High Courts17 Mar 1981
Commissioner of Income Tax Vs Volimohmed Ahmedbhai
Gujarat High Court · (1982) 27 CTR 87 : (1982) 134 ITR 214
Income Tax Act, 1961 — Section 69
COURT ARCHIVE
Gujarat High Court judgments, 1981
260 judgments · page 11 of 13
High Courts16 Mar 1981
Popatlal Parsottamdas Shah Vs The Gujarat State Road Transport Corporation and Another
Gujarat High Court · (1981) 03 GUJ CK 0036
High Courts16 Mar 1981
Commissioner of Income Tax, Gujarat Vs Maneklal Harilal Spg. and Mfg. Co. Ltd.
Gujarat High Court · (1983) 141 ITR 129
Income Tax Act, 1961 — Section 28, 37, 37(1), 40
High Courts16 Mar 1981
Patel Prabhudas Madhavdas Vs Bai Shivkore
Gujarat High Court · AIR 1982 Guj 9 : (1982) 1 GLR 333
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 2(18), 31(3), 31(4), 32, 32(1B)
High Courts16 Mar 1981
Commissioner of Income Tax, Gujarat-II Vs Bharat Machinery and Hardware Mart
Gujarat High Court · (1982) 136 ITR 875
Income Tax Act, 1961 — Section 145, 145(1), 145(2), 209, 212(3A)
High Courts16 Mar 1981
Keshavlal Punjaram and Others Vs Commissioner of Income Tax and Wealth-tax, Gujarat
Gujarat High Court · (1983) 141 ITR 466
Income Tax Act, 1961 — Section 166
High Courts13 Mar 1981
Sahadeo Narain Chitravansi Vs Chairman Board of Governors, Sainik Schools Society and Others
Gujarat High Court · (1982) 1 GLR 149
Constitution of India, 1950 — Article 311
High Courts12 Mar 1981
Sercon Pvt. Ltd. Vs Commissioner of Income Tax, Gujarat
Gujarat High Court · (1981) 23 CTR 303 : (1982) 136 ITR 881
High Courts11 Mar 1981
Sameen Banu Makrani and Others Vs State of Gujarat and Another
Gujarat High Court · (1981) 22 GLR 1084
Bombay Revenue Jurisdiction Act, 1876 — Section 11Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Constitution of India, 1950 — Article 133(1)
High Courts11 Mar 1981
Hussens Hasanall Pulavwala Vs Sabbirbhai Hasanali Pulavwala and Others
Gujarat High Court · AIR 1981 Guj 190 : (1982) 1 GLR 204
Civil Procedure Code, 1908 (CPC) — Section 115, 151Evidence Act, 1872 — Section 137, 138
High Courts10 Mar 1981
Dr. Parmanand G. Makhia Vs State of Gujarat and Others
Gujarat High Court · (1982) 1 GLR 713
Gujarat Public Service Commission Procedure Rules — Rule 19
High Courts09 Mar 1981
Atul Gunvantrai Bhatt Vs Commissioner of Police and Others
Gujarat High Court · (1982) CriLJ 1895 : (1981) GLR 1117
Constitution of India, 1950 — Article 133, 19, 21, 22, 226Criminal Procedure Code, 1973 (CrPC) — Section 144National Security Act, 1980 — Section 3, 8
High Courts09 Mar 1981
Apoorva Shantilal Shah Vs Commissioner of Income Tax, Gujarat-I
Gujarat High Court · (1982) 27 CTR 84 : (1983) 1 GLR 799 : (1982) 135 ITR 158
Income Tax Act, 1961 — Section 10, 143, 144, 171, 171(2)
High Courts09 Mar 1981
Commissioner of Income Tax, Gujarat-IV Vs Mansurali Valibhai Dudhani
Gujarat High Court · (1981) 25 CTR 292 : (1984) 148 ITR 526 : (1981) 7 TAXMAN 296
Income Tax Act, 1961 — Section 69A
High Courts07 Mar 1981
Sumatilal Chimanlal Shah Vs Controller of Estate Duty, Gujarat
Gujarat High Court · (1982) 26 CTR 209 : (1982) 138 ITR 143
Estate Duty Act, 1953 — Section 36
High Courts03 Mar 1981
Rajpipla Municipality Vs Manekben and Others
Gujarat High Court · AIR 1981 Guj 210 : (1981) 22 GLR 568
Land Acquisition (Gujarat Unification and Amendment) Act, 1963 — Section 23Land Acquisition Act, 1894 — Section 50(2)
High Courts27 Feb 1981
Manibhai Motibhai Patel Vs Commissioner of Income Tax, Gujarat
Gujarat High Court · (1981) 22 CTR 168 : (1981) 131 ITR 120
Bombay Land Revenue Code, 1879 — Section 65Income Tax Act, 1961 — Section 2(1)
High Courts26 Feb 1981
Vimalbhai Nagindas Shah Vs Commissioner of Income Tax, Gujarat
Gujarat High Court · (1981) 02 GUJ CK 0019
Income Tax Act, 1961 — Section 171
High Courts24 Feb 1981
Hotel Alankar Vs Commissioner of Income Tax, Gujarat
Gujarat High Court · (1981) 22 CTR 252 : (1982) 133 ITR 866
Income Tax Act, 1961 — Section 28
High Courts19 Feb 1981
Pravinchandra Jivraj Mehta and Puna Uka Vs Lalbhai Metabhai Vasava and Others
Gujarat High Court · (1982) ACJ 531 : (1984) 56 CompCas 27 : (1982) 2 GLR 582
Motor Vehicles Act, 1939 — Section 2(18), 2(28), 95