High Courts09 Dec 1998Dismissed

A.N. Memon Vs Registrar

Gujarat High Court · (1999) 2 GLR 566

Constitution of India, 1950 — Article 14, 16, 226Gujarat Recruitment and Conditions of Service of Staff Rules, 1964 — Rule 38, 38(1), 42(6A), 62(6A)
High Courts09 Dec 1998

State of Gujarat Vs Vishramdas Virumal

Gujarat High Court · (2000) 4 GLR 2884

Bombay Prohibition Act, 1949 — Section 24(a)Criminal Procedure Code, 1973 (CrPC) — Section 257, 293Penal Code, 1860 (IPC) — Section 272, 273, 274, 275, 276