High Courts24 Dec 1998
Bhartiben S. Jhaveri Vs Controller of Estate Duty
Gujarat High Court · (1999) 154 CTR 473 : (1999) 238 ITR 995 : (1999) 106 TAXMAN 425
Excise Duty Act, 1953 — Section 5
COURT ARCHIVE
Gujarat High Court judgments, 1998
660 judgments · page 2 of 33
High Courts24 Dec 1998Allowed
Vivekbhai Chhotubhai Contractor Vs State of Gujarat
Gujarat High Court · (1999) 2 GLR 170
Essential Commodities Act, 1955 — Section 7
High Courts24 Dec 1998Dismissed
Dilip Ratilal Ode Vs Commissioner of Police
Gujarat High Court · (1999) 2 GLR 655
Bombay Police Act, 1951 — Section 142, 56Constitution of India, 1950 — Article 22(5), 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 2, 3(2), 3(4)
High Courts24 Dec 1998Dismissed
National Insurance Co. Ltd. Vs Ahmedabad Electricity Company
Gujarat High Court · (1998) 12 GUJ CK 0008
Constitution of India, 1950 — Article 19, 226
High Courts23 Dec 1998
Officer on Spl. Duty (Land Acquisition) Vs Bai Khadija through heirs
Gujarat High Court · (1998) 12 GUJ CK 0077
Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 18, 23(1A), 23(2), 25, 28
High Courts23 Dec 1998
Anilkumar Bhagwandas Vs P.K. Tiwari
Gujarat High Court · (1999) 154 CTR 216 : (1999) 238 ITR 788
Income Tax Act, 1961 — Section 132, 132(5), 132B, 132B(3), 132B(4)
High Courts23 Dec 1998
Commissioner of Income Tax Vs Gujarat State Fertilizers Co. Ltd.
Gujarat High Court · (1999) 157 CTR 121 : (1999) 240 ITR 536 : (1999) 105 TAXMAN 32
Income Tax Act, 1961 — Section 32(1), 33, 43(3)
High Courts23 Dec 1998Dismissed
Ushaben Vs Praful Textiles
Gujarat High Court · (1998) 12 GUJ CK 0048
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(1), 13(1), 29(2)Transfer of Property Act, 1882 — Section 108, 108(O)
High Courts23 Dec 1998Allowed
Mustufamiya Pirsahedmiya Saiyed Vs State of Gujarat
Gujarat High Court · (2000) GLR 227
Bombay Police Act, 1951 — Section 56, 59Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 395
High Courts23 Dec 1998Allowed
Nasirkhan Rasidkhan Pathan Vs Commissioner of Police
Gujarat High Court · (1998) 12 GUJ CK 0041
Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2)
High Courts22 Dec 1998Dismissed
Safi Mohammed Vs P.G. Ramrakhiani, Addl. Chief Sec. to Govt. of Gujarat, Home
Gujarat High Court · (1998) 12 GUJ CK 0101
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Customs Act, 1962 — Section 108
High Courts22 Dec 1998Dismissed
State of Gujarat Vs Govindbhai Jakhubhai and Another
Gujarat High Court · (2000) ACJ 1305 : AIR 1999 Guj 316 : (2000) 2 GLR 1085
Constitution of India, 1950 — Article 21, 226, 300
High Courts22 Dec 1998
State Of Gujarat Vs Govindbhai Jakhubhai and Another
Gujarat High Court · (2001) 2 ACC 426 : (2000) 1 CivCC 4
Civil Procedure Code, 1908 (CPC) — Section 80, 9Constitution of India, 1950 — Article 21, 22, 226, 300, 300(1)Penal Code, 1860 (IPC) — Section 307, 326
High Courts22 Dec 1998
Commissioner of Income Tax Vs Super Scientific Clock Co.
Gujarat High Court · (1999) 154 CTR 424 : (1999) 238 ITR 731 : (1999) 104 TAXMAN 126
Income Tax Act, 1961 — Section 145, 256(1), 37(1)
High Courts22 Dec 1998
Commissioner of Income Tax Vs Kirit Wood Works
Gujarat High Court · (1999) 157 CTR 228 : (2000) 241 ITR 231 : (1999) 105 TAXMAN 38
Income Tax Act, 1961 — Section 139(2), 143, 144, 170, 184
High Courts22 Dec 1998Dismissed
Union Bank of India Vs Tata SSL Ltd.
Gujarat High Court · (1998) 12 GUJ CK 0051
Civil Procedure Code, 1908 (CPC) — Section 115(1)(a), 115(1)(b), 115(1)(c)
High Courts22 Dec 1998Dismissed
Divisional Controller Vs Gordhanbhai Shivabhai Patel
Gujarat High Court · (2001) GLR 378
High Courts22 Dec 1998
Sunil Mills Limited Vs Official Liquidator of Shri Ambica Mills Ltd.
Gujarat High Court · (1998) 12 GUJ CK 0010
Companies Act, 1956 — Section 173, 173(1), 173(2), 252(1), 293(1)Sick Industrial Companies (Special Provisions) Act, 1985 — Section 20
High Courts21 Dec 1998
Gujarat State Road Transport Corporation Vs Shamji Akhedbhai Kasundra
Gujarat High Court · (1999) 2 GLR 1376
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 11A
High Courts21 Dec 1998
Natraj Rubbers and Another Vs Sales Tax Officer, Division-3, Bhavnagar
Gujarat High Court · (1998) 12 GUJ CK 0069
Gujarat Sales Tax Act, 1969 — Section 19, 41, 42, 44, 46