts28 Nov 2023Allowed

Rajeshbhai Kantibhai Vasava Vs State Of Gujarat & 2 Other(S)

Gujarat High Court · (2023) 11 GUJ CK 0056

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High Courts24 Nov 2023Partly Allowed

Shyamdipsinh Jitendrasinh @ Munnabhai Parmar Vs State Of Gujarat

Gujarat High Court · (2023) 11 GUJ CK 0050

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High Courts24 Nov 2023Partly Allowed

Yogendrasinh Jilansinh Chauhan Through Dakshakumari Yogendrasinh Chauhan Vs State Of Gujarat

Gujarat High Court · (2023) 11 GUJ CK 0041

Indian Penal Code, 1860 — Section 193, 196, 201, 202, 203, 302
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High Courts24 Nov 2023

Sandip Narsinh Rajput Thro Rajput (Thakur) Narsinh Lalsinh Vs State Of Gujarat

Gujarat High Court · (2023) 11 GUJ CK 0040

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High Courts23 Nov 2023

Prakash Dwarkadash Kapadia Vs State Of Gujarat

Gujarat High Court · (2023) 11 GUJ CK 0043

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 420
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High Courts23 Nov 2023Allowed

Rakesh Sharadchandra Shah Vs State Of Gujarat

Gujarat High Court · (2023) 11 GUJ CK 0042

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 406, 408
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High Courts22 Nov 2023Partly Allowed

Noaman Abdul Sattar Tap Vs State Of Gujarat

Gujarat High Court · (2023) 11 GUJ CK 0044

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High Courts21 Nov 2023Allowed

Shabirbhai Ramzanbhai Ajmeri Through Ajmeri Firozabanu Sabirbhai Vs State Of Gujarat

Gujarat High Court · (2023) 11 GUJ CK 0045

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High Courts20 Nov 2023

Sunil @ Lalo Kishorbhai Chandubhai Patni Thro Kailashben Kishorbhai Patni Vs State Of Gujarat

Gujarat High Court · (2023) 11 GUJ CK 0046

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High Courts13 Nov 2023Allowed

Bhautik Vasudevbhai Pandya Thro Pravinaben Vasudevbhai Pandya Vs State Of Gujarat

Gujarat High Court · (2023) 11 GUJ CK 0047

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High Courts10 Nov 2023Allowed

Nizammiya Akbarmiya Saiyed Vs State Of Gujarat

Gujarat High Court · (2023) 11 GUJ CK 0039

Code Of Criminal Procedure, 1973 — Section 439Gujarat Control Of Terrorism And Organized Crime Act, 2015 — Section 2(c), 3(1)(i), 3(1)(ii), 3(2), 3(3), 3(4)
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High Courts10 Nov 2023Allowed

Yatin Ramesh Jain Vs State Of Gujarat

Gujarat High Court · (2023) 11 GUJ CK 0015

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120(B), 409, 420
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High Courts10 Nov 2023Allowed

Ramnivas Arjunlal Gurjar (Doai) Vs State Of Gujarat

Gujarat High Court · (2023) 11 GUJ CK 0014

Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(A), 81, 83, 98(2)
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High Courts10 Nov 2023Allowed

Mangilal Rugnathram Bisnoi (Dhaka) Vs State Of Gujarat

Gujarat High Court · (2023) 11 GUJ CK 0013

Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 83, 98(2)
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High Courts10 Nov 2023Allowed

Ramlal Nanji Kasraji Patel Vs State Of Gujarat

Gujarat High Court · (2023) 11 GUJ CK 0012

Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(e), 81, 98(2), 116BIndian Penal Code, 1860 — Section 120B, 465, 467, 471
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