High Courts12 Aug 1981
K.S. Digvijaysinhji Vs Commissioner of Wealth-tax, Rajkot
Gujarat High Court · (1983) 141 ITR 313
Wealth Tax Act, 1957 — Section 25(2), 27(1), 5, 5(1), 5(1A)
COURT ARCHIVE
Gujarat High Court judgments, 1981
260 judgments · page 5 of 13
High Courts11 Aug 1981
Smt. Ramalaxmi Jivraj Vs Commissioner of Wealth Tax
Gujarat High Court · (1982) 9 TAXMAN 205
Wealth Tax Act, 1957 — Section 14, 14(1), 14(2), 16(5), 18(1)(a)
High Courts07 Aug 1981
Nirma Chemical Works and Others Vs Union of India and Others
Gujarat High Court · (1981) 8 ELT 617
Central Excise Rules, 1944 — Rule 13, 8, 8(1)Central Excises and Salt Act, 1944 — Section 12, 2, 3Customs Act, 1962 — Section 110
High Courts07 Aug 1981
S.K. Patel Family Trust (Proprietor of Nirma Chemical Works) and Others Vs Union of India (UOI)
Gujarat High Court · (1982) 1 GLR 670
Central Excises and Salt Act, 1944 — Section 12, 2(f), 2(f), 3Central Sales Tax Act, 1956 — Section 8(3)(b)Customs Act, 1962 — Section 110
High Courts06 Aug 1981
Kartikey V. Sarabhai Vs Commissioner of Income Tax, Gujarat Bhartidevi Sarabhai Vs Commissioner of Income Tax, Gujarat
Gujarat High Court · (1982) 28 CTR 132 : (1982) 138 ITR 425
Income Tax Act, 1961 — Section 2(47), 261, 4, 45
High Courts06 Aug 1981
Jamnadas Bhaichand Shah and Others Vs Bhavnaben Nanubhai and Another
Gujarat High Court · (1982) CriLJ 165 : (1982) 1 GLR 285
Contempt of Courts Act, 1971 — Section 2Penal Code, 1860 (IPC) — Section 182, 193, 199, 417
High Courts06 Aug 1981
Commissioner of Welath-tax, Gujarat-IV Vs H.H. Maharaja F.P. Gaekwad H.H. Maharaja F.P. Gaekwad Vs Commissioner of Welath-tax, Gujarat-IV
Gujarat High Court · (1982) 28 CTR 158 : (1983) 144 ITR 304
Transfer of Property Act, 1882 — Section 53A
High Courts05 Aug 1981
APOORVA SHANTILAL (HUF) (WTR NO. 7 OF 1980) ARUN K. PARIKH (WTR NO. 19 OF 1980) ASHOK K. PARIKH (WTR NO. 20 OF 1980) AJIT K. PARIKH (WTR NO. 21 OF 1980) SMT. KAMAL K. PARIKH (WTR NO. 26 OF 1980) Vs COMMISSIONER OF WEALTH-TAX.
Gujarat High Court · (1982) 28 CTR 123 : (1982) 135 ITR 182
Wealth Tax Act, 1957 — Section 2(m)(ii), 2(m)(ii), 27(1)
High Courts05 Aug 1981
Hasumatiben Vs Ambalal Krishnalal Parikh
Gujarat High Court · AIR 1982 Guj 324 : (1982) 2 GLR 346
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 28(1), 29, 29(3)Civil Procedure Code, 1908 (CPC) — Section 2(2), 47
High Courts05 Aug 1981
Apoorva Shantilal (HUF) Vs Commissioner of Wealth Tax
Gujarat High Court · (1982) 9 TAXMAN 231
Wealth Tax Act, 1957 — Section 2, 2(e), 2(m), 2(m)(ii), 27(1)
High Courts03 Aug 1981
Digvijay Cement Co. Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (1981) 08 GUJ CK 0039
Income Tax Act, 1961 — Section 37, 43(1), 57, 80M
High Courts03 Aug 1981
Shree Digvijay Cement Co. Ltd. Vs Commissioner of Income Tax, Gujarat-V
Gujarat High Court · (1982) 26 CTR 184 : (1982) 138 ITR 45
Income Tax Act, 1961 — Section 10(2), 37, 43(1), 57, 57
High Courts03 Aug 1981
Pravinkumar Lalchand Shah Vs State of Gujarat and Another
Gujarat High Court · (1982) 1 GLR 116
Constitution of India, 1950 — Article 14, 21, 22, 39ACriminal Procedure Code, 1973 (CrPC) — Section 154, 158, 161, 164, 170Evidence Act, 1872 — Section 145, 3, 45, 46, 62
High Courts03 Aug 1981
Commissioner of Income Tax Vs Shree Digvijay Cement Co. Ltd.
Gujarat High Court · (1982) 8 TAXMAN 95
Income Tax Act, 1961 — Section 256(1), 37, 80J, 84
High Courts03 Aug 1981
Commissioner of Income Tax, Gujarat-I Vs Shree Digvijay Cement Co. Ltd.
Gujarat High Court · (1983) 144 ITR 532
Income Tax Act, 1922 — Section 15CIncome Tax Act, 1961 — Section 214, 80J, 84
High Courts30 Jul 1981
Narendrakumar Pranlal Gandhi and etc. Vs State of Gujarat and Another
Gujarat High Court · (1982) CriLJ 1682 : (1982) 1 GLR 194
Constitution of India, 1950 — Article 226Prevention of Black-marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 3, 5
High Courts30 Jul 1981
Arvind Mills Ltd., Ahmedabad Vs Union of India and Others
Gujarat High Court · (1983) 12 ELT 326 : (1982) GLH 63 : (1982) 1 GLR 505
Central Excises and Salt Act, 1944 — Section 3, 4
High Courts28 Jul 1981
Commissioner of Income Tax, Gujarat Vs K.K. Shah, Haribala K. Shah, Sudhaben D. Bhuptani and Ghanshyam R. Raval
Gujarat High Court · (1982) 1 GLR 258
Income Tax Act, 1961 — Section 10(1), 16, 2(13), 2(36), 2(4)
High Courts23 Jul 1981
United India General Insurance Co. Ltd. Vs Shantaben Jerambhai and Others
Gujarat High Court · AIR 1982 Guj 212 : (1983) 54 CompCas 418 : (1982) GLH 375 : (1982) 1 GLR 513
Motor Vehicles Act, 1939 — Section 95(1)
High Courts23 Jul 1981
State of Gujarat and Another Vs Naranbhai Sadabhai Parmar and Others
Gujarat High Court · (1982) CriLJ 1892 : (1982) 1 GLR 38
Contempt of Courts Act, 1971 — Section 15