High Courts03 Jul 1981
Sarvoday Kelavani Mandal Vs Gujarat Secondary Education Board and Others
Gujarat High Court · (1982) GLH 404 : (1982) 2 GLR 159
Gujarat Secondary Education Act, 1972 — Section 31, 31, 48, 48
COURT ARCHIVE
Gujarat High Court judgments, 1981
260 judgments · page 7 of 13
High Courts01 Jul 1981
Jayendrabhai C. Parikh and Others Vs Sardar Patel University, Anand and Another
Gujarat High Court · AIR 1981 Guj 248 : (1982) 1 GLR 544
Constitution of India, 1950 — Article 226Sardar Patel University Act, 1955 — Section 29
High Courts30 Jun 1981
Dhaneauriben and Others Vs M. Mulchandbhai Nagarji Sheth and Others
Gujarat High Court · (1982) ACJ 224 : AIR 1981 Guj 264 : (1981) GLR 1156
Motor Vehicles Act, 1939 — Section 110A
High Courts29 Jun 1981
Hiraben Bhaga and Others Vs Gujarat State Road Transport Corporation and Another
Gujarat High Court · (1982) ACJ 414 : AIR 1981 Guj 267 : (1982) 1 GLR 190
Motor Vehicles Act, 1939 — Section 110
High Courts25 Jun 1981
Jayantilal Amritlal Vs Commissioner of Wealth-tax
Gujarat High Court · (1982) 135 ITR 742
Defence of India (Amendment) (Gold Control) Rules, 1963 — Rule 126L(16)Wealth Tax Act, 1957 — Section 7(1)
High Courts25 Jun 1981
Jayantilal Amritlal Vs Commissioner of Wealth Tax
Gujarat High Court · (1982) 135 ITR 742
Wealth Tax Act, 1957 — Section 16, 27, 7
High Courts23 Jun 1981
State of Gujarat Vs Consumer Education and Research Centre and Others
Gujarat High Court · AIR 1981 Guj 233 : (1981) 22 GLR 1103
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Constitution of India, 1950 — Article 226
High Courts23 Jun 1981
Consumer Education and Research Centre and Others Vs State of Gujarat and Others
Gujarat High Court · (1981) 22 GLR 712
Commissions of Inquiry Act, 1952 — Section 3, 7, 7, 7(1)(a), 7(1)(a)
High Courts22 Jun 1981
Ratilal Dosabhai Tanna Vs Abdul Husein Hasanali and Another
Gujarat High Court · AIR 1982 Guj 266 : (1982) 2 GLR 140
Easements Act, 1882 — Section 52Transfer of Property Act, 1882 — Section 105
High Courts19 Jun 1981
Commissioner of Income Tax Vs Jitendra Ramniklal
Gujarat High Court · (1986) 162 ITR 371
Income Tax Act, 1961 — Section 2(14)
High Courts19 Jun 1981
Commissioner of Income Tax, Gujarat Vs Ashiwin M. Patel
Gujarat High Court · (1983) 144 ITR 566
Income Tax Act, 1961 — Section 45, 48
High Courts17 Jun 1981
Urmila Ratilal Vs Commissioner of Income Tax, Gujarat
Gujarat High Court · (1982) 136 ITR 797 : (1983) 12 TAXMAN 85
Income Tax Act, 1961 — Section 254, 27
High Courts16 Jun 1981
Commissioner of Income Tax, Gujarat-II Vs Orient Prospecting Co.
Gujarat High Court · (1983) 141 ITR 301
Income Tax (Appellate Tribunal) Rules, 1963 — Rule 11Income Tax Act, 1961 — Section 254, 37(2B), 40
High Courts16 Jun 1981
Commissioner of Income Tax, Gujarat Vs Tensile Steel Ltd.
Gujarat High Court · (1983) 141 ITR 223
Income Tax Act, 1961 — Section 33(1)B
High Courts16 Jun 1981
Divyajit Mehta Vs S.S. Katara and Others
Gujarat High Court · (1983) CriLJ 315 : (1982) 2 GLR 136
Criminal Procedure Code, 1973 (CrPC) — Section 107, 111, 116, 151, 167
High Courts15 Jun 1981
Rajnikant Jeshingbhai Shath and Others Vs Rameshchandra Kantilal Bhatt and Others
Gujarat High Court · AIR 1982 Guj 85 : (1982) 1 GLR 71
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 11, 11(1)Civil Procedure Code, 1908 (CPC) — Section 115(1)
High Courts06 May 1981
Ahmedabad Manufacturing and Calico Printing Co. Ltd. Vs Commissioner of Income Tax, Gujarat-I
Gujarat High Court · (1981) 25 CTR 263
Finance (Amendment) Act, 1964 — Section 5Finance (Amendment) Act, 1965 — Section 2(5)Finance Act, 1961 — Section 2(5)(1)
High Courts06 May 1981
AHMEDABAD MANUFACTURING AND CALICO PRINTING CO. LTD. Vs COMMISSIONER OF Income Tax, GUJARAT-I.
Gujarat High Court · (1982) 25 CTR 263 : (1982) 137 ITR 616
Finance Act, 1963 — Section 2(5)(i)Finance Act, 1964 — Section 2(5)(a)(i)Finance Act, 1965 — Section 2(5)(a)(i)
High Courts05 May 1981
Thacker Naranji Pradhan Vs Shops Inspector, Gandhidham Municipality and Another
Gujarat High Court · (1982) 1 GLR 32
Bombay Shops and Establishments Act, 1948 — Section 18(1), 18(1)
High Courts05 May 1981
Sadgunaben Amrutlal and Others Vs The Employees'' State Insurance Corporation
Gujarat High Court · (1981) 22 GLR 773
Employees State Insurance Act, 1948 — Section 2(B), 2(B), 8(2)