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Gujarat High Court judgments, 1981

260 judgments · page 10 of 13

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High Courts28 Mar 1981

Garden Silk Weaving Factory Vs Commisserion of Income Tax, Gujarat

Gujarat High Court · (1983) 144 ITR 613

Customs Act, 1962 — Section 112
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High Courts28 Mar 1981

COMMISSIONER OF Income Tax, GUJARAT Vs DR. K. K. SHAH (I.T.R. NOS. 193/78 and 113/79) DR. (MRS.) HARIBALA K. SHAH (I.T.R. NO. 154/1978) DR. SUDHABEN D. BHUPTANI (I.T.A. NOS. 158 and 159 OF 1981) DR. GHANSHYAM R. RAVAL (I.T.A. NO. 167 OF 1981).

Gujarat High Court · (1982) 28 CTR 126 : (1982) 135 ITR 146

Income Tax Act, 1961 — Section 256(2), 256(2)
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High Courts28 Mar 1981

Bomanji Rustomji Ginwala Vs Ibrahim Vali Master and Others

Gujarat High Court · AIR 1982 Guj 112 : (1982) GLH 520 : (1981) GLR 1169

Motor Vehicles Act, 1939 — Section 95(2), 96(2)
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High Courts27 Mar 1981

Gujarat Small Scale Industries Corporation Ltd. Vs Commissioner of Income Tax, Gujarat

Gujarat High Court · (1983) 142 ITR 35 : (1982) 8 TAXMAN 210

Income Tax Act, 1961 — Section 37(1)
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High Courts27 Mar 1981

Bipinchandra P. Singwala Vs Navin Fluorine Industries and Another

Gujarat High Court · (1981) 22 GLR 1070

Industrial Disputes Act, 1947 — Section 10(1)(c), 10(1)(c), 33C, 36A, 9, 9
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High Courts27 Mar 1981Allowed

Sharda Ben Nitinrai and Another Vs Gujarat State Road Transport Corporation and Others

Gujarat High Court · (1982) ACJ 111

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High Courts27 Mar 1981

Kutubuddin Sarfuddin Munshi Vs Shirimatiben Induprasad and Others

Gujarat High Court · (1982) 1 GLR 279

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7, Order 34 Rule 7, 115, 115
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High Courts26 Mar 1981

Doshi Mohanlal Durlabhji Vs Savarkundla Municipality

Gujarat High Court · AIR 1982 Guj 6 : (1982) 1 GLR 290

Gujarat Municipalities Act, 1963 — Section 65, 66Specific Relief Act, 1963 — Section 37, 38, 41
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High Courts25 Mar 1981

Commissioner of Income Tax, Gujarat-IV Vs Shah Doshi and Co.

Gujarat High Court · (1981) 23 CTR 307 : (1982) 133 ITR 23

Income Tax Act, 1961 — Section 256(2), 5
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High Courts25 Mar 1981

Commissioner of Income Tax Vs Shah Doshi and Co.

Gujarat High Court · (1981) 6 TAXMAN 343

Income Tax Act, 1961 — Section 256(2)
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High Courts24 Mar 1981

Commissioner of Income Tax, Gujarat Vs Ahmedabad Kaiser-i-hind Mills Co. Ltd.

Gujarat High Court · (1983) 141 ITR 472

Finance Act, 1966 — Section 2Finance Act, 1968 — Section 2Income Tax Act, 1961 — Section 104, 28, 37, 4, 4(1)
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High Courts24 Mar 1981

Commissioner of Income Tax, Gujarat-II Vs Surendra Gulabchand Modi (L/r of Gulabchand B. Modi)

Gujarat High Court · (1983) 140 ITR 517

Income Tax Act, 1961 — Section 141A(1)
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High Courts23 Mar 1981

Commissioner of Income Tax, Baroda Vs Navsari Cotton and Silk Mills Ltd.

Gujarat High Court · (1981) 23 CTR 292 : (1982) 135 ITR 546

Income Tax Act, 1961 — Section 256(2), 30, 31, 32, 33
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High Courts23 Mar 1981

Commissioner of Income Tax Vs Navsari Cotton and Silk Mills

Gujarat High Court · (1981) 7 TAXMAN 411

Income Tax Act, 1922 — Section 66(2)Income Tax Act, 1961 — Section 256, 256(2), 30, 31, 32
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High Courts20 Mar 1981

Commissioner of Income Tax Vs Khodiyar Pottery Works

Gujarat High Court · (1986) 158 ITR 69

Income Tax Act, 1961 — Section 32(1)Income Tax Rules, 1962 — Rule 5
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High Courts20 Mar 1981

Commissioner of Wealth-tax, Gujarat-III Vs Chhatrshal Sinhji D. Zala

Gujarat High Court · (1981) 25 CTR 260 : (1982) 135 ITR 826

Income Tax Act, 1961 — Section 17(1)Wealth Tax Act, 1957 — Section 16(3), 17, 17(1), 17(1A), 17(1B)
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High Courts20 Mar 1981Allowed

Marakka Vs Santosh Benefit Pvt. Ltd. and Others

Gujarat High Court · (1982) ACJ 526

Motor Vehicles Act, 1939 — Section 110A, 95(1)
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High Courts19 Mar 1981

Oriental Fire and General Insurance Co. Ltd. Vs Rabari Gandu Punja

Gujarat High Court · (1982) ACJ 202 : AIR 1981 Guj 200 : (1981) 22 GLR 1161

Motor Vehicles Act, 1939 — Section 2(24), 95(1), 96(1)
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High Courts18 Mar 1981

Commissioner of Income Tax Vs Shantilal Bhogilal Nanavati

Gujarat High Court · (1981) 03 GUJ CK 0007

Income Tax Act, 1961 — Section 256(2)
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High Courts17 Mar 1981

Commissioner of Income Tax, Gujarat Vs Valimohmed Ahmedbhai

Gujarat High Court · (1982) 27 CTR 87 : (1982) 134 ITR 214

Income Tax Act, 1961 — Section 251(1), 256(2), 69AIncome Tax Rules, 1962 — Rule 46A(1), 46A(3)
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