High Courts19 Feb 1981
Naginbhai Devshibhai Sanghvi Vs Ramniklal Paun and Another
Gujarat High Court · (1982) 1 GLR 304
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 2, Order 9 Rule 2, Order 9 Rule 4, Order 9 Rule 4, Order 9 Rule 5
COURT ARCHIVE
Gujarat High Court judgments, 1981
260 judgments · page 12 of 13
High Courts18 Feb 1981
Commissioner of Income Tax, Gujarat-I Vs D.N. Mehta
Gujarat High Court · (1981) 02 GUJ CK 0016
Income Tax Act, 1922 — Section 17(1)Income Tax Act, 1961 — Section 113, 113(3), 113(4), 168, 17(1)
High Courts17 Feb 1981
Harish Mansukhlal Vs Hansagauri Ramshanker and Another
Gujarat High Court · (1982) CriLJ 2033 : (1981) GLR 1223
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127Hindu Marriage Act, 1955 — Section 10, 13, 9
High Courts16 Feb 1981
Commissioner of Income Tax, Gujarat-II Vs Govindlal Mathurbhai Oza
Gujarat High Court · (1981) 22 CTR 165 : (1982) 138 ITR 711
Income Tax Act, 1961 — Section 171
High Courts13 Feb 1981
Himatlal Amratlal Kotecha Vs State of Gujarat and Others
Gujarat High Court · (1982) CriLJ 2037 : (1982) 1 GLR 27
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 438Prevention of Black-marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 3
High Courts13 Feb 1981
Mrs. Ramagauri Jamnadas Patel Vs The State of Gujarat and Another
Gujarat High Court · (1982) CriLJ 903 : (1981) GLR 972
Constitution of India, 1950 — Article 226Prevention of Black-marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 3
High Courts13 Feb 1981
Himatram Mathurdas and Co. Vs Commissioner of Income Tax, Gujarat
Gujarat High Court · (1981) 6 TAXMAN 173
Income Tax Act, 1961 — Section 143(1), 143(2), 271, 271(1), 274
High Courts13 Feb 1981
Himatram Mathurdas and Co. Vs Commissioner of Income Tax
Gujarat High Court · (1981) 6 TAXMAN 173
Evidence Act, 1872 — Section 106Income Tax Act, 1961 — Section 143(1), 143(2), 271, 271(1), 271(1)(a)
High Courts12 Feb 1981
Commissioner of Income Tax, Gujarat-V Vs Abdul Razak and Co.
Gujarat High Court · (1982) 136 ITR 825
Income Tax Act, 1961 — Section 28, 36(2)
High Courts12 Feb 1981
Sercon (P.) Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (1981) 6 TAXMAN 340
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 63
High Courts11 Feb 1981
Omkar Estate Corporation Vs Commissioner of Income Tax, Gujarat
Gujarat High Court · (1982) 138 ITR 635
Income Tax Act, 1961 — Section 139(1), 2(45), 271, 271(1), 271(3)
High Courts11 Feb 1981
Commissioner of Income Tax, Gujarat-IV Vs Cotton Fabrics Ltd.
Gujarat High Court · (1981) 23 CTR 247 : (1981) 131 ITR 99
Income Tax Act, 1961 — Section 36(1), 56, 57, 80AA, 80M
High Courts06 Feb 1981
Patel Hirabhai Chhaganlal and Another Vs Gujarat State Road Transport Corporation, Gita Mandir, Ahmedabad and Others
Gujarat High Court · AIR 1981 Guj 226 : (1981) 22 GLR 549
Fatal Accidents Act, 1855 — Section 1Motor Vehicles Act, 1939 — Section 110
High Courts06 Feb 1981
Pravin C. Soneji Vs Ranjitsinh Dolasinh Dodia
Gujarat High Court · AIR 1981 Guj 184 : (1981) 22 GLR 1056
Bombay Provincial Municipal Corporations Act, 1949 — Section 10, 16, 403, 434Constitution of India, 1950 — Article 226
High Courts06 Feb 1981
Gaekwad Investment Corporation Ltd. Vs Commissioner of Income Tax, Gujarat
Gujarat High Court · (1982) 138 ITR 61
Income Tax Act, 1961 — Section 80AA, 80M, 85A
High Courts06 Feb 1981
A.S. Rajara alias Raja Vamshyam Vs Joitaram Rawabhai Patel and Another
Gujarat High Court · (1981) 02 GUJ CK 0007
Motor Vehicles Act, 1988 — Section 96(2)
High Courts05 Feb 1981
Kalidas Karsanbhai Chavda Vs Vadodara Jilla Panchayat Elections
Gujarat High Court · AIR 1981 Guj 195 : (1981) 22 GLR 1050
Constitution of India, 1950 — Article 226Gujarat Panchayats (Amendment) Act, 1962 — Section 323Gujarat Taluka and District Panchayats Election Rules, 1975 — Rule 12, 15
High Courts03 Feb 1981
Vasudev Trikamlal Bhatt Vs Ibrahimbhai Nashirbhai Matia and Others
Gujarat High Court · AIR 1981 Guj 188 : (1981) 22 GLR 1047
Gujarat Panchayats (Amendment) Act, 1962 — Section 46(1), 46(4)
High Courts02 Feb 1981
G.R. Constructions Vs Income Tax Officer, Surat-I
Gujarat High Court · (1982) 135 ITR 586
Income Tax Act, 1961 — Section 131, 141(1), 143(1), 143(2), 143(3)
High Courts02 Feb 1981Allowed
State of Gujarat Vs Dushyantbhai Nagjibhai Patel and Another
Gujarat High Court · (1981) 02 GUJ CK 0008
Motor Vehicles Act, 1939 — Section 18, 96(1), 96(2)