High Courts21 Dec 2023Allowed
Dineshbhai Bhikhabhai Patel Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0058
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 409, 420
COURT ARCHIVE
Gujarat High Court judgments, 2023
1,225 judgments · page 2 of 62
High Courts21 Dec 2023Allowed
Rajendra @ Raju Bhikari Bahera Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0057
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 20(C), 29
High Courts21 Dec 2023Allowed
Jay @ Jacky Rajubhai Jagdev Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0056
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302Gujarat Police Act, 1951 — Section 135
High Courts20 Dec 2023Allowed
Habib Ismail Shekh Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0074
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302, 307, 324, 504Gujarat Police Act, 1951 — Section 135
High Courts20 Dec 2023Allowed
Aarif Razakbhai Shaikh Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0073
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 302, 307, 323Gujarat Police Act, 1951 — Section 135(1)
High Courts20 Dec 2023Allowed
Gautam @ Gopi Mansukhbhai Solanki Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0072
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120(B), 302, 307Gujarat Police Act, 1951 — Section 135(1)
High Courts20 Dec 2023Allowed
Sohan Titiya @ Jogada Bhuriya Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0071
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302
High Courts20 Dec 2023Allowed
Uday @ U. K. Raja Vasharambhai Bagada Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0055
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 114, 302, 307Gujarat Police Act, 1951 — Section 135(1)
High Courts19 Dec 2023Allowed
Malek Iliyasbhai Ikbalbhai Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0070
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b), 29
High Courts19 Dec 2023Allowed
Shankarbhai Shivabhai Devipujak Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0069
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(iii)(b), 8(B), 20(a)(1), 20(b)(2)B, 22(B)
High Courts19 Dec 2023Allowed
Prakashchandra Bhikharam Jani (Bisnoi) Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0068
Indian Penal Code, 1860 — Section 467, 468, 471Code Of Criminal Procedure, 1973 — Section 467, 468, 471Gujarat Prohibition Act, 1949 — Section 65(A)(E), 81, 83, 89, 98(2), 116(B)
High Courts19 Dec 2023Allowed
Ajaybhai @ Badshah Anubhai Mer Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0067
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 324, 326, 337, 504, 506(2)Gujarat Police Act, 1951 — Section 135
High Courts19 Dec 2023Allowed
Ayush Ashokkumar Gupta Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0066
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 489(b), 489(c) Indian Penal Code, 1860 — Section 114
High Courts18 Dec 2023Allowed
Nitinbhai Ravjibhai @ Ravibhai Mucchadiya Vs Shirish Jamnadas Fudhanwala
Gujarat High Court · (2023) 12 GUJ CK 0065
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 143, 147, 148, 149, 302, 323Gujarat Police Act, 1951 — Section 135(1)
High Courts18 Dec 2023Partly Allowed
Balakdas Vaishnav Vs Shirish Jamnadas Fudhanwala
Gujarat High Court · (2023) 12 GUJ CK 0064
Bombay Public Trusts Act, 1950 — Section 47, 50A
High Courts18 Dec 2023Allowed
Mansukhbhai @ Nako Kanjibhai Fatepara Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0063
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 144, 302, 323, 325, 504 Gujarat Police Act, 1951 — Section 135
High Courts18 Dec 2023Allowed
Sitaram S/O Motilal Dhakad Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0062
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 15(C), 29, 37, 67
High Courts18 Dec 2023Dismissed
Nileshbhai Khusalbhai Chauhan Vs REGISTRAR GENERAL & 1 Other(S)
Gujarat High Court · (2023) 12 GUJ CK 0061
Constitution Of India, 1950 — Article 226
High Courts15 Dec 2023Allowed
Parbatbhai Naranbhai Gojiya Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0054
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 306, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts15 Dec 2023Allowed
Mohmed Hanif @ Babu Abdul Hamid @ Zakir Abdul Rauf Shaikh Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0053
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 379Prevention Of Cruelty To Animals Act, 1960 — Section 11(1), 11D, 11E, 11F, 11H