High Courts12 Apr 1981
Uka Meghji and Others Vs Patel Jivraj Pragji and Others
Gujarat High Court · (1983) 2 GLR 1406
COURT ARCHIVE
Gujarat High Court judgments, 1981
260 judgments · page 9 of 13
High Courts11 Apr 1981
Ramalaxmi Jivraj Vs Commissioner of Wealth Tax, Rajkot
Gujarat High Court · (1982) 138 ITR 731
Wealth Tax Act, 1957 — Section 14(2), 18(1)
High Courts10 Apr 1981
Mansukhlal Prabhudas Bhooayata Vs Jagjivandas Jamnadas Tanna and Another
Gujarat High Court · (1982) 2 GLR 70
Civil Procedure Code, 1908 (CPC) — Section 115Letters Patent Act, 1865 — Clause 15Representation of the People Act, 1951 — Section 123(2), 123(3)
High Courts10 Apr 1981
Abdulkodar Ahmed Turava Vs Lalla Abdulrashid
Gujarat High Court · AIR 1982 Guj 1 : (1981) GLR 1264
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(1), 13(1), 2, 25(2)Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 115
High Courts10 Apr 1981
Usha Ramchandra Kulkarni and Another Vs Shantaram Kashiram Gotri
Gujarat High Court · AIR 1982 Guj 103 : (1981) GLR 1108
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 11(4), 29(2)
High Courts09 Apr 1981
Commissioner of Income Tax, Gujarat III Vs Granulated Fertilizers and Feeds Pvt. Ltd.
Gujarat High Court · (1982) 137 ITR 400
Income Tax Act, 1961 — Section 37
High Courts09 Apr 1981
COMMISSIONER OF Income Tax, GUJARAT III Vs GRANULATED FERTILIZERS and FEEDS PVT LTD.
Gujarat High Court · (1982) 137 ITR 400
Income Tax Act, 1961 — Section 256(1), 256(1)
High Courts09 Apr 1981
Commissioner of Income Tax, Gujarat-III Vs Ami Dyestuff Corporation
Gujarat High Court · (1982) 134 ITR 689
Income Tax Act, 1961 — Section 139(1), 271(1), 271(3), 273A
High Courts09 Apr 1981
Commissioner of Income Tax Vs Ami Dyestuff Corpn.
Gujarat High Court · (1981) 7 TAXMAN 208
Income Tax Act, 1961 — Section 139(1), 256(1), 271(1)(a), 271(3)(a), 273A
High Courts08 Apr 1981
Lakhani and Co. Vs National Textile Corporation and Another
Gujarat High Court · (1982) GLH 290 : (1982) 1 GLR 273
Arbitration Act, 1940 — Section 34Sick Textile Undertakings (Nationalisation) Act, 1974 — Section 4, 4(1), 4(2), 4(2)
High Courts08 Apr 1981
Tekchand Bajaj Vs International Corporation and Another
Gujarat High Court · AIR 1982 Guj 235 : (1981) 22 GLR 1229
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Evidence Act, 1872 — Section 114
High Courts07 Apr 1981
Mohatta Brothers Vs Sheth Chaturbhaidas Chimanlal and Others
Gujarat High Court · AIR 1982 Guj 96 : (1982) 1 GLR 585
Limitation Act, 1963 — Section 5
High Courts07 Apr 1981
Khusad Gram Panchayat Vs Managing Trustees of Mutawallis of Masjid of Khusad Village and Others
Gujarat High Court · AIR 1981 Guj 254 : (1982) 1 GLR 482
Bombay Land Revenue Code, 1879 — Section 37(2)Civil Procedure Code, 1908 (CPC) — Section 100, 101, 9Gujarat Panchayats (Amendment) Act, 1962 — Section 101
High Courts06 Apr 1981
Bansilal Narbheram Vs State
Gujarat High Court · (1982) 1 GLR 35
Evidence Act, 1872 — Section 133Penal Code, 1860 (IPC) — Section 380, 380, 411
High Courts03 Apr 1981
Manibhai Shankerbhai Patel Vs Swashray Construction Co. and Others
Gujarat High Court · (1982) GLH 391 : (1982) 1 GLR 312
Arbitration Act, 1940 — Section 34, 34, 39, 39Partnership Act, 1932 — Section 43, 43
High Courts03 Apr 1981
Commissioner of Income Tax, Gujarat-I Vs Keshavlal Prabhudas Shah
Gujarat High Court · (1981) 24 CTR 178 : (1981) 131 ITR 229
Income Tax Act, 1961 — Section 64(2)
High Courts03 Apr 1981
Commissioner of Income Tax, Gujarat-I Vs Satellite Engineering Ltd.
Gujarat High Court · (1982) 136 ITR 607
Income Tax Act, 1961 — Section 80
High Courts02 Apr 1981
Ashok Jesang Vs State of Gujarat
Gujarat High Court · (1982) 1 GLR 49
Bombay Children Act, 1948 — Section 2Saurashtra Children Act, 1954 — Section 2, 4(d), 4(d)State Reorganisation Act, 1956 — Section 8(1)(d)
High Courts02 Apr 1981
Simac Group (India) Pvt. Ltd. Vs Verb Deutsche Seereederai
Gujarat High Court · (1982) GLH 266 : (1982) 1 GLR 268
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10Contract Act, 1872 — Section 28, 28, 34
High Courts01 Apr 1981
Salambin Amar Dowdi Vs Huseinbin Salam Dowdi and Others
Gujarat High Court · (1981) 22 GLR 1246
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18, Order 20 Rule 18Partition Act, 1893 — Section 2, 3